Sumi Joseph vs K. Meera
2024 Latest Caselaw 9396 Ker

Kerala High Court

Sumi Joseph vs K. Meera on 3 April, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
                         CON.CASE(C) NO. 635 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.35763 OF 2023 OF HIGH
COURT OF KERALA
PETITIONER:

             SUMI JOSEPH
             AGED 41 YEARS
             D/O. JOSEPH MATHEW, KAVALAM PUTHUPARAMBIL VEETTIL,
             PERUNNA, CHANGANASSERRY, KOTTAYAM DISTRICT, PIN -
             686102

             BY ADV BINIYAMIN K.S.


RESPONDENTS:

             K. MEERA
             (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER), THE
             REVENUE DIVISIONAL OFFICER, KB JACOB ROAD, FORT KOCHI,
             ERNAKULAM DISTRICT, PIN - 682001


OTHER PRESENT:

             SR.GP - DEEPA NARAYANAN




     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Cont. Case(C).No.635 of 2024         2

                     VIJU ABRAHAM,J
                   -------------------
              Cont. Case(C).No.635 of 2024
             -------------------------------
          Dated this the 3rd day of April, 2024

                               JUDGMENT

When the matter was taken up for

consideration, it is reported that the direction

in the judgment has been complied with. Recording

the same, the Contempt Case is closed.

sd/-

VIJU ABRAHAM, JUDGE

pm

APPENDIX OF CON.CASE(C) 635/2024

PETITIONER'S ANNEXURES

Annexure-A1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO. 35763/2023 DATED 01.11.2023