Ananthu Saji vs Station House Officer
2024 Latest Caselaw 11821 Ker

Kerala High Court

Ananthu Saji vs Station House Officer on 30 April, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                  THE HONOURABLE MR. JUSTICE G.GIRISH
     TUESDAY, THE 30TH DAY OF APRIL 2024 / 10TH VAISAKHA, 1946
                        WP(CRL.) NO.452 OF 2024
PETITIONER/S:

          ANANTHU SAJI
          AGED 21 YEARS
          S/O SAJI KUMAR K.G, KOTTACKAL HOUSE, PERUMPANACHI P.O,
          THENKAZHA, CHANGANASSERY, KOTTAYAM DISTRICT, PIN -
          686536
          BY ADVS.
          M.P.MADHAVANKUTTY
          MATHEW DEVASSI
          ANANTHAKRISHNAN A. KARTHA


RESPONDENT/S:

    1     STATION HOUSE OFFICER
          THRIKODITHANAM POLICE STATION, KOTTAYAM DISTRICT, PIN -
          686105
    2     STATION HOUSE OFFICER
          THIRUVALLA POLICE STATION, PATHANAMTHITTA DISTRICT, PIN
          - 689645
    3     DISTRICT POLICE CHIEF
          KOTTAYAM DISTRICT,, PIN - 686002
OTHER PRESENT:

          SRI. NOUSHAD. K. A - SR. PP


     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
30.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO.452 OF 2024

                                       -: 2 :-


                                 JUDGMENT

Dated this the 30th day of April, 2024

Learned counsel for the petitioner submitted that the matter

has become infructuous and hence, the petition need not be

proceeded further.

In the result, the petition stands closed.

Sd/-

G. GIRISH, JUDGE

Jvt/30.4.2024 WP(CRL.) NO.452 OF 2024

APPENDIX OF WP(CRL.) 452/2024

PETITIONER EXHIBITS :-

Exhibit P1 A TRUE COPY OF THE FIRST INFORMATION REPORT NO:

1010/2019 DATED 16-05-2019 PATHANAMTHITTA POLICE STATION Exhibit P2 A TRUE COPY OF THE BIRTH CERTIFICATE DATED 07-06- 2012 OF THE PETITIONER Exhibit P3 A TRUE COPY OF THE APPLICATION DATED 15-03-2024 Exhibit P4 A TRUE COPY OF THE CIRCULAR BEARING NO. 26/2021 DATED 29-09-2021