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P.P. Mukundan vs Pathalayintavida Usman
2024 Latest Caselaw 9388 Ker

Citation : 2024 Latest Caselaw 9388 Ker
Judgement Date : 3 April, 2024

Kerala High Court

P.P. Mukundan vs Pathalayintavida Usman on 3 April, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

RCRev. No.282/2023                               1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT

                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                     THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
              Wednesday, the 3rd day of April 2024 / 14th Chaithra, 1945

                          IA.NO.1/2023 IN RCREV. NO. 282 OF 2023

                     RCP NO. 12/2014 OF THE MUNSIFF COURT, THALASSERY

             RCA NO.70/2023 OF THE ADDL. DISTRICT & SESSIONS COURT-III, THALASSERY

   PETITIONER/REVISION PETITIONER:

          P.P. MUKUNDAN, AGED 52 YEARS, S/O. LATE KUNHIKUTTY, PUTHAN PURAYIL
          HOUSE, DHARMADAM AMSOM DESOM, NEAR GANESHAN KAVU, P.O. DHARMADAM,
          THALASSERY, PIN - 670105

   RESPONDENT/RESPONDENT:

          PATHALAYINTAVIDA USMAN, AGED 53 YEARS, S/O. ABDULLA, ONDATH HOUSE,
          KAIVELIKKAL,P.O. DHARMADAM, THALASSERY, PIN - 670105


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the eviction
   of petitioner from petition schedule room in execution of the judgment
   passed in RCA 70/2023 by the Rent Control Appellate Authority/Addl.
   District Judge-III, Thalassery in RCP 12/2014 before Rent Controller
   (Munsiff), Thalassery.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 4.3.2024 and upon hearing the arguments of M/S.B.KRISHNAN &
   R.PARTHASARATHY, Advocates for the petitioner, and of SRI.HAREENDRAN K.P.,
   Advocate for the respondent, the court passed the following::


                                            ORDER

Interim order will stand extended by two months. List on 03-06-2024, along with connected cases.

                                                        Sd/- ANIL K.NARENDRAN,       JUDGE

                                                       Sd/- HARISANKAR V. MENON, JUDGE




03-04-2024                         /True Copy/                                Assistant Registrar
 

 
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