P.A.Shanavas vs Shajahan
2024 Latest Caselaw 9404 Ker

Kerala High Court

P.A.Shanavas vs Shajahan on 3 April, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM


                          PRESENT


       THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.


WEDNESDAY, THE 3RD DAY OF APRIL   2024 / 14TH CHAITHRA, 1946


               CON.CASE(C) NO. 2514 OF 2018


AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.22521 OF 2017
                  OF HIGH COURT OF KERALA


PETITIONER/PETITIONER NO.2:

         P.A.SHANAVAS AGED 42 YEARS S/O.K.K.ALI, PALLATH
         HOUSE, KALAMASSERY P.O., THRIKKAKARA NORTH
         VILLAGE, KANAYANNUR TALUK, ERNAKULAM DISTRICT.
         BY ADV P.M.ZIRAJ


RESPONDENT/RESPONDENT NO.1:

         SHAJAHAN FATHERS NAME NOT KNOWN TO THE
         PETITIONER, AGED ABOUT 52 YEARS, THE REVENUE
         DIVISIONAL OFFICER, FORT KOCHI, ERNAKULAM
         DISTRICT, PIN- 682 001.
         BY ADV ADVOCATE GENERAL OFFICE KERALA



         SMT.DEVI SHRI R, GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.2514 of 2018
                                     2


                                JUDGMENT

Dated this the 3rd day of April, 2024

It is submitted by the learned Government Pleader

that the directions in Annexure A1 judgment stand complied

with.

This is recorded. The contempt of court case is,

accordingly, closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE SSK/03/04 Contempt Case (C) No.2514 of 2018

APPENDIX OF Contempt Case (C) No.2514 of 2018

PETITIONER EXHIBITS

CERTIFIED COP OF THE JUDGMENT DATED ANNEXURE A1 14.07.2017 IN W.P.(C)nO.22521/2017 ON THE FILE OF THIS HONOURABLE COURT. TRUE COPY OF THE REPORT OF PHYSICAL INSPECTION CONDUCTED BY THE LLMC AND KSREC ANNEXURE A2 REPORT ISSUED BY TE AGRICULTURAL OFFICER, KALAMSASSERY.