R. Palaniandi vs Sheeba George
2024 Latest Caselaw 4318 Ker

Kerala High Court

R. Palaniandi vs Sheeba George on 1 February, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
                        CON.CASE(C) NO. 2806 OF 2023
AGAINST THE JUDGMENT DATED 22.08.2023 IN WP(C) 27853/2023 OF HIGH
                               COURT OF KERALA
PETITIONER/PETITIONER:

             R. PALANIANDI,
             AGED 75 YEARS,
             S/O. RAJAMANI PILLAI,165, NORTH CAR STREET,
             UTHAMAPALAYAM P.O,THENI DISTRICT,TAMIL NADU,
             PIN - 625 533.

             BY ADV GEORGE SEBASTIAN



RESPONDENT/1ST RESPONDENT:

             SHEEBA GEORGE,
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             PRESENTLY WORKING AS DISTRICT COLLECTOR, IDUKKI,
             COLLECTORATE, KUYILIMALA, PAINAV P.O., IDUKKI,
             PIN - 685 603.

             BY SRI.DHEERAJ A.S, GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 01.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2806 OF 2023
IN WP(C) 27853 OF 2023
                                  2

                            JUDGMENT

The learned Government Pleader would submit that pursuant

to the directions contained in the judgment dated 22.08.2023 in

W.P.(C)No.27853 of 2023, hearing was conducted on 11.10.2023 and

an order was issued on 17.01.2024.

Recording the submission of the learned Government Pleader,

this Contempt of Court case is closed.

Sd/-

GOPINATH P. JUDGE DK CON.CASE(C) NO. 2806 OF 2023 IN WP(C) 27853 OF 2023

APPENDIX OF CON.CASE(C) 2806/2023

PETITIONER ANNEXURES

Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 22.08.2023 IN WP(C) 27853/2023