Joy Joseph vs State Of Kerala
2024 Latest Caselaw 9741 Ker

Kerala High Court

Joy Joseph vs State Of Kerala on 4 April, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
                         WP(C) NO. 5652 OF 2021
PETITIONER/S:

          JOY JOSEPH
          AGED 51 YEARS, S/O JOSEPH,VENGAPPARA HOUSE ,VIVEKANANDA
          NAGAR,ADIMALI POST,MANNAMKANDOM VILLAGE, DEVIKULAM
          TALUK,IDUKKI DISTRICT-685561.

          BY ADVS.
          S.JIJI
          SMT.M.M.BABY


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY ITS SUPERINTENDENT OF POLICE,OFFICE OF
          THE IDUKKI .S.P,PAINAVE.P.O, CHERUTHONY,IDUKKI
          DISTRICT-685602.

    2     THE SUB INSPECTOR OF POLICE,
          ADIMALI POLICE STATION,ADIMAL POST, IDUKKI-685561.

    3     THE DEPUTY SUPERINTENDENT OF POLICE,
          OFFICE OF THE DY.S.P.OF POLICE,
          MUNNAR.P.O,MUNNAR,IDUKKI DISTRICT-685612.

    4     LAIJU,
          AGED 45 YEARS
          S/O VARGHESE,KOOLIYATHU HOUSE,MARANCHERRI.P.O, SOUTH
          VAZHAKKULAM,ALUVA-683105.

    5     JOLLY,
          AGED 45 YEARS
          D/O SCARIA,W/O JOY,VENGAPPARA HOUSE, VIVEKANANDA
          NAGAZR,ADIMALI POST, VENGAPPARA VILLAGE,DEVIKULAM
          TALUK, IDUKKI DISTRICT-685561.

    6     ADDL.R6.THE STATION HOUSE OFFICER
          ADIMALI POLICE STATION, KALLARKKUTTY ROAD, ADIMALI
          IDUKKI DISTRICT - 685561. ADDL.R6 IS IMPLEADED AS PER
          ORDER DATED 05.03.2021 IN IA NO.1/2021 IN WPC NO.
          5652/2021.
 W.P (C) No.5652/2021                  -2-

              BY ADVS.
              GOVERNMENT PLEADER
              SRI.JIJO THOMAS
              SMT.K.R.MONISHA
              SRI.ANEESH JAMES
              SMT.M.D.BEENA



OTHER PRESENT:

              SRI. BINOY DAVIS (GP)




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.5652/2021                   -3-

                               JUDGMENT

This writ petition was filed in the year 2021 seeking Police protection.

By passage of time, it is not necessary to consider the reliefs sought in the writ

petition.

The writ petition is accordingly closed, reserving liberty of the petitioner

to approach this court again if he has any subsisting grievance.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 5652/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE O.P(DIVORCE)NO.390/2020 FILED BY THE PETITIONER BEFORE THE FAMILY COURT THODUPUZHA.

EXHIBIT P2 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 10.02.2021.

EXHIBIT P3 TRUE COPY OF THE ACKNOWLEDGEMENT LETTER ISSUED FROM THE OFFICE OF THE 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 10.02.2021.