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Phoenix Ventures vs Kerala Financial Corporation
2024 Latest Caselaw 11808 Ker

Citation : 2024 Latest Caselaw 11808 Ker
Judgement Date : 30 April, 2024

Kerala High Court

Phoenix Ventures vs Kerala Financial Corporation on 30 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  TUESDAY, THE 30TH DAY OF APRIL 2024 / 10TH VAISAKHA, 1946
                  WP(C) NO. 13390 OF 2024
PETITIONER:

         PHOENIX VENTURES
         FIRST FLOOR, XXI/1072 NEW, GANDHI BAZAR, P.P ROAD,
         PERUMBAVOOR, ERNAKULAM DISTRICT, REPRESENTED BY
         MANAGING PARTNER, ANTONY VARGHESE, 35 YEARS, S/O
         VARGHESE, VALOOKKARAN HOUSE, RAYONPURAM.P.O,
         VALLAM, PERUMBAVOOR, ERNAKULAM DISTRICT., PIN -
         68354

         BY ADVS.V.M.KRISHNAKUMAR
         P.R.REENA



RESPONDENTS:

    1    KERALA FINANCIAL CORPORATION
         REPRESENTED BY ITS MANAGER, FIRST FLOOR, CENTURY
         COMPLEX, MATHA KOIL ROAD, SULTHANPET, PALAKKAD,
         PIN - 678001

    2    KINFRA INTEGRATED INDUSTRIAL & TEXTILE PARK
         MENONPARA ROAD, KANJIKKODE EAST.P.O, PALAKKAD, PIN
         - 678621

    3    M/S VAP INDUSTRIES,
         D116, KINFRA IIT PARK, KANJIKKODE, PALAKKAD
         REPRESENTED BY MANAGING PARTNER., PIN - 678621
 W.P.(C).No.13390/2024

                                -:2:-

*ADDL.R4 ADDL.R4. V. MOHAMEDKUTTY
         S/O MAMADHAJI, AGED 64 YEARS,VALLIYENGAL HOUSE,
         TIRUR TALUK, MALAPPURAM DISTRICT, 676101
         REPRESENTED BY POWER OF ATTORNEY HOLDER
         KABEERAMBALAKKANDI, AGED 64 YEARS S/O KOYAKUTTY,
         AMBALAKKANDI HOUSE THANALURAMOSOM,
         KERALADEESHWARAPURAMDESOM TIRUR TALUK, MALAPPURAM
         DISTRICT- 676307

            *[IS IMPLEADED AS PER ORDER DATED 12.04.2024 IN
            I.A.1/2024 IN WP(C) 13390/2024]

            BY ADVS. VENUGOPAL M.R.
            SANTHOSH P.N
            P.A.MOHAMMED SHAH
            DHANYA P.ASHOKAN (SR.)(K/001671/2000)
            S. MUHAMMAD ALIKHAN(K/000644/2020)
            ATHULYA V.R.(K/000850/2021)
            K.P.GEETHA MANI(K/155/1991)
            RENOY VINCENT
            SHAHIR SHOWKATH ALI
            CHELSON CHEMBARATHY
            ABEE SHEJIRIK FASLA N.K
            MUHAMED JUNAID V.
            FATHIMA AFEEDA P.
            ADITH KRISHNAN.U.
            SHERIN SHERIYAR




     THIS     WRIT   PETITION    (CIVIL)   HAVING    COME    UP    FOR
ADMISSION    ON   30.04.2024,    THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.13390/2024

                              -:3:-




                         JUDGMENT

The petitioner has filed a petition as I.A.No.4/2024 to

withdraw the writ petition.

In view of the above petition, this writ petition is dismissed

as withdrawn.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp

 
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