Kerala High Court
Jasmi vs Sree Krishna College Of Pharmacy And ... on 3 April, 2024
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WA NO. 2070 OF 2023
AGAINST THE JUDGMENT IN WP(C) NO.20208 OF 2023 OF HIGH COURT OF KERALA
APPELLANTS/PETITIONER:
ANNRITTA SATHEESH DANIEL
AGED 21 YEARS
D/O OF SATHEESH DANIEL, THAYYILKONNAYIL , KAIPPATTOOR PO,
PATHANAMTHITA .( 4TH YEAR PHARM D STUDENT, PUSHPAGIRI, COLLEGE OF
PHARMACY , THIRUVALLA , PATHANAMTHITTA DISTRICT), PIN - 689648
BY ADVS.
M.T.SURESHKUMAR
MANJUSHA K
SREELAKSHMI SABU
RESWIN A. KHADIR
RESPONDENTS/RESPONDENTS:
1 CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH AND SCIENCE , MEDICAL COLLEGE P O ,
THRISSUR DISTRICT, PIN - 680010
2 THE REGISTRAR
KERALA UNIVERSITY OF HEALTH AND SCIENCE, MEDICAL COLLEGE P O,
THRISSUR DISTRICT, PIN - 680010
3 THE PRINCIPAL
PUSHPAGIRI COLLEGE OF PHARMACY, PERUMTHURUTHY , THIRUVALLA ,
PATHANAMTHITTA, PIN - 689701
BY ADVS.
P.SREEKUMAR
TONY GEORGE KANNANTHANAM
THOMAS GEORGE(K/000407/1990)
BIBIN B. THOMAS(K/004038/2023)
THIS WRIT APPEAL HAVING COME UP FOR HEARING ON 03.04.2024, ALONG WITH
WA.1955/2023, 1994/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
WA NO. 2070 OF 2023 and conctd. Case
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WA NO. 1955 OF 2023
AGAINST THE JUDGMENT IN WP(C) NO.25492 OF 2023 OF HIGH COURT OF KERALA
APPELLANTS/PETITIONERS 28 TO 33:
1 ARDRA SUDHEER,
AGED 21 YEARS
D/O. SAJITHA, PANANGOD, VENGANUR.P.O., THIRUVANANTHAPURAM,,
PIN - 695527
2 VIBISHA VICTOR
AGED 21 YEARS
D/O. VICTOR, DR NIVAS, DHANUVACHAPURAM.P.O.,
THIRUVANANTHAPURAM, PIN - 695023
3 ALFEENA.N.
AGED 22 YEARS
D/O. NOUSHAD.A., VELIYIL PUTHAN VEEDU, THOTTAMALA.P.O.,
KOLLAM, PIN - 691020
4 ANCY.U.,
AGED 21 YEARS
AJITH NIVAS, MUZHANGIL, ANVOOR.P.O., THIRUVANANTHAPURAM, PIN
- 695124
5 NEHA DAMIAN MIRANDA,
AGED 21 YEARS
MERLYN HOUSE, ST. DOMANIC VETTUCAUD, ST. XAVIERS
COLLEGE.P.O., THIRUVANANTHAPURAM, PIN - 695586
6 DARSHANA RADHIKA,
AGED 21 YEARS
RAGA, 11/1583, PAROTTUKONAM, NALANCHIRA.P.O.,
THIRUVANANTHAPURAM, PIN - 695015
BY ADVS.
ELVIN PETER P.J.
K.R.GANESH
GOURI BALAGOPAL
SREELEKSHMI A.S.
WA NO. 2070 OF 2023 and conctd. Case
3
RESPONDENTS/PETITIONERS 1 TO 27 AND 34 TO 76 AND RESPONDENTS 1 TO 17:
1 MEGHA SHAJI,
D/O. SHAJI.E.K., EDAPPATTIL, PUTHENCRUZ.P.O., MONAPPILLY,
KUNNATHUNAD, ERNAKULAM, PIN - 682308
2 HANNA MATHEW,
D/O. MATHEW THOMAS, UTHIYAKKARA AIKKARAKKUDY, VENGOLA.P.O.,
ARAKKAPPADY, KUNNATHUNAD, ERNAKULAM, PIN - 683556
3 SAMA FATHIMA,
D/O. MUHAMMED HAZEER, MADATHIL, 1ST MILE, KANJIRAPPALLY,
KOTTAYAM, PIN - 696507
4 JEEVAN JOSEPH JAISON,
S/O. JAISON JOSEPH, THOTTUVELIL HOUSE, MACHIPPLAVU.P.O.,
ADIMALI, IDUKKI, PIN - 685561
5 AMEEN LABBA.N.,
S/O. NISAMUDHEEN LABBA.S., KANIYANTE PADEETTATHILM HOUSE,
THAZHAVA.P.O., KOLLAM, PIN - 690523
6 AMALJITH.P.,
S/O. PRADEEP.K.V., KUZHIVILAPUTHANVEEDU, VAMANAPURAM.P.O.,
NEDDUMANGAD, THIRUVANANTHAPURAM, PIN - 695606
7 MISHAL HARSHAD,
MUHAMMED HARSHAD, KETTIDATHIL VEEDU, CHANDANATHOPE.P.O.,
PERINAD, KOLLAM, PIN - 691014
8 ANGEL MARY.K.G.
D/O. GEORGEKUTTY.K.D., KOONATHAN HOUSE, KOOVAPPADY.P.O.,
PERUMBAVUR, ERNAKULAM, PIN - 683544
9 JOEL PAUL. S.J.,
S/O. JOB S.P., SRAMBIKKAL HOUSE, VADAKKEKARA.P.O., PARAVUR,
ERNAKULAM, PIN - 683513
10 JASIM SHARAF,
S/O. ASHARAF, CHENAKKA PARAMBIL HOUSE, KANMANAM.P.O.,
MALAPPURAM, PIN - 676551
11 ANJALA SHERIN.A.K.,
D/O. MUNEER.A.K., AYYAPPAN KANDI HOUSE, CHEVAYUR.P.O.,
KOZHIKODE, PIN - 673017
12 NIDHA SALEEM,
D/O. MUHAMMED SALEEM, VADAKKUVEETIL HOUSE, PUKKOTTOOR.P.O.,
MALAPPURAM, PIN - 676517
13 MUHAMMED AZIN,
S/O. SAMEERA, PANNIKKANDATHIL HOUSE, KOTTILLATAHPPADAM,
TIRUR.P.O., MALAPPURAM, PIN - 676101
WA NO. 2070 OF 2023 and conctd. Case
4
14 ARDHRA ARAVINDHAN,
D/O. R. ARAVINDAKSHAN, KOTTAYANKAD HOUSE, ELAVANCHERY.P.O.,
PALAKKAD, PIN - 678508
15 HANA HAIDER ALI,
D/O. HAIDER ALI, ERUMBATH HOUSE, VADAKKANGARA P.O.,
MALAPPURAM, PIN - 679324
16 MEHJABIN
D/O. ANWAR, MATHILAKATH VEETIL HOUSE, METHALA.P.O.,
THRISSUR, PIN - 680669
17 AISHWARYA RAJESH,
D/O. RAJESH BABU.T.R., PUTHUPARAMBIL HOUSE, PUTHUSSERY.
P.O., PATHANAMTHITTA, PIN - 689602
18 VANI DEVI.S.
D/O. SREEKUMAR.K., AMBIKA SADANAM, CHENGANNUR.P.O.,
ALAPPUZHA, PIN - 689121
19 SREELAKSHMI.A.K.,
D/O. ASHOK KUMAR.M., MANJATHARA HOUSE, KARUKUTTY.P.O.,
ERNAKULAM, PIN - 683576
20 MELVIN SAM MATHEW
D/O. SAM MATHEW, PANNAIKADAVIL, KADAPRA MANNAR.P.O.,
PATHANAMTHITTA, PIN - 689621
21 ANJALY MOHANDAS,
D/O. MOHANDAS, ATTUVATHALA HOUSE, THEKKEKARA.P.O.,
ALAPPUZHA, PIN - 688503
22 KRUPA TOMSON,
D/O. TOMSON, KAITHAPARAMBIL, CHANGANASSERY, KOTTAYAM, PIN -
686101
23 REEMA ALEX,
D/O. RIBU ALEX JOHN, CHORNATTU HOUSE, KAVIYOOR.P.O.,
PATHANAMTHITTA, PIN - 689582
24 ANUGRAHA MARIAM JAMES,
D/O. P.J. JAMES, KUTTANPURAYIL ANUGRAHA, PELA.P.O.,
MAVELIKKARA, ALAPPUZHA, PIN - 690103
25 SANDRA ANNA ROY,
D/O. SHYNI ROY, THOPPILKALATHIL, THIRUVALLA.P.O.,
PATHANAMTHITTA, PIN - 689101
26 AMITHA RAJ,
D/O. RAJAN, KONDAPUTHUVAL KARTHIKAPALLY, MAHADEDIKADAL,
ALAPPUZHA, PIN - 690516
WA NO. 2070 OF 2023 and conctd. Case
5
27 ALIN JOHN,
D/O. JOHN THOMAS, ABIN VILLA, KALLELIBHAGAM.P.O., KOLLAM,
PIN - 690519
28 MOHSINA,
D/O. MOHAMED BASHEER, THAIKKATTU PALLIYALIL, CHUNANGAD.P.O.,
PALAKKAD, PIN - 679511
29 FARSANA.P.H.
D/O. HAFSAL.P.H., PARIKUNNATH HOUSE, KURKANCHERI.P.O.,
THIRUSSUR, PIN - 680007
30 SWETHA.K.R.
KEMABANUR, MARATHAKKARA.P.O., TRISSUR, PIN - 680306
31 NASHAHATH SATHAR. P.A.,
D/O. ABDUL SATHAR.P.A., PUTHIYAVEETIL HOUSE, CHIRAKKAL
KURUMPILAVU.P.O., THRISSUR, PIN - 680564
32 HONEYSHA.N.K.,
D/O. NAVENEETHANA, 21-1, CHINNANKINARU SANDHU,
THIRUCHENGODU.P.O., NAMAKKAL, TAMILNADU, PIN - 637211
33 MUHAMMED ADIL,
S/O. ABOOBACKER, KUTHIRA PARAMBIL HOUSE, THAVANUR.P.O.,
MALAPPURAM, PIN - 679573
34 ARSHINA SHARIN.K.P.
D/O. ISMAIL, 7/563, BAITHULARSHINA HOUSE,
VELLIKULANGARA.P.O., MALAPPURAM, PIN - 673501
35 FATHIMA LIFA.P.P.
D/O. ANVARUDHEEN, PEEDIKAKANDI HOUSE, KUNIYIL,
KEEZHUPARAMBA.P.O., AREEKODE, PIN - 673639
36 HELNA ROSE. C.J.,
D/O. JOBY C.F., CHAZHOOR HOUSE, KOONAMUCHI.P.O., THRISSUR,
PIN - 680504
37 VENKATESH PRASAD.R.,
S/O. RAMESH KUMAR, 1/168, EB COLONY, SIVAKASI WEST,
DEVARKULAM, VIRUDHUNAGAR, TAMILNADU, PIN - 626124
38 JOEL JOSEPH DILEEP,
S/O. DILEEP JOSEPH, 14/425, PUTHENPURACKAL HOUSE,
ARATTUVAZHI.P.O., ALAPPUZHA, PIN - 688007
39 JIA ELIZABETH JOHN,
D/O. AJI DAVID JOHN, KANNIMEL THEKKEDATHU HOUSE, VAZHAMUTTOM
EAST.P.O., PATHANAMTHITTA, PIN - 689646
WA NO. 2070 OF 2023 and conctd. Case
6
40 NIKHILA ANN BINOY
D/O. BONOY THOMAS BABY, VALIYAPARAMPIL HOUSE, VAKAYAR
KONNI.P.O., PATHANAMTHITTA, PIN - 689698
41 SONA MANOJ,
D/O. MANOJ CHERIAN, PEEDIACKAL HOUSE, MANARCAUDU.P.O.,
KOTTAYAM, PIN - 686019
42 ELDO SAM,
S/O. SAM ABRAHAM, VAZHAPPARAMBIL HOUSE, VATHIKUDY
THOPRAMKUDY.P.O., IDUKKI, PIN - 685515
43 RITHA FATHIMA.K.M.,
D/O. SHEREEF, KALLUMURIKKAL, ANAKKARA.P.O., PALAKKAD, PIN -
679554
44 HELNA THOMAS,
D/O. THOMSON, MAROKKEY HOUSE, KOTTAPPADI.P.O., THRISSUR, PIN
- 680505
45 FATHIMAH NAHEEDA,
D/O. MUHAMMED SALIM, THAZHATHETHIL HOUSE, KARIMPUZHA.P.O.,
PALAKKAD, PIN - 678595
46 AFEEFA.K.
KOLAKKADAN HOUSE, ALANALLUR.P.O., PALAKKAD, PIN - 678601
47 SHEBIN.K.SHERIN,
S/O. SUSAN KOSHY, KOCHU MUNDAKATHIL HOUSE, THIRUVALLA.P.O.,
PATHANAMTHITTA, PIN - 689591
48 ANINDITA UNNIKRISHNAN,
D/O. UNNIKRISHNAN, PUTHUKUZHI HOUSE, KODUN THIRAPULLY.P.O.,
PALAKKAD, PIN - 678004
49 KATHERINE MARIYA,
D/O. JAMES.C.J., CHOWALLOOR HOUSE, KUNNATHUMKARA.P.O.,
THRISSUR, PIN - 680655
50 JASEERA HIBA.T.K.,
D/O. MOHAMMED KOYA, 1/713B, KACHINAM THODI HOUSE,
CHALATTY.P.O., KOZHIKODE, PIN - 673027
51 SONA MANSOOR,
D/O. MANSOOR, SONA COTTAGE HOUSE, L.I.C. JUNCTION,
KAYANKULAM.P.O., ALAPPUZHA, PIN - 690502
52 SRUTHI SARA BINU,
PARACKAL HOUSE, SAM NAGAR.P.O., KULATHUPUZHA, KOLLAM, PIN -
691310
WA NO. 2070 OF 2023 and conctd. Case
7
53 ARUNIMA SHAIBU,
D/O. SHAIBU.P.G., POOPATH NIKARTH HOUSE, KALAVUM KODUM.P.O.,
VAYALAR, ALAPPUZHA, PIN - 688536
54 DONA MARIYA.T.J.,
D/O. JOYICHAN, THAREPARAMBIL HOUSE, MUTTATHU PARAMBU.P.O.,
CHERTHALA, ALAPPUZHA, PIN - 688527
55 APARNA.S.BIJU,
D/O. BIJU, MADATHIL KIZHEKKATHIL, KALLELI BHAGOM.P.O.,
KARUNAGAPPALLY, KOLLAM, PIN - 690519
56 ANJANA RAJ,
D/O. RAJAN.M.D., MADATHILETHU THADATHIL,
ANTHIYALANKAVU.P.O., PATHANAMTHITTA, PIN - 680549
57 MABEL AUGUSTINE
D/O. AUGUSTINE.M., MANOOR, KURINJI.P.O., KOTTAYAM, PIN -
686576
58 ANUGRAHA SARA ANUSH,
D/O. ANUSH ALEX, ANUSH BHAVAN MELILA, KOTTARAKKARA.P.O.,
KOLLAM, PIN - 691557
59 ANN MARIYA JOHN,
D/O. JOHN ANTONY, PUTHENKARIYIL HOUSE, MARUTHORVATTOM.P.O.,
CHERTHALA, ALAPPUZHA, PIN - 688545
60 AYSHATHUL NOORA.P.K.
POOZHIKUNNUMMAL. T.T. ROAD, UNNIKULAM.P.O., KOZHIKODE, PIN -
673574
61 ASHISHA ANNU ABRAHAM,
D/O. ABRAHAM REJI, KULATHUMKUZHIYIL HOUSE, VELLOOR.P.O.,
KOTTAYAM, PIN - 686501
62 NANDANA.R.S.,
D/O. RAJEEV.K.NAIR, AMMAKRIPA BHAGAVATHI NADA,
VEDIVECHANKOVIL, THIRUVANANTHAPURAM, PIN - 695501
63 M.S. MOHA,
D/O. V. MADHAVANKUTTY, SREEMANGALAM, KANKATHUMUKK,
THIRUMULLAVARAM.P.O., KOLLAM, PIN - 691012
64 AISHWARYA.P.
D/O. PRASAD.N., LAKSHMI VIHAR, POTHAPPALLI VADAKKU,
KUMARAPURAM.P.O., ALAPPUZHA, PIN - 690548
WA NO. 2070 OF 2023 and conctd. Case
8
65 RAHULJITH.T.P.
S/O. CHANDRAN.T.P., THEKKEPPATTIL, OZHUR.P.O., MALAPPURAM,
PIN - 676307
66 SIDHIK.K.,
S/O.ABDUL LATHEEF.K., KOTTAMPARA HOUSE, EDAYUR, MALAPPURAM,
PIN - 676552
67 MERIN POUL ABRAHAM,
D/O. ABRAHAM GEORGE, NEERKUZHI PUTHANVEEDU, KARTIKULAM.P.O.,
THRISSILERY, WAYANAD, PIN - 670646
68 SHUAIB.H.,
S/O. A.H. HAMSATH, MUTTIPARAVEEDU, PARAKKONAM,
PERINGAMALA.P.O., THIRUVANANTHAPURAM, PIN - 695563
69 NEHA THAJUDDEEN,
D/O. THAJUDDEEN, RAHMAN, B1, ROSE GARDENS, COMPANYMUKK,
KOZHIKODE, PIN - 673601
70 MOHAMED SHAMEEM.P.K.,
S/O. ANWAR SADATH.P.K., PARUTHIKUNNAN HOUSE, KLARI,
EDARIKKODE.P.O., MALAPPURAM, PIN - 676501
71 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
72 THE CONTROLLER OF EXAMINATIONS,
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLELGE.P.O.,
THRISSUR, PIN - 680596
73 NIRMALA COLLEGE OF PHARMACY
REPRESENTED BY ITS PRINCIPAL, MUVATTUPUZHA, ERNAKULAM, PIN -
686661
74 THE DALE VIEW COLLEGE OF PHARMACY AND RESEARCH CENTRE,
REPRESENTED BY ITS PRINCIPAL, PUNALAL.P.O., PUVACAHAL,
THIRUVANANTHAPURAM, PIN - 695575
75 ST. JAMES COLLEGE OF PHARMACEUTICAL SCIENCES,
REPRESENTED BY ITS PRINCIPAL, ST. JAMES MEDICAL ACADEMY,
CHALAKUDY, THRISSUR, PIN - 680307
76 JAMIA SALAFIYA PHARMACY COLLEGE,
REPRESENTED BY ITS PRINCIPAL, PULIKKAL, MALAPPURAM, PIN -
673637
77 AL SHIFA COLLEGE OF PHARMACY,
REPRESENTED BY ITS PRINCIPAL, POONTHAVANAM.P.O., KIZHATHUR,
MALAPPURAM, PIN - 679325
WA NO. 2070 OF 2023 and conctd. Case
9
78 NAZARETH COLLEGE OF PHARMACY,
REPRESENTED BY ITS PRINCIPAL, OTHERA.P.O., THIRUVALLA,
PATHANAMTHITTA, PIN - 689546
79 PUSHPAGIRI COLLEGE OF PHARMACY
REPRESENTED BY ITS PRINCIPAL, PUSHPAGIRI MEDICITY CAMPUS,
PERUMTHURUTHY.P.O., THIRUVALLA, PATHANAMTHIRRA, PIN - 689107
80 K.V.M. COLLEGE OF PHARMACY,
REPRESENTED BY ITS PRINCIPAL, KOKKOTHAMANGALAM.P.O.,
CHERTHALA, ALAPPUZHA, PIN - 688527
81 EZHUTHACHAN COLLEGE OF PHARMACEUTICAL SCIENCES,
REPRESENTED BY ITS PRINCIPAL, MARAYAMUTTOM,
THIRUVANANTHAPURAM, PIN - 695124
82 NEHRU COLLEGE OF PHARMACY,
REPRESENTED BY ITS PRINCIPAL, PAMPADY, THIRUWILAMALA,
THRISSUR, PIN - 680588
83 NATIONAL COLLEGE OF PHARMACY,
REPRESENTED BY ITS PRINCIPAL, MANASSERY, MUKKOM, KOZHIKODE,
PIN - 673572
84 GRACE COLLEGE OF PHARMACY,
REPRESENTED BY ITS PRINCIPAL, KODUTHIRAPPULLY.P.O.,
PALAKKAD, PIN - 678004
85 ST. JOSHEPH'S COLLEGE OF PHARMACY,
REPRESENTED BY ITS PRINCIPAL, DHARMAGIR COLLEGE CAMPUS,
NAIPUNYA ROAD, CHERTHALA, ALAPPUZHA, PIN - 688524
86 K.T.N. COLLEGE OF PHARMACY,
REPRESENTED BY ITS PRINCIPAL, CHALVARA, PULIYANAMKUNNU.P.O.,
OTTAPALAM, PALAKKAD, PIN - 679505
87 SREE KRISHNA COLLEGE OF PHARMACY AND RESEARCH CENTRE,
REPRESENTED BY ITS PRINCIPAL, PARASSALA, THIRUVANANTHAPURAM,
PIN - 695602
BY ADV P.SREEKUMAR
THIS WRIT APPEAL HAVING COME UP FOR HEARING ON 03.04.2024, ALONG
WITH WA.2070/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2070 OF 2023 and conctd. Case
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WA NO. 1994 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.25492 OF 2023 OF HIGH COURT
OF KERALA
APPELLANT(S)/PETITIONERS 1 TO 10, 13 TO 27, 34 TO 51:
1 MEGHA SHAJI
AGED 22 YEARS
D/O SHAJI.E.K, EDAPPATTIL, PUTHENCRUZ PO, MONAPPILLY,
KUNNATHUNAD, ERNAKUKLAM., PIN - 682308
2 HANNA MATHEW
AGED 21 YEARS
D/O MATHEW THOMAS, UTHIYAKKARA AIKKARAKKUDY, VENGOLA PO,
ARAKKAPPADY, KUNNATHUNAD, ERNAKUKLAM., PIN - 683556
3 SAMA FATHIMA
AGED 22 YEARS
D/O MUHAMMED HAZEER, MADATHIL, 1ST MILE, KANJIRAPPALLY,
KOTTAYAM., PIN - 686507
4 JEEVAN JOSEPH JAISON
AGED 22 YEARS
S/O JAISON JOSEPH, THOTTUVELIL HOUSE, MACHIPPLAVU PO,
ADIMALI, IDUKKI., PIN - 685561
5 AMEEN LABBA N
AGED 22 YEARS
S/O NISAMUDHEEN LABBA S, KANIYANTE PADEETTATHILM (H),
THAZHAVA PO, KOLLAM., PIN - 690523
6 AMALJITH P
AGED 21 YEARS
S/O PRADEEP KV, KUZHIVILAPUTHANVEEDU, VAMANAPURAM PO,
NEDDUMANGAD, THIRUVANANTHAPURAM., PIN - 695606
7 MISHAL HARSHAD
AGED 22 YEARS
MUHAMMED HARSHAD, KETTIDATHIL VEEDU, CHANDANATHOPE PO,
PERINAD, KOLLAM., PIN - 691014
WA NO. 2070 OF 2023 and conctd. Case
11
8 ANGEL MARY KG
AGED 22 YEARS
D/O GEORGEKUTTY KD, KOONATHAN (H), KOOVAPPADY PO,
PERUMBAVUR, ERNAKULAM., PIN - 683544
9 JOEL PAUL SJ
AGED 22 YEARS
S/O JOB SP, SRAMBIKKAL HOUSE, VADAKKEKARA PO, PARAVUR,
ERNAKULAM., PIN - 683513
10 JASIM SHARAF
AGED 22 YEARS
S/O ASHARAF, CHENAKKA PARAMBIL (H), KANMANAM PO,
MALAPPURAM., PIN - 676551
11 MUHAMMED AZIN
AGED 21 YEARS
S/O SAMEERA, PANNIKKANDATHIL (H), KOTTILLATAHPPADAM, TIRUR
PO, MALAPPURAM., PIN - 676101
12 ARDHRA ARAVINDHAN
AGED 21 YEARS
D/O R ARAVINDAKSHAN, KOTTAYANKAD(H), ELAVANCHERY PO,
PALAKKAD., PIN - 678508
13 HANA HAIDER ALI
AGED 22 YEARS
D/O HAIDER ALI, ERUMBATH HOUSE, VADAKKANGARA PO,
MALAPPURAM., PIN - 679324
14 MEHJABIN
AGED 21 YEARS
D/O ANWAR, MATHILAKATH VEETIL (H), METHALA PO, TRISSUR., PIN
- 680669
15 AISHWARYA RAJESH
AGED 21 YEARS
D/O RAJESH BABU TR, PUTHUPARAMBIL (H), PUTHUSSERY PO,
PATHANAMTHITTA., PIN - 689602
16 VANI DEVI S
AGED 21 YEARS
D/O SREEKUMAR K, AMBIKA SADANAM, CHENGANNUR PO, ALAPPUZHA.,
PIN - 689121
17 SREELAKSHMI AK
AGED 21 YEARS
D/O ASHOK KUMAR M, MANJATHARA(H), KARUKUTTY PO, ERNAKULAM.,
PIN - 683576
18 MELVIN SAM MATHEW
AGED 21 YEARS
D/O SAM MATHEW, PANNAIKADAVIL, KADAPRA MANNAR PO,
PATHANAMTHITTA., PIN - 689621
WA NO. 2070 OF 2023 and conctd. Case
12
19 ANJALY MOHANDAS
AGED 21 YEARS
D/O MOHANDAS, ATTUVATHALA (H), THEKKEKARA PO, ALAPPUZHA.,
PIN - 688503
20 KRUPA TOMSON
AGED 20 YEARS
D/O TOMSON, KAITHAPARAMBIL, CHANGANASSERY, KOTTAYAM., PIN -
686101
21 REEMA ALEX
AGED 21 YEARS
D/O RIBU ALEX JOHN, CHORNATTU (H), KAVIYOOR PO,
PATHANAMTHITTA., PIN - 689582
22 ANUGRAHA MARIAM JAMES
AGED 21 YEARS
D/O PJ JAMES, KUTTANPURAYIL ANUGRAHA, PELA PO, MAVELIKKARA,
ALAPPUZHA., PIN - 690103
23 SANDRA ANNA ROY
AGED 21 YEARS
D/O SHYNI ROY, THOPPILKALATHIL, THIRUVALLA PO,
PATHANAMTHITTA., PIN - 689101
24 AMITHA RAJ
AGED 22 YEARS
D/O RAJAN, KONDAPUTHUVAL KARTHIKAPALLY, MAHADEDIKADAL,
ALAPPUZHA., PIN - 690516
25 ALIN JOHN
AGED 22 YEARS
D/O JOHN THOMAS, ABIN VILLA, KALLELIBHAGAM PO, KOLLAM., PIN
- 690519
26 MOHSINA
AGED 23 YEARS
D/O MOHAMED BASHEER, THAIKKATTU PALLIYALIL, CHUNANGAD PO,
PALAKKAD., PIN - 679511
27 FARSANA PH
AGED 21 YEARS
D/O HAFSAL PH, PARIKUNNATH (H), KURKANCHERI PO, TRISSUR.,
PIN - 680007
28 SWETHA KR
AGED 22 YEARS
KEMABANUR, MARATHAKKARA PO, TRISSUR., PIN - 680306
29 NASHAHATH SATHAR PA
AGED 21 YEARS
D/O ABDUL SATHAR PA, PUTHIYAVEETIL (H), CHIRAKKAL
KURUMPILAVU PO, THRISSUR., PIN - 680564
WA NO. 2070 OF 2023 and conctd. Case
13
30 HONEYSHA NK
AGED 22 YEARS
D/O NAVANEETHAN, 21-1, CHINNANKINARU SANDHU, THIRUCHENGODU
PO, NAMAKKAL, TAMILNADU., PIN - 637211
31 MUHAMMED ADIL
AGED 21 YEARS
S/O ABOOBACKER, KUTHIRA PARAMBIL(H), THAVANUR PO,
MALAPPURAM., PIN - 679573
32 ARSHINA SHARIN KP
AGED 22 YEARS
D/O ISMAIL, 7/563.BAITHULARSHINA(H), VELLIKULANGARA PO
MALAPPURAM., PIN - 673501
33 FATHIMA LIFA P P
AGED 22 YEARS
D/O ANVARUDHEEN, PEEDIKAKANDI(H), KUNIYIL,KEEZHUPARAMBA PO,
AREEKODE., PIN - 673639
34 HELNA ROSE CJ
AGED 21 YEARS
D/O JOBY CF, CHAZHOOR HOUSE, KOONAMUCHI PO, TRISSUR., PIN -
680504
35 VENKATESH PRASAD R
AGED 22 YEARS
S/O RAMESH KUMAR, 1/168, EB COLONY, SIVAKASI WEST,
DEVARKULAM,VIRUDHUNAGAR, TAMILNADU., PIN - 626124
36 JOEL JOSEPH DILEEP
AGED 21 YEARS
S/O DILEEP JOSEPH, 14/425,PUTHENPURA CKAL(H),ARATTUVAZHI PO,
ALAPPUZHA., PIN - 688007
37 JIA ELIZABETH JOHN
AGED 22 YEARS
D/O AJI DAVID JOHN, KANNIMEL THEKKEDATHU(H), VAZHAMUTTOM
EAST PO, PATHANAMTHITTA., PIN - 689646
38 NIKHILA ANN BINOY
AGED 21 YEARS
D/O BINOY THOMAS BABY, VALIYAPARAMPIL(H), VAKAYAR KONNI
PO,PATHANAMTHITTA., PIN - 689698
39 SONA MANOJ
AGED 22 YEARS
D/O MANOJ CHERIAN, PEEDIACKAL(H), MANARCAUDU PO, KOTTAYAM.,
PIN - 686019
40 ELDO SAM
AGED 21 YEARS
S/O SAM ABRAHAM, VAZHAPPARAMBIL(H), VATHIKUDY THOPRAMKUDY
PO, IDUKKI., PIN - 685515
WA NO. 2070 OF 2023 and conctd. Case
14
41 RITHA FATHIMA KM
AGED 20 YEARS
D/O SHEREEF, KALLUMURIKKAL, ANAKKARA PO, PALAKKAD., PIN -
679554
42 HELNA THOMAS
AGED 21 YEARS
D/O THOMSON, MAROKKEY (H), KOTTAPPADI PO, TRISSUR., PIN -
680505
43 FATHIMAH NAHEEDA
AGED 22 YEARS
D/O MUHAMMED SALIM, THAZHATHETHIL (H) KARIMPUZHA PO,
PALAKKAD., PIN - 678595
BY ADVS.
RAHUL SASI
NEETHU PREM
P.ARDRA MENON
ALFIN NADARSHAW
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 682031
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE P.O.,
THISSUR, PIN - 680596
3 NIRMALA COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, MUVATTUPUZHA, ERNAKULAM., PIN -
686661
4 THE DALE VIEW COLLEGE OF PHARMACY AND RESEARCH CENTRE
REP. BY IT'S PRINCIPAL, PUNALAL PO, PUVACAHAL,
THIRUVANANTHAPURAM., PIN - 695575
5 ST.JAMES COLLEGE OF PHARMACEUTICAL SCIENCES
REP. BY IT'S PRINCIPAL, ST.JAMES MEDICAL ACADEMY, CHALAKUDY,
THRISSUR., PIN - 680307
6 JAMIA SALAFIYA PHARMACY COLLEGE
REP. BY IT'S PRINCIPAL, PULIKKAL, MALAPPURAM., PIN - 673637
7 AL SHIFA COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, POONTHAVANAM PO, KIZHATHUR,
MALAPPURAM., PIN - 679325
WA NO. 2070 OF 2023 and conctd. Case
15
8 NAZARETH COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, OTHERA PO, THIRUVALLA,
PATHANAMTHITTA., PIN - 689546
9 PUSHPAGIRI COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, PUSHPAGIRI MEDICITY CAMPUS,
PERUMTHURUTHY PO, THIRUVALLA, PATHANAMTHITTA., PIN - 689107
10 KVM COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, KOKKOTHAMANGALAM PO, CHERTHALA,
ALAPPUZHA., PIN - 688527
11 EZHUTHACHAN COLLEGE OF PHARMACEUTICAL SCIENCES
REP. BY IT'S PRINCIPAL, MARAYAMUTTOM, THIRUVANANTHAPURAM.,
PIN - 695124
12 NEHRU COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, PAMPADY, THIRUWILAMALA, THRISSUR.,
PIN - 680588
13 NATIONAL COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, MANASSERY, MUKKOM, KOZHIKODE., PIN -
673572
14 GRACE COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, KODUTHIRAPPULLY PO, PALAKKAD., PIN -
678004
15 ST.JOSHEPH'S COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, DHARMAGIR COLLEGE CAMPUS, NAIPUNNYA
ROAD, CHERTHALA, ALAPPUZHA., PIN - 688524
16 KTN COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, CHALVARA, PULIYANAMKUNNU PO,
OTTAPALAM, PALAKKAD., PIN - 679505
17 SREE KRISHNA COLLEGE OF PHARMACY AND RESEARCH CENTRE
REP. BY IT'S PRINCIPAL, PARASSALA, THIRUVANANTHAPURAM., PIN
- 695602
18 ANJALA SHERIN AK
D/O MUNEER AK, AYYAPAN KANDI HOUSE, CHEVAYUR PO, KOZHIKODE.,
PIN - 673017
19 NIDHA SALEEM
D/O MUHAMMED SALEEM, VADAKKUVEETIL HOUSE, PUKKOTTOOR PO,
MALAPPURAM., PIN - 676517
20 ARDRA SUDHEER
D/O SAJITHA, PANANGOD, VENGANUR PO, THIRUVANANTHAPURAM., PIN
- 695527
WA NO. 2070 OF 2023 and conctd. Case
16
21 VIBISHA VICTOR
D/O VICTOR, DR NIVAS, DHANUVACHAPURAM PO,
THIRUVANANTHAPURAM., PIN - 695023
22 ALFEENA N
D/O NOUSHAD A, VELIYIL PUTHAN VEEDU, THOTTAMALA PO, KOLLAM.,
PIN - 691020
23 ANCY U
AJITH NIVAS, MUZHANGIL, ANAVOOR PO, THIRUVANANTHAPURAM., PIN
- 695124
24 NEHA DAMIAN MIRANDA
MERLYN HOUSE, ST. DOMANIC VETTUCAUD, ST. XAVIERS COLLEGE PO,
THIRUVANANTHAPURAM., PIN - 695586
25 DARSHANA RADHIKA
RAGAM 11/1583, PAROTTUKONAM, NALANCHIRA PO,
THIRUVANANTHAPURAM., PIN - 695015
26 AFEEFA K
KOLAKKADAN(H),ALANALLURPO, PALAKKAD., PIN - 678601
27 SHEBIN K SHERIN
S/O SUSAN KOSHY, KOCHU MUNDAKATHIL(H), THIRUVALLA PO
PATHANAMTHITTA., PIN - 689591
28 ANINDITA UNNIKRISHNAN
D/O UNNIKRISHNAN, PUTHUKUZHI(H), KODUN THIRAPULLY PO
PALAKKAD., PIN - 678004
29 KATHERINE MARIYA
D/O JAMES CJ, CHOWALLOOR(H), KUNNATHUMKARA PO, THRISSUR.,
PIN - 680655
30 JASEERA HIBA TK
D/O MOHAMMED KOYA, 1/713B, KACHINAM THODI(H), CHALATTY PO,
KOZHIKOD., PIN - 673027
31 SONA MANSOOR
D/O MANSOOR, SONA COTTAGE(H) LIC JN KAYANKULAM PO,
ALAPUZHA., PIN - 690502
32 SRUTHI SARA BINU
PARACKAL(H) SAM NAGAR PO KULATHUPPUZHA, KOLLAM., PIN -
691310
WA NO. 2070 OF 2023 and conctd. Case
17
33 ARUNIMA SHAIBU
D/O SHAIBU PG, POOPATH NIKARTH (H), KALAVUM KODUM PO,
VAYALAR, ALAPPUZHA., PIN - 688536
34 DONA MARIYA TJ
D/O JOYICHAN, THAREPARAMBIL(H), MUTTATHU PARAMBU PO,
CHERTHALA, ALAPPUZHA., PIN - 688527
35 APARNA S BIJU
D/O BIJU, MADATHIL KIZHEKKATHIL, KALLELI BHAGOM PO,
KARUNAGAPPALLY, KOLLAM., PIN - 690519
36 ANJANA RAJ
D/O RAJAN MD, MADATHILETHU THADATHIL, ANTHIYALANKAVU PO,
PATHANAMTHITTA., PIN - 689549
37 MABEL AUGUSTINE
D/O AUGUSTINE M, MANNOOR, KURINJI PO, KOTTAYAM., PIN -
686576
38 ANUGRAHA SARA ANUSH
D/O ANUSH ALEX, ANUSH BHAVAN MELILA, KOTTARAKKARA PO,
KOLLAM., PIN - 691557
39 ANN MARIYA JOHN
D/O JOHN ANTONY, PUTHENKARIYIL(H), MARUTHORVATTOM PO,
CHERTHALA, ALAPPUZHA., PIN - 688545
40 AYSHATHUL NOORA PK
POOZHIKUNNUMMAL, TT ROAD, UNNIKULAM PO, KOZHIKODE., PIN -
673574
41 ASHISHA ANNU ABRAHAM
D/O ABRAHAM REJI, KULATHUMKUZHIYIL(H), VELLOOR PO,
KOTTAYAM., PIN - 686501
42 NANDANA RS
D/O RAJEEV K NAIR, AMMAKRIPA BHAGAVATHI NADA,
VEDIVECHANKOVIL, THIRUVANANTHAPURAM., PIN - 695501
43 MS MOHA
D/O V MADHAVANKUTTY, SREEMANGALAM, KANKATHUMUKK,
THIRUMULLAVARAM PO, KOLLAM., PIN - 691012
44 AISHWARYA P
D/O PRASAD N, LAKSHMI VIHAR, POTHAPPALLI VADAKKU,
KUMARAPURAM PO, ALAPPUZHA., PIN - 690548
45 RAHULJITH TP
S/O CHANDRAN TP, THEKKEPPATTIL, OZHUR PO, MALAPPURAM., PIN -
676307
WA NO. 2070 OF 2023 and conctd. Case
18
46 SIDHIK K
S/O ABDUL LATHEEF K, KOTTAMPARA (H), EDAYUR, MALAPPURAM.,
PIN - 676552
47 MERIN POUL ABRAHAM
D/O ABRAHAM GEORGE, NEERKUZHI PUTHANVEEDU, KARTIKULAM PO,
THRISSILERY, WAYANAD., PIN - 670646
48 SHUAIB H
S/O AH HAMSATH, MUTTIPARAVEEDU, PARAKKONAM, PERINGAMALA PO,
THIRUVANANTHAPURAM., PIN - 695563
49 NEHA THAJUDDEEN
D/O THAJUDDEEN RAHMAN, B1, ROSE GARDENS, COMPANYMUKK,
KOZHIKODE., PIN - 673601
50 MOHAMED SHAMEEM PK
S/O ANWAR SADATH PK, PARUTHIKUNNAN (H), KLARI, EDARIKKODE
PO, MALAPPURAM., PIN - 676501
BY ADV P.SREEKUMAR
THIS WRIT APPEAL HAVING COME UP FOR HEARING ON 03.04.2024, ALONG
WITH WA.2070/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2070 OF 2023 and conctd. Case
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WA NO. 1995 OF 2023
AGAINST THE JUDGMENT IN WP(C) NO.27126 OF 2023 OF HIGH COURT OF KERALA
APPELLANT/S:
1 JASMI
AGED 23 YEARS
D/O. JALALUDEEN.E, RESIDING AT JASMI MANZIL, ADAYARA , OYOOR
(PO), VELINALLOOR VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT., PIN - 691510
2 S.SHIFANA YASMIN
AGED 21 YEARS
D/O. A.SHAHUL HAMEED, RESIDING AT "SHAHANA'S", H. NO. 16/15,
VELIYAPALLY THERU, THENGAPATTANAM, KANYAKUMARY. TAMILNADU.,
PIN - 629173
BY ADVS.
RAHUL SASI
NEETHU PREM
P.ARDRA MENON
ALFIN NADARSHAW
RESPONDENT/S:
1 SREE KRISHNA COLLEGE OF PHARMACY AND RESEARCH CENTRE
PARASSALA, THIRUVANATHAPURAM. REPRESENTED BY ITS PRINCIPAL.,
PIN - 695602
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE (PO),
THRISSUR., PIN - 680596
3 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
BY ADV P.SREEKUMAR
THIS WRIT APPEAL HAVING COME UP FOR HEARING ON 03.04.2024, ALONG
WITH WA.2070/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2070 OF 2023 and conctd. Case
20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WA NO. 2010 OF 2023
AGAINST THE JUDGMENT IN WP(C) NO.25492 OF 2023 OF HIGH COURT OF KERALA
APPELLANTS/PETITIONERS 52 TO 61:
1 AFEEFA K
AGED 22 YEARS
KOLAKKADAN(H),ALANALLURPO, PALAKKAD., PIN - 678601
2 SHEBIN K SHERIN
AGED 21 YEARS
S/O SUSAN KOSHY, KOCHU MUNDAKATHIL(H), THIRUVALLA PO
PATHANAMTHITTA., PIN - 689591
3 ANINDITA UNNIKRISHNAN
AGED 21 YEARS
D/O UNNIKRISHNAN, PUTHUKUZHI(H), KODUN THIRAPULLY PO
PALAKKAD., PIN - 678004
4 KATHERINE MARIYA
AGED 21 YEARS
D/O JAMES CJ, CHOWALLOOR(H), KUNNATHUMKARA PO, THRISSUR.,
PIN - 680655
5 JASEERA HIBA TK
AGED 21 YEARS
D/O MOHAMMED KOYA, 1/713B, KACHINAM THODI(H), CHALATTY PO,
KOZHIKOD., PIN - 673027
6 SONA MANSOOR
AGED 22 YEARS
D/O MANSOOR, SONA COTTAGE(H) LIC JN KAYANKULAM PO,
ALAPUZHA., PIN - 690502
7 SRUTHI SARA BINU
AGED 21 YEARS
PARACKAL(H) SAM NAGAR PO KULATHUPPUZHA, KOLLAM., PIN -
691310
8 ARUNIMA SHAIBU
AGED 23 YEARS
D/O SHAIBU PG, POOPATH NIKARTH (H), KALAVUM KODUM PO,
VAYALAR, ALAPPUZHA., PIN - 688536
WA NO. 2070 OF 2023 and conctd. Case
21
9 DONA MARIYA TJ
AGED 21 YEARS
D/O JOYICHAN, THAREPARAMBIL(H), MUTTATHU PARAMBU PO,
CHERTHALA, ALAPPUZHA., PIN - 688527
10 APARNA S BIJU
AGED 23 YEARS
D/O BIJU, MADATHIL KIZHEKKATHIL, KALLELI BHAGOM PO,
KARUNAGAPPALLY, KOLLAM., PIN - 690519
BY ADVS.
RAHUL SASI
NEETHU PREM
P.ARDRA MENON
ALFIN NADARSHAW
RESPONDENT(S)/RESPONDENTS 1 TO 17 AND PETITIONERS 1 TO 51 AND 62 TO 76:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 682031
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE P.O.,
THISSUR, PIN - 680596
3 NIRMALA COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, MUVATTUPUZHA, ERNAKULAM., PIN -
686661
4 THE DALE VIEW COLLEGE OF PHARMACY AND RESEARCH CENTRE
REP. BY IT'S PRINCIPAL, PUNALAL PO, PUVACAHAL,
THIRUVANANTHAPURAM., PIN - 695575
5 ST.JAMES COLLEGE OF PHARMACEUTICAL SCIENCES
REP. BY IT'S PRINCIPAL, ST.JAMES MEDICAL ACADEMY, CHALAKUDY,
THRISSUR., PIN - 680307
6 JAMIA SALAFIYA PHARMACY COLLEGE
REP. BY IT'S PRINCIPAL, PULIKKAL, MALAPPURAM., PIN - 673637
7 AL SHIFA COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, POONTHAVANAM PO, KIZHATHUR,
MALAPPURAM., PIN - 679325
8 NAZARETH COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, OTHERA PO, THIRUVALLA,
PATHANAMTHITTA., PIN - 689546
9 PUSHPAGIRI COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, PUSHPAGIRI MEDICITY CAMPUS,
PERUMTHURUTHY PO, THIRUVALLA, PATHANAMTHITTA., PIN - 689107
WA NO. 2070 OF 2023 and conctd. Case
22
10 KVM COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, KOKKOTHAMANGALAM PO, CHERTHALA,
ALAPPUZHA., PIN - 688527
11 EZHUTHACHAN COLLEGE OF PHARMACEUTICAL SCIENCES
REP. BY IT'S PRINCIPAL, MARAYAMUTTOM, THIRUVANANTHAPURAM.,
PIN - 695124
12 NEHRU COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, PAMPADY, THIRUWILAMALA, THRISSUR.,
PIN - 680588
13 NATIONAL COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, MANASSERY, MUKKOM, KOZHIKODE., PIN -
673572
14 GRACE COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, KODUTHIRAPPULLY PO, PALAKKAD., PIN -
678004
15 ST.JOSHEPH'S COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, DHARMAGIR COLLEGE CAMPUS, NAIPUNNYA
ROAD, CHERTHALA, ALAPPUZHA., PIN - 688524
16 KTN COLLEGE OF PHARMACY
REP. BY IT'S PRINCIPAL, CHALVARA, PULIYANAMKUNNU PO,
OTTAPALAM, PALAKKAD., PIN - 679505
17 SREE KRISHNA COLLEGE OF PHARMACY AND RESEARCH CENTRE
REP. BY IT'S PRINCIPAL, PARASSALA, THIRUVANANTHAPURAM., PIN
- 695602
18 MEGHA SHAJI
AGED 22 YEARS
D/O SHAJI.E.K, EDAPPATTIL, PUTHENCRUZ PO, MONAPPILLY,
KUNNATHUNAD, ERNAKUKLAM., PIN - 682308
19 HANNA MATHEW
D/O MATHEW THOMAS, UTHIYAKKARA AIKKARAKKUDY, VENGOLA PO,
ARAKKAPPADY, KUNNATHUNAD, ERNAKUKLAM., PIN - 683556
20 SAMA FATHIMA
D/O MUHAMMED HAZEER, MADATHIL, 1ST MILE, KANJIRAPPALLY,
KOTTAYAM., PIN - 686507
21 JEEVAN JOSEPH JAISON
S/O JAISON JOSEPH, THOTTUVELIL HOUSE, MACHIPPLAVU PO,
ADIMALI, IDUKKI., PIN - 685561
WA NO. 2070 OF 2023 and conctd. Case
23
22 AMEEN LABBA N
S/O NISAMUDHEEN LABBA S, KANIYANTE PADEETTATHILM (H),
THAZHAVA PO, KOLLAM., PIN - 690523
23 AMALJITH P
S/O PRADEEP KV, KUZHIVILAPUTHANVEEDU, VAMANAPURAM PO,
NEDDUMANGAD, THIRUVANANTHAPURAM., PIN - 695606
24 MISHAL HARSHAD
MUHAMMED HARSHAD, KETTIDATHIL VEEDU, CHANDANATHOPE PO,
PERINAD, KOLLAM., PIN - 691014
25 ANGEL MARY KG
D/O GEORGEKUTTY KD, KOONATHAN (H), KOOVAPPADY PO,
PERUMBAVUR, ERNAKULAM., PIN - 683544
26 JOEL PAUL SJ
S/O JOB SP, SRAMBIKKAL HOUSE, VADAKKEKARA PO, PARAVUR,
ERNAKULAM., PIN - 683513
27 JASIM SHARAF
S/O ASHARAF, CHENAKKA PARAMBIL (H), KANMANAM PO,
MALAPPURAM., PIN - 676551
28 ANJALA SHERIN AK
D/O MUNEER AK, AYYAPAN KANDI HOUSE, CHEVAYUR PO, KOZHIKODE.,
PIN - 673017
29 NIDHA SALEEM
D/O MUHAMMED SALEEM, VADAKKUVEETIL HOUSE, PUKKOTTOOR PO,
MALAPPURAM., PIN - 676517
30 MUHAMMED AZIN
S/O SAMEERA, PANNIKKANDATHIL (H), KOTTILLATAHPPADAM, TIRUR
PO, MALAPPURAM., PIN - 676101
31 ARDHRA ARAVINDHAN
D/O R ARAVINDAKSHAN, KOTTAYANKAD(H), ELAVANCHERY PO,
PALAKKAD., PIN - 678508
32 HANA HAIDER ALI
D/O HAIDER ALI, ERUMBATH HOUSE, VADAKKANGARA PO,
MALAPPURAM., PIN - 679324
33 MEHJABIN
D/O ANWAR, MATHILAKATH VEETIL (H), METHALA PO, TRISSUR., PIN
- 680669
34 AISHWARYA RAJESH
D/O RAJESH BABU TR, PUTHUPARAMBIL (H), PUTHUSSERY PO,
PATHANAMTHITTA., PIN - 689602
WA NO. 2070 OF 2023 and conctd. Case
24
35 VANI DEVI S
D/O SREEKUMAR K, AMBIKA SADANAM, CHENGANNUR PO, ALAPPUZHA.,
PIN - 689121
36 SREELAKSHMI AK
D/O ASHOK KUMAR M, MANJATHARA(H), KARUKUTTY PO, ERNAKULAM.,
PIN - 683576
37 MELVIN SAM MATHEW
D/O SAM MATHEW, PANNAIKADAVIL, KADAPRA MANNAR PO,
PATHANAMTHITTA., PIN - 689621
38 ANJALY MOHANDAS
D/O MOHANDAS, ATTUVATHALA (H), THEKKEKARA PO, ALAPPUZHA.,
PIN - 688503
39 KRUPA TOMSON
D/O TOMSON, KAITHAPARAMBIL, CHANGANASSERY, KOTTAYAM., PIN -
686101
40 REEMA ALEX
D/O RIBU ALEX JOHN, CHORNATTU (H), KAVIYOOR PO,
PATHANAMTHITTA., PIN - 689582
41 ANUGRAHA MARIAM JAMES
D/O PJ JAMES, KUTTANPURAYIL ANUGRAHA, PELA PO, MAVELIKKARA,
ALAPPUZHA., PIN - 690103
42 SANDRA ANNA ROY
D/O SHYNI ROY, THOPPILKALATHIL, THIRUVALLA PO,
PATHANAMTHITTA., PIN - 689101
43 AMITHA RAJ
D/O RAJAN, KONDAPUTHUVAL KARTHIKAPALLY, MAHADEDIKADAL,
ALAPPUZHA., PIN - 690516
44 ALIN JOHN
D/O JOHN THOMAS, ABIN VILLA, KALLELIBHAGAM PO, KOLLAM., PIN
- 690519
45 ARDRA SUDHEER
D/O SAJITHA, PANANGOD, VENGANUR PO, THIRUVANANTHAPURAM., PIN
- 695527
46 VIBISHA VICTOR
D/O VICTOR, DR NIVAS, DHANUVACHAPURAM PO,
THIRUVANANTHAPURAM., PIN - 695023
47 ALFEENA N
D/O NOUSHAD A, VELIYIL PUTHAN VEEDU, THOTTAMALA PO, KOLLAM.,
PIN - 691020
WA NO. 2070 OF 2023 and conctd. Case
25
48 ANCY U
AJITH NIVAS, MUZHANGIL, ANAVOOR PO, THIRUVANANTHAPURAM., PIN
- 695124
49 NEHA DAMIAN MIRANDA
MERLYN HOUSE, ST. DOMANIC VETTUCAUD, ST. XAVIERS COLLEGE PO,
THIRUVANANTHAPURAM., PIN - 695586
50 DARSHANA RADHIKA
RAGAM 11/1583, PAROTTUKONAM, NALANCHIRA PO,
THIRUVANANTHAPURAM., PIN - 695015
51 MOHSINA
D/O MOHAMED BASHEER, THAIKKATTU PALLIYALIL, CHUNANGAD PO,
PALAKKAD., PIN - 679511
52 FARSANA PH
D/O HAFSAL PH, PARIKUNNATH (H), KURKANCHERI PO, TRISSUR.,
PIN - 680007
53 SWETHA KR
KEMABANUR, MARATHAKKARA PO, TRISSUR., PIN - 680306
54 NASHAHATH SATHAR PA
D/O ABDUL SATHAR PA, PUTHIYAVEETIL (H), CHIRAKKAL
KURUMPILAVU PO, THRISSUR., PIN - 680564
55 HONEYSHA NK
D/O NAVANEETHAN, 21-1, CHINNANKINARU SANDHU, THIRUCHENGODU
PO, NAMAKKAL, TAMILNADU., PIN - 637211
56 MUHAMMED ADIL
S/O ABOOBACKER, KUTHIRA PARAMBIL(H), THAVANUR PO,
MALAPPURAM., PIN - 679573
57 ARSHINA SHARIN KP
D/O ISMAIL, 7/563.BAITHULARSHINA(H), VELLIKULANGARA PO
MALAPPURAM., PIN - 673501
58 FATHIMA LIFA P P
D/O ANVARUDHEEN, PEEDIKAKANDI(H), KUNIYIL,KEEZHUPARAMBA PO,
AREEKODE., PIN - 673639
59 HELNA ROSE CJ
D/O JOBY CF, CHAZHOOR HOUSE, KOONAMUCHI PO, TRISSUR., PIN -
680504
60 VENKATESH PRASAD R
S/O RAMESH KUMAR, 1/168, EB COLONY, SIVAKASI WEST,
DEVARKULAM,VIRUDHUNAGAR, TAMILNADU., PIN - 626124
WA NO. 2070 OF 2023 and conctd. Case
26
61 JOEL JOSEPH DILEEP
S/O DILEEP JOSEPH, 14/425,PUTHENPURA CKAL(H),ARATTUVAZHI PO,
ALAPPUZHA., PIN - 688007
62 JIA ELIZABETH JOHN
D/O AJI DAVID JOHN, KANNIMEL THEKKEDATHU(H), VAZHAMUTTOM
EAST PO, PATHANAMTHITTA., PIN - 689646
63 NIKHILA ANN BINOY
D/O BINOY THOMAS BABY, VALIYAPARAMPIL(H), VAKAYAR KONNI
PO,PATHANAMTHITTA., PIN - 689698
64 SONA MANOJ
D/O MANOJ CHERIAN, PEEDIACKAL(H), MANARCAUDU PO, KOTTAYAM.,
PIN - 686019
65 ELDO SAM
S/O SAM ABRAHAM, VAZHAPPARAMBIL(H), VATHIKUDY THOPRAMKUDY
PO, IDUKKI., PIN - 685515
66 RITHA FATHIMA KM
D/O SHEREEF, KALLUMURIKKAL, ANAKKARA PO, PALAKKAD., PIN -
679554
67 HELNA THOMAS
D/O THOMSON, MAROKKEY (H), KOTTAPPADI PO, TRISSUR., PIN -
680505
68 FATHIMAH NAHEEDA
D/O MUHAMMED SALIM, THAZHATHETHIL (H) KARIMPUZHA PO,
PALAKKAD., PIN - 678595
69 ANJANA RAJ
D/O RAJAN MD, MADATHILETHU THADATHIL, ANTHIYALANKAVU PO,
PATHANAMTHITTA., PIN - 689549
70 MABEL AUGUSTINE
D/O AUGUSTINE M, MANNOOR, KURINJI PO, KOTTAYAM., PIN -
686576
71 ANUGRAHA SARA ANUSH
D/O ANUSH ALEX, ANUSH BHAVAN MELILA, KOTTARAKKARA PO,
KOLLAM., PIN - 691557
72 ANN MARIYA JOHN
D/O JOHN ANTONY, PUTHENKARIYIL(H), MARUTHORVATTOM PO,
CHERTHALA, ALAPPUZHA., PIN - 688545
73 AYSHATHUL NOORA PK
POOZHIKUNNUMMAL, TT ROAD, UNNIKULAM PO, KOZHIKODE., PIN -
673574
WA NO. 2070 OF 2023 and conctd. Case
27
74 ASHISHA ANNU ABRAHAM
D/O ABRAHAM REJI, KULATHUMKUZHIYIL(H), VELLOOR PO,
KOTTAYAM., PIN - 686501
75 NANDANA RS
D/O RAJEEV K NAIR, AMMAKRIPA BHAGAVATHI NADA,
VEDIVECHANKOVIL, THIRUVANANTHAPURAM., PIN - 695501
76 MS MOHA
D/O V MADHAVANKUTTY, SREEMANGALAM, KANKATHUMUKK,
THIRUMULLAVARAM PO, KOLLAM., PIN - 691012
77 AISHWARYA P
D/O PRASAD N, LAKSHMI VIHAR, POTHAPPALLI VADAKKU,
KUMARAPURAM PO, ALAPPUZHA., PIN - 690548
78 RAHULJITH TP
S/O CHANDRAN TP, THEKKEPPATTIL, OZHUR PO, MALAPPURAM., PIN -
676307
79 SIDHIK K
S/O ABDUL LATHEEF K, KOTTAMPARA (H), EDAYUR, MALAPPURAM.,
PIN - 676552
80 MERIN POUL ABRAHAM
D/O ABRAHAM GEORGE, NEERKUZHI PUTHANVEEDU, KARTIKULAM PO,
THRISSILERY, WAYANAD., PIN - 670646
81 SHUAIB H
S/O AH HAMSATH, MUTTIPARAVEEDU, PARAKKONAM, PERINGAMALA PO,
THIRUVANANTHAPURAM., PIN - 695563
82 NEHA THAJUDDEEN
D/O THAJUDDEEN RAHMAN, B1, ROSE GARDENS, COMPANYMUKK,
KOZHIKODE., PIN - 673601
83 MOHAMED SHAMEEM PK
S/O ANWAR SADATH PK, PARUTHIKUNNAN (H), KLARI, EDARIKKODE
PO, MALAPPURAM., PIN - 676501
BY ADV P.SREEKUMAR
THIS WRIT APPEAL HAVING COME UP FOR HEARING ON 03.04.2024, ALONG
WITH WA.2070/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2070 OF 2023 and conctd. Case
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WA NO. 2146 OF 2023
AGAINST THE JUDGMENT IN WP(C) NO.26271 OF 2023 OF HIGH COURT OF KERALA
APPELLANTS/PETITIONER:
DYUTHISREE. K.C
AGED 20 YEARS
PHARM. D -STUDENT(2020ADMISSION) DEVAKI AMMA COLLEGE OF
PHARMACY, CHELAMBRA, MALAPPURAM- 673631 673631 NEW ADDRESS,
PIN - 673631
BY ADVS.
T.P.PRADEEP
JIJO JOSEPH
MINIKUMARY M.V.
P.K.SATHEES KUMAR
R.K.PRASANTH
RESPONDENTS/RESPONDENT:
1 THE KERALA UNIVERSITY OF HEALTH SCIENCES
MEDICAL COLLEGE P.O, THRISSUR, KERALA- 680 596 REPRESENTED
BY IT'S REGISTRAR, THE KERALA UNIVERSITY OF HEALTH SCIENCES,
MEDICAL COLLEGE P.O, THRISSUR, KERALA, PIN - 680596
2 THE VICE CHANCELLOR
THE KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE
P.O, THRISSUR, KERALA, PIN - 680596
3 THE CONTROLLER OF EXAMINATIONS
THE KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE
P.O, THRISSUR, KERALA, PIN - 680596
4 PHARMACY COUNCIL OF INDIA
COMBINED COUNCILS' BUILDING , TEMPLE LANE, KOTLA ROAD,
AIWAN-E GHALIB MARG, POST BOX NO. 7020, NEW DELHI- 110 002,
REPRESENTED BY ITS PRESIDENT, PIN - 110002
5 THE PRINCIPAL
DEVAKI AMMA COLLEGE OF PHARMACY, CHELAMBRA, MALAPPURAM, PIN
- 673631
BY ADVS.
GEORGE JACOB (JOSE)
P.SREEKUMAR
ROSHAN JACOB MUNDACKAL(K/000794/2017)
THIS WRIT APPEAL HAVING COME UP FOR HEARING ON 03.04.2024, ALONG
WITH WA.2070/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2070 OF 2023 and conctd. Case
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WA NO. 2178 OF 2023
AGAINST THE JUDGMENT IN WP(C) NO.18576 OF 2023 OF HIGH COURT OF KERALA
APPELLANTS/WRIT PETITIONERS:
1 IQUJAKRISHNA.K.SANTHOSH
AGED 24 YEARS
D/O SANTHOSH.T, KOUSTHUBHAM (H), KATTAPPANA P.O.,
PARAKADAVU, IDUKKI, PIN - 685508
2 MANJIMA AJAYAN
AGED 24 YEARS
MANJIMA BHAVAN, AGASTHYACODE ANCHAL P.O., KOLLAM DISTRICT,
PIN - 691306
BY ADVS.
K.M.FIROZ
ABDUL HADI M.P.
RESPONDENTS/RESPONDENTS IN WRIT PETITION:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL COLLEGE P.O.,
THISSUR., PIN - 680596
3 THE PRINCIPAL
KVM COLLEGE OF PHARMACY, MARUTHORVATTOM, MUTTATHIPARAMBU,
CHERTHALA P.O., ALAPPUZHA., PIN - 688527
THIS WRIT APPEAL HAVING COME UP FOR HEARING ON 03.04.2024, ALONG
WITH WA.2070/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WA NO. 2070 OF 2023 and conctd. Case
30
JUDGMENT
Amit Rawal, J.
This order shall dispose of five writ appeals preferred
against the common judgment rendered in following writ
petitions; WP(C) No.1955, 1994, 1995, 2010, 2070, 2146 and
2178 of 2023. The facts narrated by the petitioners in the writ
petitions, in brief, are as under:
2. Petitioners are the 4th year students of Pharm D
course in various colleges affiliated with Kerala University of
Health Sciences and most of them, have got the supplementary
in the regular examination held by the college on behalf of the
University in the first year. College authorities refused to
permit them to appear in the 4th year examination by relying
upon Clauses 1.8 and 1.18 of University Regulations, mandating
80% of attendance and clearance of 2nd year papers for
promotion to 4th year and clearance of all the papers of the past
years to sit in the 5th year.
3. Learned Single Bench did not accept the contentions
of the appellants-petitioners and dismissed the writ petitions.
4. Learned counsel appearing on behalf of the petitioners
submitted that for promotion to 4th year of PharmD, they have
WA NO. 2070 OF 2023 and conctd. Case
to clear papers of 2nd year and before registering for the 5 th year
Pharm D exam, the candidate should have cleared all the papers
of the past years. Though could not clear the entire papers and
thus obtained supplementary in the first year regular
examination, but as per regulation 1.18, can continue with the
second year, with two or less than two supplementary after
availing first chance of supplementary exams. The
University/college did not conduct the supplementary
examination in one year as per Regulation 10 but were promoted
to the next year and had been attending classes. University did
not issue the hall ticket on the ground that there was a shortfall
of the attendance as it would be counted only from the date of
clearance of the supplementary examinations as per the
Regulation. The illegal action of the University cannot be
fastened upon them as the University did not strictly adhere the
regulations and even number of classes in the beginning of the
COVID - 2019, were also less. The learned Single Judge
misinterpreted the regulation 1.18 nor had taken into
consideration the provisions of Regulation 10 of Annexure 1
attached to Writ Appeal. Vide interim order, petitioners were
permitted to attend the classes of respective years and to appear
for the examination with a rider that the result, would be subject
to the outcome of the writ petition.
WA NO. 2070 OF 2023 and conctd. Case
5. On the other hand, the stand of the University
throughout before the Single Bench and this Court had been that
Regulation 1.18 contemplated that the students should get a
regular and supplementary chances to pass the papers.
University conducted the examinations strictly as per the
regulations but the attempt is being made to give a distorted
facts ie., the 2nd supplementary examination is not as per the
regulations would mean students who suffered a supplementary
despite availing the first and only supplementary chance, are
made to sit, in the regular examination of succeeding batch.
Regulation 1.18 has to be read in conjunction and not in isolation
to the suitability of the petitioners. There is no illegality and
perversity in the judgment of the Single Bench and prayed for
dismissal of the appeals.
6. We have heard the learned counsel for the parties and
appraised the paper book. Pharm D Regulations 2008 dated
10.5.2008 has different heads containing Examinations, Criteria
for pass, Grace marks, Criteria for promotion, Carry over benefit,
issuance of Mark lists and certificate etc. Regulation 3.2
provides that there shall be one main examinations and one
supplementary examination, six (6) months apart in each year.
The same reads thus:
WA NO. 2070 OF 2023 and conctd. Case
3.2 Schedule of Regular/Supplementary exams
There will be one main examinations and one supplementary
examination six months apart in each year.
7. Regulation 1.18 deals with the criteria for promotion
to next year. The same reads as under:
1.18 Criteria for promotion to next year
All the students of Pharm. D. course who have registered for
all the papers in the annual regular examinations, shall be
permitted to attend the classes of the next higher year, on
condition that he / she shall have to discontinue the studies in
the higher year, if he /she he fails in more than two subjects
of the lower year even after the 1st supplementary
examination available for him/her for that particular year.
Explanation: - The failed students of regular examinations are
eligible to appear for the 1st supplementary examinations in
the failed papers, and if they pass in the failed papers, they
are eligible to continue with the original batch without losing
additional six months However, if the student has more than
two failed papers of the 1st year, even after the 1st
supplementary examination, he/she shall have to discontinue
the 2nd year studies and considered as not promoted to 2nd
year.
A student after first year supplementary examination can
carry two or less than two subjects of the first year to the
second year and continue with the second year Failure in
more than two subjects shall keep the student with the
succeeding regular batch
For promotion to third year the candidate should have cleared
all the first year papers and for promotion to fourth year
he/she should clear all the papers in the 2nd year and soon.
Before registering for the fifth year exam, the candidate
should have cleared all the papers of the past years. Only
after the passing of all the papers including the fifth year the
students are eligible for internship.
Attendance will be counted for each year from day one only
when the candidate is qualified to be promoted to that year.
WA NO. 2070 OF 2023 and conctd. Case
8. The extracted regulation envisages different situations
enabling the students to continue with the 2 nd year, if he/she had
supplementary in two or less than two subjects of the first year
and for promotion to the 3 rd year, candidates should have cleared
all the first year papers and similarly for promotion to fourth
year, he/she should clear all the papers in the 2 nd year and so on
and the attendance has to be counted for each year from day one
only when the candidate is qualified to be promoted to that year.
9. Regulation 10 relied upon by the appellant-petitioner
is also required to be extracted. Same read as under:
10. Examination - (1) Every year there shall be an
examination to examine the students.
(2) Each examination may be held twice every year. The
first examination in a year shall be the annual examination
and the second examination shall be supplementary
examination.
10. Learned counsel representing the appellant
emphatically relied upon regulation 10 to contend that the
judgment of the Division Bench relied upon by the Single Bench
did not refer to the aforementioned regulations, therefore,
judgment cannot be said to be judgment in rem but per
incuriam. The University as per their own stand failed to hold
examination twice every year. The 2nd supplementary
examination was held after the gap of one year. When they were
WA NO. 2070 OF 2023 and conctd. Case
attending the classes of 4th year, the result of the second
supplementary examination was declared late, resulting into non
counting of the days for the purpose of attendance of the
respective year, which resulted in non issuance of the hall ticket.
The argument that there was no fault on behalf of the appellants,
if the University failed to hold the examination strictly as per
regulation 10, does not merit acceptance, for the reason that
Regulation 1.18 has to be read in conjunction and not in
isolation. As attendance has to be counted for each year from day
one only when the candidate is qualified to be promoted to that
year. Regulation 3.2 provides for holding of the two
examinations. There is no provision in the regulations for 2 nd
supplementary examinations; the one which is being construed to
be second examination is a regular examination for the next
batch whereby the candidates who had secured supplementary
despite having availed only supplementary chances were also
made to sit with the said batch. In the instant case, all the
students did not clear their 1 st year and 2nd year only in April
2023 and therefore their attendance has been taken into
consideration from the date of the passing and obviously, there
has to be shortfall of attendance as per the regulations 1.18, ibid.
One year period mentioned in the Regulation 10.2 of the
Pharmacy Council of India can only the period commencing from
WA NO. 2070 OF 2023 and conctd. Case
the regular examination meant for each batch but the University
as per their uncontroverted affidavit dated 6.2.2024 conducted
the examination on time. Regulation 1.9 prohibits the
condonation of lectures. The court cannot bring succor to the
students for condoning the lectures, if they failed to pass out
previous examinations. Regulation 1.9 reads thus:
1.9. Condonation of shortage of attendance: No condonation
of shortage of attendance of is permitted.
11. Even if, the regulation 10 had not been taken into
consideration by the Division Bench while rendering the
judgment dated 16.2.2023 in W.A No.376 of 2023, it cannot be
said to be in per incuriam but to be taken as in rem. The
paragraph 8 of the Division Bench reads as under :
8. The University Regulations 2017 very clearly stipulates
the criteria for promotion to next year. The relevant
provision of the University Regulations 2017 reads as
follows: "1.18. Criteria for promotion to next year:- All the
students of Pharm D. course who have registered for all the
papers in the annual regular examinations, shall be
permitted to attend the classes of the next higher year, on
condition that he/she shall have to discontinue the studies in
the higher year, if he/she fails in more than two subjects of
the lower year even after the 1st supplementary examination
available for him/her for that particular year. Explanation :-
The failed students of regular examinations are eligible to
appear for the 1st supplementary examinations in the failed
papers, and if they pass in the failed papers, they are eligible
to continue with the original batch without losing additional
six months. However, if the student has more than two failed
papers of the 1st year, even after the 1st supplementary
examination, he/she shall have to discontinue the 2nd year
studies and considered as not promoted to 2nd year. A
WA NO. 2070 OF 2023 and conctd. Case
student after first year supplementary examination can carry
two or less than two subjects of the first year to the second
year and continue with the second year. Failure in more than
two subjects shall keep the student with the succeeding
regular batch. For promotion to third year the candidate
should have cleared all the first year papers and for
promotion to fourth year he/she should clear all the papers
in the 2nd year and so on. Before registering for the fifth
year exam, the candidate should have cleared all the papers
of the past years. Only after the passing of all the papers
including the fifth year the students are eligible for
internship. Attendance will be counted for each year from
day one only when the candidate is qualified to be promoted
to that year." The Regulations categorically stipulates that to
attend the third year of the course the appellants have to
clear all papers of the first year and for attending the fourth
year of the course, the appellants have to clear all papers of
first and second years. Admittedly, the appellants have not
cleared all papers as stipulated in the regulations. The
Pharmacy Council and the University are the authorities to
take decision in matters of this nature.
12. As an upshot, on consideration of the facts and
circumstances of the matter, we are of the view that there is no
illegality and perversity in the judgment of the Single Bench. No
ground for interference is made out. Writ appeals stand
dismissed.
Sd/-
AMIT RAWAL
JUDGE
Sd/-
sab EASWARAN S.
JUDGE
WA NO. 2070 OF 2023 and conctd. Case
PETITIONER ANNEXURES
ANNEXURE A1 TRUE COPY OF THE RELEVANT EXTRACT OF THE
PHARM.D. REGULATIONS, 2008 FRAMED BY THE
PHARMACY COUNCIL OF INDIA UNDER SECTION
10 OF THE PHARMACY ACT, 1948 WITH THE
APPROVAL OF THE CENTRAL GOVERNMENT AND
NOTIFIED IN THE GAZETTE DATED
10.05.2008.
ANNEXURE A2 TRUE COPY OF THE JUDGMENT IN W.A. NO.
376/2023 DATED 16.02.2023.
COPY OF WPC COPY OF THE WRIT PETITION (C) NO.
25492/2023 25492/2023 ALONG WITH ITS EXHIBITS.
ANNEXURE A3 TRUE COPY OF THE APPLICATION SUBMITTED
BY THE 1ST APPELLANT UNDER RIGHT TO
INFORMATION ACT DATED 09.01. 2024
WA NO. 2070 OF 2023 and conctd. Case
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF RELEVANT PAGES OF THE
GENERAL COURSE REGULATION, 2017
FORMULATED BY THE 2NDT RESPONDENT
UNIVERSITY IN RESPECT OF PHARM D COURSE
Annexure A2 TRUE COPY OF THE TABULATION SHOWING THE
DATES OF EXAMINATIONS OF EACH YEAR AND
THE DATE OF PUBLICATION OF RESULTS
INCLUDING THE DATES OF COMMENCEMENT OF
CLASSES IN RESPECT OF 2020 PHARM D BATCH
Annexure A3 TRUE COPY OF RELEVANT PAGES OF THE PHARM
D REGULATIONS, 2008 FORMULATED BY THE
PHARMACY COUNCIL OF INDIA IN RESPECT OF
PHARM D COURSE
Annexure A4 TRUE COPY OF THE INTERIM ORDER DATED
13.11.2023 IN W.A NO. 1955 OF 2023 OF
THIS HON'BLE COURT
Annexure A5 THE TRUE COPY OF THE REPRESENTATION TO
THE 2ND RESPONDENT DATED 15.12.2023
Annexure A5(a) TRUE COPY OF THE ATTENDANCE REPORT OF
NIRMALA COLLEGE OF PHARAMACY,
MUVATUPUZHA DATED 19.01.2024
Annexure A5(b) TRUE COPY OF THE ATTENDANCE REPORT OF
NIRMALA COLLEGE OF PHARAMACY,
MUVATUPUZHA DATED 20.01.2024
Annexure A5(c) TRUE COPY OF THE ATTENDANCE REPORT OF
KTN COLLEGE OF PHARMACY, CHALAVARA DATED
19.01.2024
Annexure A5(d) TRUE COPY OF THE ATTENDANCE REPORT OF
GRACE COLLEGE OF PHARMACY, PALAKKAD
DATED 18.01.2024
Annexure A5(e) TRUE COPY OF THE ATTENDANCE REPORT OF
GRACE COLLEGE OF PHARMACY, PALAKKAD
DATED 18.01.2024
WA NO. 2070 OF 2023 and conctd. Case
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF RELEVANT PAGES OF THE
GENERAL COURSE REGULATION, 2017
FORMULATED BY THE 2ND RESPONDENT
UNIVERSITY IN RESPECT OF PHARM D COURSE
Annexure A2 TRUE COPY OF THE TABULATION SHOWING THE
DATES OF EXAMINATIONS OF EACH YEAR AND
THE DATE OF PUBLICATION OF RESULTS
INCLUDING THE DATES OF COMMENCEMENT OF
CLASSES IN RESPECT OF 2020 PHARM D BATCH
Annexure A3 TRUE COPY OF RELEVANT PAGES OF THE PHARM
D REGULATIONS, 2008 FORMULATED BY THE
PHARMACY COUNCIL OF INDIA IN RESPECT OF
PHARM D COURSE
Annexure A4 TRUE COPY OF THE INTERIM ORDER DATED
13.11.2023 IN W.A NO. 1955 OF 2023 OF
THIS HON'BLE COURT
WA NO. 2070 OF 2023 and conctd. Case
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE GENERAL COURSE
REGULATION, 2017 FORMULATED BY THE 2NDT
RESPONDENT UNIVERSITY IN RESPECT OF
PHARM D COURSE
Annexure A2 TRUE COPY OF THE TABULATION SHOWING THE
DATES OF EXAMINATIONS OF EACH YEAR AND
THE DATE OF PUBLICATION OF RESULTS
INCLUDING THE DATES OF COMMENCEMENT OF
CLASSES IN RESPECT OF 2020 PHARM D BATCH
Annexure A3 TRUE COPY OF THE PHARM D REGULATIONS,
2008 FORMULATED BY THE PHARMACY COUNCIL
OF INDIA IN RESPECT OF PHARM D COURSE
Annexure A4 TRUE COPY OF THE INTERIM ORDER DATED
13.11.2023 IN W.A NO. 1955 OF 2023 OF
THIS HON'BLE COURT
Annexure A5 THE TRUE COPY OF THE REPRESENTATION TO
THE 2ND RESPONDENT DATED 15.12.2023
ALONG WITH THE TRANSLATION
Annexure A6 THE TRUE COPY OF THE INTERIM ORDER DATED
22.12.2023 IN W.A NO. 1994 OF 2023
WA NO. 2070 OF 2023 and conctd. Case
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE CERTIFICATE OF
ATTENDANCE ISSUED BY DEVAKI AMMA
MEMORIAL COLLEGE OF PHARMACY DATED
09/01/2024
WA NO. 2070 OF 2023 and conctd. Case
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE REGULATIONS OF THE
UNIVERSITY FOR THE PHARM D
Annexure A2 TRUE COPY OF THE PHARM D REGULATIONS
ISSUED BY THE PHARMACY COUNCIL OF INDIA
WITH THE APPROVAL OF THE CENTRAL
GOVERNMENT
