M/S Indusind Bank Ltd vs Renjith.M.S
2024 Latest Caselaw 9017 Ker

Kerala High Court

M/S Indusind Bank Ltd vs Renjith.M.S on 1 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.2740/2023                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE DR.JUSTICE KAUSER EDAPPAGATH

                 Monday, the 1st day of April 2024 / 12th Chaithra, 1946
                                  OP(C) NO. 2740 OF 2023

 EP 810/2023 IN CSR ACP 1570/2022 OF ADDITIONAL DISTRICT COURT - VII, ERNAKULAM

   PETITIONER(S)/ DECREE HOLDER / CLAIMANT

          M/S INDUSIND BANK LTD, HAVING ITS REGISTERED OFFICE AT 2401, GENERAL
          THIMMAYYA ROAD, CONTONMENT, PUNE-411001, NOW FUNCTIONING OFFICE AT,
          1ST FLOOR, JAIN TOWERS-II, NEW RAILWAY OVER BRIDGE, NH
          BYPASS, EDAPPALLY, KOCHI-682024, REPRESENTED BY ITS POWER OF
          ATTORNEY, HOLDER, SHRI SREERAJ.A.S, AGED 38 YEARS, S/O
          A.K.SASIDHARAN, ARUKANDATHIL HOUSE, ELAMAKKARA.P.O., ELAMAKKARA
          VILLAGE, KANAYANNUR TALUK, ERNAKULAM-, PIN - 682026

   RESPONDENT(S)/ JUDGMENT DEBTORS/ RESPONDENTS:

      1. RENJITH.M.S, AGED 42 YEARS, S/O SASI, MANIYAPPILLY HOUSE,
         CHAMAPARAMBU ROAD, U.C.COLLEGE, ALUVA, ERNAKULAM DISTRICT, PIN - 683
         102.

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 810/2023 in CSR A.C.P.No. 1570/2022 on
   the files of VIIth the Addl. District Judge, Ernakulam, till the disposal
   of the Original Petition (Civil) in the interests of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   01.03.2024 and upon hearing the arguments of Sri. VARGHESE C.KURIAKOSE,
   Advocate for the petitioner, the court passed the following:

                                      O R D E R

Post on 11.6.2024.

Interim order is extended till then.

Sd/- Dr. KAUSER EDAPPAGATH, JUDGE

01-04-2024 /True Copy/ Assistant Registrar