V. Malathy vs A. Shajahan
2024 Latest Caselaw 4313 Ker

Kerala High Court

V. Malathy vs A. Shajahan on 1 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

         THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945

                        CON.CASE(C) NO. 2662 OF 2023

      AGAINST THE JUDGMENT IN WP(C) 17702/2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WPC:

            V. MALATHY
            AGED 55 YEARS
            W/O. LATE MANIKANDAN, 'COOK', PRE-METRIC BOYS HOSTEL,
            (RETIRED), KUMARANELLOOR, PALAKKAD DISTRICT, RESIDING AT
            'GAYATHRINIVAS', THAMARAKULAM, KANJIKODE, PALAKKAD, PIN -
            678621
            BY ADVS.
            A.A.SHIBI
            MANJUSHA K.U.
            GAYATHRI A.L.


RESPONDENT/1ST RESPONDENT IN WPC:

            A. SHAJAHAN
            SECRETARY TO THE GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

OTHER PRESENT:

            GP-SRI.SAIGY



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON

01.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2662 OF 2023

                                    2




                               JUDGMENT

It is submitted by the learned Government Pleader appearing

for the respondent that the Government have passed orders

rejecting the request and that the order dated 20.01.2024 has been

duly communicated to the petitioner.

Accordingly, this contempt case is closed without prejudice to

the contentions of the petitioner his right to challenge the order

passed, if so advised, in appropriate proceedings. It is directed that

copy of the order shall also be served on the petitioner.

SD/-

ANU SIVARAMAN JUDGE rp CON.CASE(C) NO. 2662 OF 2023

APPENDIX OF CON.CASE(C) 2662/2023

PETITIONER ANNEXURES Annexure A-1 CERTIFIED COPY OF THE JUDGMENT DATED 25/08/2023 IN W.P. (C) NO. 17702 OF 2023 Annexure A-2 TRUE COPY OF FORWARDING LETTER DATED 14/09/2023 ALONG WITH ITS POSTAL RECEIPT AND TRACKING OF CONSIGNMENT