Nizarudeen vs Union Of India
2024 Latest Caselaw 4285 Ker

Kerala High Court

Nizarudeen vs Union Of India on 1 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
  THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
                     WP(C) NO. 43770 OF 2023
PETITIONER:

          NIZARUDEEN
          AGED 57 YEARS, S/O. ABDUL RAZAK,
          DARUL BARAKKA, PANGALTHADAM,
          THATTATHUMALA P.O.,
          THIRUVANANTHAPURAM - 695614.

          BY ADV LATHEESH SEBASTIAN


RESPONDENTS:

    1     UNION OF INDIA
          REPRESENTED BY THE SECRETARY,
          EXTERNAL AFFAIRS, ROOM NO. 175,
          SOUTH BLOCK, NEW DELHI DELHI - 110021.

    2     THE PASSPORT OFFICER
          REGIONAL PASSPORT OFFICE,
          CHAMBAKADA JUNCTION, KAITHAMUKKU,
          THIRUVANANTHAPURAM, PIN - 695024.

          BY ADV.SRI.S.MANU,
          DEPUTY SOLICITOR GENERAL OF INDIA

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.43770 of 2023

                                 :2:




                         JUDGMENT

Dated this the 1st day of February, 2024

Counsel for the petitioner submits that the petitioner

may be permitted to withdraw the writ petition with liberty to

file properly constituted writ petition.

Granting such liberty, the writ petition is dismissed as

withdrawn.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF WP(C) 43770/2023

PETITIONER EXHIBITS Exhibit 1 TRUE COPY OF THE RELEVANT PAGE OF THE PASSPORT OF THE PETITIONER BEARING NO.W7778640 Exhibit P2 TRUE COPY OF THE BIRTH CERTIFICATE DATED 26.11.2022 ISSUED BY THE REGISTRAR OF BIRTH A DEATHS OF KILIMANOOR GRAMA PANCHAYAT, WHERE THE BIRTH OF THE PETITIONER IS REGISTERED, Exhibit P3 TRUE COPY OF THE RELEVANT PAGE OF THE SSLC BOOK OF THE PETITIONER Exhibit P4 TRUE COPY OF THE DRIVING LICENSE OF THE PETITIONER ISSUED ON 18.02.2011 Exhibit P5 TRUE COPY OF THE AADHAR CARD OF THE PETITIONER Exhibit P6 TRUE COPY OF THE ELECTORAL IDENTITY CARD OF THE PETITIONER Exhibit P7 TRUE COPY OF THE PAN CARD OF THE PETITIONER Exhibit P8 TRUE COPY OF THE ONLINE APPOINTMENT RECEIPT ISSUED BY THE PETITIONER DATED 30.03.2023