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Sahadevan vs Pankajam
2024 Latest Caselaw 9416 Ker

Citation : 2024 Latest Caselaw 9416 Ker
Judgement Date : 3 April, 2024

Kerala High Court

Sahadevan vs Pankajam on 3 April, 2024

RFA No.258/2023                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                   THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
            Wednesday, the 3rd day of April 2024 / 14th Chaithra, 1946
                       IA.NO.1/2023 IN RFA NO. 258 OF 2023
                  OS 12/2019 OF ADDITIONAL SUB COURT, PALAKKAD
   PETITIONERS/APPELLANTS/DEFENDANTS 2 & 3:

      1. SAHADEVAN,S/O LATE RAMAN, AGED 71 YEARS, THAZHE POKKANTHODU,
         ELAPPULLY VILLAGE, PALAKKAD TALUK, PALAKKAD DISTRICT , PIN - 678622
      2. RAREESH , S/O SAHADEVAN,AGED 39 YEARS,THAZHE POKKANTHODU, ELAPPULLY
         VILLAGE, PALAKKAD TALUK, PALAKKAD DISTRICT,PIN - 678622

   RESPONDENT/RESPONDENT/PLAINTIFF:

          PANKAJAM , W/O RAJAMANI,AGED 69 YEARS, MUTTIMAMBALLAM, KULAPPURA
          VEEDU, VALIYAVALLAMPATHY, CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
          678555

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the decree and judgment dated 17/6/2023 passed by
   the Learned Additional Subordinate Judge, Palakkad in O.S.No.12/2019,
   pending disposal of the above R.F.A
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.RAJESH SIVARAMANKUTTY, MAYA C.P., K.V.ANTONY, VIJINA K., ARUL
   MURALIDHARAN,         Advocates      for  the    petitioners     and    of
   SRI.T.M.SUNIL,SRI.KOSHY GEORGE ,SRI.GEORGE KURUVILLA, SRI.A.R.GANGADAS,
   Advocates for the respondent, the court passed the following:
                                       ORDER

There will be an interim stay, as prayed for, for a period of two months.

H/O

Sd/- SHOBA ANNAMMA EAPEN JUDGE

03-04-2024 /True Copy/ Assistant Registrar

 
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