Citation : 2024 Latest Caselaw 23118 Ker
Judgement Date : 1 August, 2024
WP(C) No.29443/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
Thursday, the 1st day of August 2024 / 10th Sravana, 1946
WP(C) NO. 29443 OF 2023(E)
PETITIONERS:
1. SALLY MOL, AGED 59 YEARS W/O. ASHOKAN, ASWATHI HOUSE, WARD NO. 1,
MAITHARA P.O., CHERTHALA, ALAPPUZHA, PIN - 688539
AND OTHERS
RESPONDENTS:
1. NATIONAL HIGHWAY AUTHORITY OF INDIA, REPRESENTED BY DEPUTY GENERAL
MANAGER CUM PROJECT DIRECTOR, NO. 36/414 (III), NEAR NSS HIGHER
SECONDARY SCHOOL, PALKULANGARA, THIRUVANANTHAPURAM, PIN - 695024
AND OTHERS
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents 2 and 4 not to disburse any compensation
to respondents 6 and 7 in respect of the property in Sy. No. 122/1
pursuant to the Ext. P5 judgment, pending final disposal of the writ
petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this court's order dated
03.07.2024 and upon hearing the arguments of M/S. J.OM PRAKASH, C.X.ANTONY
BENEDICT & EMMANUAL SANJU Advocates for the petitioners, SRI.E.C.KURIAKOSE
Advocate for the respondent 1, GOVERNMENT PLEADER for the respondents 2 to
5, and of M/S. S.KRISHNAMOORTHY, SNEHA ROSE & P.S.ARUNA Advocates for the
respondents 6 & 7, the court passed the following:
ORDER
Post on 08.08.2024.
Interim order is extended till then.
Sd/- BASANT BALAJI, JUDGE
01-08-2024 /True Copy/ Assistant Registrar
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