Gadhadharan P vs State Of Kerala
2024 Latest Caselaw 9324 Ker

Kerala High Court

Gadhadharan P vs State Of Kerala on 3 April, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
                        WP(C) NO. 22368 OF 2016
PETITIONER/S:

          GADHADHARAN P.
          AGED 56 YEARS
          ADVOCATE, AGED 56 YEARS, S/O.P.BHANUPRAKASH, 3/604,
          PUNATHIL HOUSE, MANIPURAM LANE, NADAKKAVU, KOZHIKODE
          673011

          BY ADVS.
          SRI.R.SUDHISH
          SMT.M.MANJU

RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY, DEPARTMENT OF CIVIL
          SUPPLIES, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
          695001

    2     THE DISTRICT COLLECTOR
          KOZHIKODE DISTRICT, CIVIL STATION, KOZHIKODE 673020

    3     THE DISTRICT SUPPLY OFFICER
          OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL STATION,
          KOZHIKODE 673020

    4     THE CITY RATIONING OFFICER NORTH
          CIVIL STATION, KOZHIKODE 673020

    5     THE KOZHKODE DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
          KOZHIKODE, REPRESENTED BY PRESIDENT, KOZHIKODE
          DISTRICT, CONSUMER DISPUTES REDRESSAL FORUM, CIVIL
          STATION PO, CALICUT 673020

          BY ADVS.
          GOVERNMENT PLEADER

OTHER PRESENT:

          SRI.BINOY DEVASY, G.P

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.22368/2016                  -2-

                               JUDGMENT

In the light of the fact that the petitioner has now been issued with a

Ration Card, nothing further survives for consideration in this writ petition. It

is accordingly closed.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 22368/2016

PETITIONER EXHIBITS

P1 COPY OF THE RELEVANT PAGES OF THE RATION CARD SHOWING THE NAME OF THE PETITIONER

P2 COPY OF THE LETTER SENT BY THE PETITIONER TO THE 4TH RESPONDENT DATED 10.06.2011

P3 COPY OF THE RESIDENCE CERTIFICATE ISSUED BY THE KOZHIKODE CORPORATION DATED 14.05.2012

P4 COPY OF THE AADHAR CARD OF THE PETITIONER

P5 COPY OF THE COMPLAINT IN CC.NO. 59/2013 FILED BEFORE THE KOZHIKODE DISTRICT CONSUMER REDRESSAL FORUM

P6 COPY OF THE VERSION SUBMITTED BY THE RESPONDENTS IN CC.NO. 59/2013 FILED BEFORE THE KOZHIKODE DISTRICT CONSUMER REDRESSAL FORUM

P7 COPY OF THE ORDER OF THE CONSUMER DISPUTES REDDRESSAL FORUM, KOZHIKODE IN CC.NO. 59/2013 DATED 28.07.2015

P8 COPY OF THE PETITION FILED BY THE PETITIONER BEFORE THE KOZHIKODE DISTRICT CONSUMER REDRESSAL FORUM DATED 16.08.2015

P9 COPY OF THE ORDER OF THE CONSUMER DISPUTES REDRESSAL FORUM, KOZHIKODE DATED 22.08.2015

P10 COPY OF THE PRINTOUT OF THE PETITION SUBMITTED BY THE PETITIONER BEFORE THE CIVIL SUPPLIES MINISTER, KERALA DATED 25.08.2015 WITH FULL HEADERS