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Santhosh M.T vs The Chief Conservator Of Forests
2024 Latest Caselaw 4278 Ker

Citation : 2024 Latest Caselaw 4278 Ker
Judgement Date : 1 February, 2024

Kerala High Court

Santhosh M.T vs The Chief Conservator Of Forests on 1 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
                   WP(C) NO.30947 OF 2014
PETITIONER/S:

    1     SANTHOSH M.T.
          AGED 38 YEARS
    2     SAJI P.P
          PULIKKAVIL HOUSE, PULLIKUTH P.O., CHUNGATHARA,
          MALAPPURAM DISTRICT.
    3     P.MOHAMMED
          PANOLI HOUSE, CHUNGATHARA, MALAPPURAM DISTRICT.
    4     MANSOOR ALI T.
          THORAPPA HOUSE, ILLIKADU, EDAKKARA, MALAPPURAM
          DISTRICT.
    5     C.T.ALIAKBAR
          CHERATHODIA HOUSE, BHOODANAN COLONY P.O., EDAKKARA,
          MALAPPURAM DISTRICT.
    6     MANSOOR M., MATAYI HOUSE, ASSARIPOTTI, VAZHIKKADAVU
          P.O., MALAPPURAM DISTRICT.
          BY ADVS.
          SRI.P.SAMSUDIN
          SRI.JITHIN LUKOSE


RESPONDENT/S:

    1     THE CHIEF CONSERVATOR OF FORESTS, EASTERN CIRCLE,
          OLAVAKODE-678002, PALAKKAD DISTRICT
    2     THE DIVISIONAL FOREST OFFICER
          NORTH DIVISION, NILAMBUR P.O., 679329,
          MALAPPURAM DISTRICT.
    3     FOREST CONSERVATOR (I AND E)
          KOZHIKODE-673028.
 WP(C) NO.30947 OF 2014            2



    4        RASHID ALI K.M
             PROPRIETOR, RASIYA SAW MILL, KALLUDIMBIL HOUSE,
             EDAKKARA P.O., 679333, MALAPPURAM DISTRICT.
    5        MOHAMMED ALI
             PROPRIETOR, FATHIMA SAW MILL, MUTHEDATH HOUSE,
             EDAKKARA P.O., 679333, MALAPPURAM DISTRICT.
    6        K.M. ABDUL NASAR
             PROPRIETOR, KARAYIL SAW MILL, KARAYIL HOUSE,
             EDAKKARA P.O., 679333, MALAPPURAM DISTRICT.
    7        K. KADHEEJA
             PROPRIETOR, KMS WOOD INDUSTRIES, KARADAN HOUSE,
             EDAKKARA P.O., 679333, MALAPPURAM DISTRICT.
    8        A. MAMMU
             PROPRIETOR, HARIS WOOD INDUSTRIES,
             ARYADAN HOUSE, MUNDA, EDAKKARA P.O., 679333,
             MALAPPURAM DISTRICT.
             BY ADVS.
             SRI.BABU S. NAIR
             SRI.RIYAL DEVASSY, GOVERNMENT PLEADER PLEADER
             SRI.P.A.HARISH
             SRI.A.V.JAMES
             SRI.V.V.SURENDRAN
             SRI.P.VENUGOPAL 108692



      THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   01.02.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.30947 OF 2014       3




                         JUDGMENT

The learned counsel for the petitioner submits

that the matter is not pressed.

Accordingly, the writ petition is dismissed as

not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

sp/01/02/2024

 
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