Citation : 2024 Latest Caselaw 9227 Ker
Judgement Date : 3 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WP(C) NO. 25668 OF 2023
PETITIONER:
ABHIRAMI DEVI .S
AGED 20 YEARS
D/O SAJEEV.K.B , MAKAM, EETIVILA, THAZHATHU VADAKKU
P.O., ENATHU (VIA), PATTAZHY VADAKKEKKARA, KOLLAM, PIN
- 691526
BY ADVS.
K.SUDHINKUMAR
N.NITHIN (ANCHAL)
RESPONDENTS:
1 THE UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR,
SENATE HOUSE CAMPUS, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695034
2 THE CONTROLLER OF EXAMINATIONS,
UNIVERSITY OF KERALA,SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM, PIN - 695034
3 THE KANNUR UNIVERSITY,
REPRESENTED BY ITS REGISTRAR,
THAVAKKARA, CIVIL STATION P.O.,
KANNUR, PIN - 670002
4 THE PRINCIPAL
N.S.S. COLLEGE, PANDALAM , PATHANAMTHITTA,
PIN - 689501
BY ADV
ADV THOMAS ABRAHAM
ADV I.V. PROMOD - SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 25668 OF 2023
2
JUDGMENT
The learned Counsel for the petitioner submits that the
matter has become infructuous. Accordingly, this writ petition
is dismissed as infructuous.
Sd/-
ZIYAD RAHMAN A.A. JUDGE scs WP(C) NO. 25668 OF 2023
APPENDIX OF WP(C) 25668/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DRAFT MARK LIST OF THE SEMESTER 1 ISSUED BY THE 2ND RESPONDENT DATED 28.07.2023 Exhibit P2 TRUE COPY OF THE DRAFT MARK LIST OF THE SEMESTER 4 ISSUED BY THE 2ND RESPONDENT DATED 28.07.2023 Exhibit P3 TRUE COPY OF THE DRAFT MARK LIST OF THE SEMESTER 5 ISSUED BY THE 2 ND RESPONDENT DATED 28.07.2023 Exhibit P4 TRUE COPY OF THE DRAFT MARK LIST OF THE SEMESTER 6 ISSUED BY THE 2ND RESPONDENT DATED 28.07.2023 Exhibit P5 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE VIJAYA HOSPITAL DATED 29.07.2023 Exhibit P6 TRUE COPY OF THE DRAFT MARK LIST OF SEMESTER 3 ISSUED BY THE 2ND RESPONDENT DATED 28.07.2023 Exhibit P7 TRUE COPY OF THE ADMIT CARD OF THE SUPPLEMENTARY EXAMINATION FOR THE 3RD SEMESTER ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER Exhibit P8 TRUE COPY OF THE SELECTION MEMO ISSUED BY THE 3RD RESPONDENT DATED 22.07.2023
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