Paulson Paul vs Share Wealth Chits Limited
2024 Latest Caselaw 9013 Ker

Kerala High Court

Paulson Paul vs Share Wealth Chits Limited on 1 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
          Monday, the 1st day of April 2024 / 12th Chaithra, 1946

                            CRP NO. 400 OF 2023

             EP NO.23/2021 OF THE MUNSIFF COURT, PERUMBAVOOR

                 OS 6335/2016 OF MUNSIFF COURT, THRISSUR

REVISION PETITIONER/JUDGMENT DEBTOR:

     PAULSON PAUL, AGED 36 YEARS, S/O PAUL, MANGALATH HOUSE,
     MAZHUVANNOOR DESOM, IRAPURAM VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM,
     PIN - 683541

   BY ADVS.JOBY JACOB PULICKEKUDY, ANIL GEORGE, SMITHA PHILIPOSE, ASHIK TOM
   & ALEX KEVIN GEORGE

RESPONDENT/DECREE HOLDER:


     SHARE WEALTH CHITS LIMITED REGISTERED OFFICE AT SIVASAKTHI BUILDING,
     COCHIN DEVASWOM BOAD, SWARAJ ROUND NORTH, THRISSUR DESOM, THIRSSUR
     VILLAGE, THRISSUR TALUK, REPRESENTED BY ITS PRESENT MANAGING
     DIRECTOR, V.T. GEORGE, AGED 58 YEARS, S/O THOMAS, VAZHAPPILLY,
     OLARIKKARA DESOM, PULLAZHI VILLAGE, THRISSUR TALUK, PIN - 680012

    BY ADV SMT.PRIYA P. K

     This CRP having come up for orders on 1.4.2024, the court on the
same day passed the following;




                                                                    (p.t.o)
                            Dr. Kauser Edappagath, J
                    -------------------------------
                     C.R.P.Nos 87/2024, 328/2022, 388/2023,
                               400/2023 & 401/2023
                    -------------------------------
                       Dated this the 1st day of April, 2024
                   --------------------------------

                                          ORDER

All these matters are referred for mediation. The parties

shall appear before the Mediation Centre attached to the High

Court of Kerala on 9.4.2024 at 10.15 am.

Post on 11.6.2024 along with the mediation report. Interim

order is extended till then.

Sd/-

DR. KAUSER EDAPPAGATH, JUDGE

kp

01-04-2024 /True Copy/ Assistant Registrar