Kerala High Court
Nishaj K.A vs The Station House Officer on 2 August, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 2ND DAY OF AUGUST 2024 / 11TH SRAVANA, 1946
WP(C) NO. 8336 OF 2021
PETITIONER/S:
1 NISHAJ K.A.
AGED 39 YEARS
S/O. ABDUL KHADAR, KAKKASERRIL HOUSE, AZHEEKODE
P.O., KODUNGALLUR, THRISSUR DISTRICT, PIN-680
666.
2 ASHKAR V.A.
AGED 38 YEARS
S/O. ABDUL KAREEM, VALLTHUPADY HOUSE, ERIYAD SUB
P.O., KODUNGALLUR, THRISSUR DISTRICT, PIN-680
666.
BY ADVS.
JOSEPH GEORGE
SRI.P.A.REJIMON
RESPONDENT/S:
1 THE STATION HOUSE OFFICER
MATHILAKAM, MATHILAKAM POLICE STATION, MATHILAKAM
P.O., THRISSUR DISTRICT, PIN-680 685.
2 THE DISTRICT POLICE CHIEF-THRISSUR (RURAL)
OFFICE OF THE DISTRICT POLICE CHIEF THRISSUR
(RURAL), AYYANTHOLE P.O., THRISSUR, PIN-680 003.
3 STATE OF KERALA
REPRESENTED BY SECRETARY (HOME), DEPARTMENT OF
HOME, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN-695 001.
4 BABY PANAYACKAL
AGED 60 YEARS
S/O. VELAYI, PANDIKASALAYIL, NEAR ASMABI COLLEGE
MATHILAKAM, PADINJARE VEMBALLUR VILLAGE AND P.O.,
KODUNGALLUR, THRISSUR DISTRICT, PIN-680 671.
5 SHAJI PANAYACKAL
AGED 40 YEARS
WP(C) NO. 8336 OF 2021 2
SON-IN-LAW OF BABU, PANDIKASALAYIL, NEAR ASMABI
COLLEGE MATHILAKAM, PADINJARE VEMBALLUR VILLAGE
AND P.O., KODUNGALLUR, THRISSUR DISTRICT, 680
671.
6 THE ENVIRONMENTAL ENGINEER
SOUGHT TO BE IMPLEADED
7 THE HEALTH INSPECTOR
SOUGHT TO BE IMPLEADED
BY ADVS.
SRI.V.B.UNNIRAJ
SMT.R.S.GEETHA
SMT.K.SEEMA
SMT.P.ANITHA
OTHER PRESENT:
GP SRI. RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 02.08.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 8336 OF 2021 3
JUDGMENT
(Dated this the 2nd day of August, 2024)
The petitioner approached this Court seeking police
protection when he was conducting a unit 'United Sofa
Making'. The learned counsel for the petitioners submit that
the unit is not functioning.
Accordingly, this Writ petition is dismissed as
infructuous.
Sd/-
BASANT BALAJI
JUDGE
SNGI
APPENDIX OF WP(C) 8336/2021
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE PHOTOCOPY OF D & O LICENSE NO:17-
40/40/2020-21 DATED 28.4.2020 OF
SREENARAYANAPURAM GRAMA PANCHAYATH.
EXHIBIT P2 TRUE PHOTOCOPY OF RECEIPT NO:61 IN BOOK
NO.3138 DATED 23.2.2021 OF SREE
NARAYANAPURAM GRAMA PANCHAYATH.
EXHIBIT P3 TRUE PHOTOCOPY OF BUILDING TAX RECEIPT
NO.81 IN BOOK NO.3141 DATED 23.2.2021
OF SREE NARAYANAPURAM GRAMA PANCHAYATH.
EXHIBIT P4 TRUE PHOTOCOPY OF CONSENT TO OPERATE
DATED 2.10.2018 AND BEARING
NO:PCB/TST/IC/10072/2018 ISSUED BY THE
KERALA STATE POLLUTION CONTROL BOARD
DISTRICT OFFICE, THRISSUR.
EXHIBIT P5 TRUE PHOTOCOPY OF FIRST INFORMATION
REPORT IN CRIME NO: 103/2020 OF
MATHILAKAM POLICE STATION.
EXHIBIT P6 PHOTOCOPY OF COMPLAINT DATED 20.3.2013
SUBMITTED BEFORE THE STATION HOUSE
OFFICER OF MATHILAKAM POLICE STATION BY
THE IST PETITIONER.
EXHIBIT P7 PHOTOCOPY OF ACKNOWLEDGEMENT RECEIPT
NO.295/DPER/COMP/PTN/21 DATED 20.3.2021
OF DISTRICT POLICE CHIEF THRISSUR
RURAL.
