K. Jayakumar vs State Of Kerala
2024 Latest Caselaw 23110 Ker

Kerala High Court

K. Jayakumar vs State Of Kerala on 1 August, 2024

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                     THE HONOURABLE MR. JUSTICE EASWARAN S.

       THURSDAY, THE 1ST DAY OF AUGUST 2024 / 10TH SRAVANA, 1946

                              WP(C) NO. 8638 OF 2018

PETITIONER:

                  K. JAYAKUMAR
                  H.S.A.(MATHEMATICS), NETAJI HIGH SCHOOL, PRAMADAM,
                  MALLISSERY P.O., PATHANAMTHITTA,
                  PATHANAMTHITTA DISTRICT.

                  BY ADV SRI.K.N.RADHAKRISHNAN(THIRUVALLA)


RESPONDENTS:

       1          STATE OF KERALA
                  REPRESENTED BY THE SECRETARY TO GOVERNMENT,
                  GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
                  TRIVANDRUM-695001.

       2          DIRECTOR OF PUBLIC INSTRUCTION,
                  TRIVANDRUM-695001.

       3          DEPUTY DIRECTOR OF EDUCATION,
                  DD'S OFFICE,TIRUVALLA,
                  PIN-689101.

       4          DISTRICT EDUCATIONAL OFFICER,
                  DEO'S OFFICE, PATHANAMTHITTA-689645.

                  BY ADV GOVERNMENT PLEADER
                  SMT. RESHMI K.M- SR.GP




THIS       WRIT    PETITION   (CIVIL)   HAVING    BEEN   FINALLY   HEARD   ON
01.08.2024,          THE   COURT   ON   THE    SAME    DAY   DELIVERED     THE
FOLLOWING:
 WP (C) No. 8638 of 2018
                                            2




                                 EASWARAN S., J.
                              ========================
                              W.P. (C) No. 8638 of 2018
                           =============================
                          Dated this the 1st day of August, 2024


                                     JUDGMENT

Learned counsel for the petitioner submits that the writ petition has

become infructuous.

Recording the aforesaid submission, the writ petition is dismissed as

infructuous.

Sd/-

EASWARAN S. JUDGE

ASV

APPENDIX OF WP(C) 8638/2018 PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE REQUEST MADE BY THE PETITIONER TO THE HEADMASTER OF THE SCHOOL AND THE APPROVAL GIVEN BY THE HEADMASTER THEREOF DATED 20-1-2017.

EXHIBIT P2 TRUE COPY OF THE EXPLANATION DATED 30-8-2017, SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE COMMUNICATION NO.

B1-7676/2017 DATED 3-1-2018 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE G.O.(P)NO.27/2014/P & ARD DATED 7-8-2014.