G.Karthikeyan vs D.Aravindakshan
2024 Latest Caselaw 9423 Ker

Kerala High Court

G.Karthikeyan vs D.Aravindakshan on 3 April, 2024

Author: K.Babu

Bench: K. Babu

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE K. BABU
    WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
                       CRL.L.P. NO. 372 OF 2023
AGAINST THE ORDER/JUDGMENT DATED 26.03.2019 IN ST NO.95 OF 2013 OF
JUDICIAL FIRST CLASS MAGISTRATE COURT-II, KAYAMKULAM
PETITIONER:

          G.KARTHIKEYAN
          AGED 61 YEARS
          S/O. GOPALAN, PANTHAPLAVIL THEKKETHIL, PUTHUPPALLY
          NORTH, PUTHUPPALLY P.O., KAYAMKULAM, KARTHIKAPPILLY
          TALUK, ALAPPUZHA DISTRICT, PIN-690 527.
          BY ADVS.
          DIPU.R
          K.S.BAIJU
          S.SAMEER
          DEVI KRIPA R.
          P.V.SARITHA VENUGOPAL
          DHANYA BABU
          NEETHU SASI


RESPONDENTS:

    1     D.ARAVINDAKSHAN
          AGED 61 YEARS
          S/O. DAMODARAN, KOVILAKOM HOUSE, CHAVARA P.O., KOLLAM-
          691 583.
    2     STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
          KOCHI-682 031.
          BY ADVS.
          SWATHI KUMAR B.S.
          ANITHA RAVINDRAN(K/296/1990)
          HARISANKAR N UNNI(K/256/2016)
          KAVYA M.(K/000992/2023)
          VINEETHA BOSE(K/001438/2023)


OTHER PRESENT:

          G SUDHEER,PP
     THIS CRIMINAL LEAVE PETITION HAVING COME UP FOR ADMISSION ON
03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CRL.L.P. NO. 372 OF 2023
                                         2

                                  K.BABU, J.
                        ------------------------------------

                     Crl.L.P.No.372 of 2023
                     ------------------------------------
                 Dated this the 3rd day of April, 2024

                               ORDER

Leave granted.

Sd/-

K.BABU, JUDGE saap