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T.C.Joy vs Neendoor Grama Panchayath
2024 Latest Caselaw 23099 Ker

Citation : 2024 Latest Caselaw 23099 Ker
Judgement Date : 1 August, 2024

Kerala High Court

T.C.Joy vs Neendoor Grama Panchayath on 1 August, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE EASWARAN S.

        THURSDAY, THE 1ST DAY OF AUGUST 2024/10TH SRAVANA, 1946

                           WP(C NO.22234 OF 2017

PETITIONER:

            T.C.JOY
            AGED 61 YEARS,
            S/O CHACKO, RESIDING AT THEYYATHETTU HOUSE,
            NEENDOOR KARA, NEENDOOR P.O., ONAMTHURUTHU VILLAGE,
            KOTTAYAM DISTRICT-686601

            BY ADV SRI.P.I.GEORGEKUTTY


RESPONDENTS:

    1       NEENDOOR GRAMA PANCHAYATH,
            NEENDOOR, KOTTAYAM-686601,
            REPRESENTED BY ITS SECRETARY.

    2       THE SECRETARY,
            NEENDOOR GRAMA PANCHAYATH,
            NEENDOOR, KOTTAYAM-686601.

            BY ADV SMT.N.ANJALI
            SMT. RESHMI K.M- SR.GP


     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
01.08.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P. (C) No. 22234 of 2017

                                           2




                                 EASWARAN S., J.
                               ========================
                             W.P. (C) No. 22234 of 2017
                             =============================
                        Dated this the 1st day of August, 2024


                                    JUDGMENT

Learned counsel for the petitioner submits that the writ petition has

become infructuous.

Recording the aforesaid submission, the writ petition is dismissed

as infructuous.

Sd/-

EASWARAN S. JUDGE

ASV

APPENDIX OF WP(C) 22234/2017

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE SETTLEMENT DEED NO.3050 OF 1994 DATED 10.8.1994

EXHIBIT P2 THE TRUE COPY OF TAX PAYMENT RECEIPT 24.5.2016

EXHIBIT P3 THE TRUE COPY OF THE COMMUNICATION DATED 24.12.2014.

EXHIBIT P3(A) SKETCH ATTACHED TO EXT.P3.

EXHIBIT P4 THE TRUE COPY OF THE NOTICE DATED 10.4.2017

EXHIBIT P5 THE TRUE COPY OF THE REPORT OF TALUK SURVEYOR DATED 27.4.2017.

EXHIBIT P5(A) TRUE COPY OF SKETCH ATTACHED TO P5.

EXHIBIT P6 THE TRUE COPY OF THE NOTICE DATED 17.6.2017

EXHIBIT P7 THE TRUE COPY OF THE NOTICE DATED 29.6.2017.

 
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