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Arjun V.T vs Union Of India
2024 Latest Caselaw 9279 Ker

Citation : 2024 Latest Caselaw 9279 Ker
Judgement Date : 3 April, 2024

Kerala High Court

Arjun V.T vs Union Of India on 3 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 3RD DAY OF APRIL 2024/14TH CHAITHRA, 1946
                WP(C) NO. 14808 OF 2022
PETITIONER:

         ARJUN V.T.,
         AGED 35 YEARS,
         S/O.B.J.VIJAYAN,
         ASWATHY, KALLIYOOR P.O.,
         THIRUVANANTHAPURAM-695042.

         BY ADVS.
         KALEESWARAM RAJ
         THULASI K. RAJ
         SHILPA SOMAN


RESPONDENTS:

    1    UNION OF INDIA,
         REPRESENTED BY THE SECRETARY,
         MINISTRY OF HUMAN RESOURCE DEVELOPMENT,
         SHASTRI BHAWAN, C-WING,
         DR. RAJENDRA PRASAD ROAD,
         NEW DELHI, 110001.
    2    STATE OF KERALA,
         REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
         THIRUVANANTHAPURAM-695001.
    3    SECRETARY,
         DEPARTMENT OF GENERAL EDUCATION SECRETARIAT,
         THIRUVANANTHAPURAM-695001.
    4    DIRECTOR OF HIGHER SECONDARY EDUCATION,
         HOUSING BOARD BUILDINGS,
         THAMPANOOR-PANAVILA ROAD,
         SANTHI NAGAR, TYCAUD,
         THIRUVANTHAPURAM -695001.
    5    CENTRAL BOARD OF SECONDARY EDUCATION
         SHIKSHA KENDRA, 2,
         COMMUNITY CENTRE,
         PREET VIHAR, DELHI - 110092.
 W.P.(C) No.14808/2022
                            :2:


    6     REGIONAL OFFICER,
          CBSE CHENNAI REGIONAL OFFICE 15TH MAIN ROAD
          ANNA NAGAR WEST CHENNAI- 600040.
    7     PRINCIPAL,
          ST.MARY'S RES SCHOOL, P.O,
          MARUTHADY RD, RAMANKULANGARA,
          KAVANAD, KOLLAM, KERALA 691003.
    8     PRINCIPAL,
          COLLEGE OF ENGINEERING,
          SREEKARYAM - KULATHOOR RD, P.O,
          SREEKARIYAM,
          THIRUVANANTHAPURAM, KERALA 695016.
    9     UNIVERSITY OF KERALA,
          REPRESENTED BY ITS REGISTRAR,
          UNIVERSITY OF KERALA SENATE HOUSE CAMPUS,
          PALAYAM, THIRUVANANTHAPURAM, KERALA 695034.
    10    CONTROLLER OF EXAMINATIONS,
          UNIVERSITY OF KERALA, PALAYAM,
          THIRUVANANTHAPURAM, KERALA -695 034
    11    PRINCIPAL,
          GOVERNMENT MODEL BOYS' HIGHER SECONDARY
          SCHOOL, THEVALLY, KOLLAM-691009.
    12    DEAN,
          COLLEGE OF ENGINEERING,
          SREEKARYAM - KULATHOOR RD, P.O,
          SREEKARIYAM,
          THIRUVANANTHAPURAM, KERALA 695016.

          BY ADVS.
          SRI.NIRMAL S., SC, CBSE
          SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA
          SRI.SREEJITH V.S., GOVERNMENT PLEADER
          SRI.T.C.KRISHNA, CGC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.04.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.14808/2022
                                 :3:




                          JUDGMENT

Dated this the 3rd day of April, 2024

The counsel for the petitioner submits that

pursuant to the interim order dated 18.07.2022 passed by

this Court, the C.B.S.E. Certificate stands corrected.

Therefore, no further orders are required in this writ petition.

Recording the said submission, the writ petition is

disposed of.

Sd/-

N. NAGARESH JUDGE SR

 
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