Ajesh T.K vs The State Of Kerala
2024 Latest Caselaw 11393 Ker

Kerala High Court

Ajesh T.K vs The State Of Kerala on 19 April, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
     FRIDAY, THE 19TH DAY OF APRIL 2024 / 30TH CHAITHRA, 1946
                       WP(CRL.) NO. 447 OF 2024
PETITIONER:

          AJESH T.K
          AGED 42 YEARS
          S/O. VELAYUDHAN, KARAYI HOUSE, PO PATHAYAKUNNU,
          PATTIAM VILLAGE VIA THALASSERY, KANNUR DISTRICT,
          PIN - 670691.

          BY ADV VISHNUPRASAD NAIR


RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          DEPARTMENT OF HOME, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001.
    2     THE SUPERINTENDENT CENTRAL PRISON & CORRECTIONAL HOME,
          KANNUR, KANNUR DISTRICT, PIN - 670001.


          PP G .SUDHEER


     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
19.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO. 447 OF 2024

                                     2

                              JUDGMENT

Heard both sides.

The learned Public Prosecutor submits that the

application for emergency parole is pending.

It appears that the petitioner seeks emergency parole to

attend the last rites of his grand mother. So there will be a

direction to the respondents to consider the above application

favourably, at the earliest. The WP(Crl.) is closed.

Sd/-

C.PRATHEEP KUMAR JUDGE mpm WP(CRL.) NO. 447 OF 2024

APPENDIX OF WP(CRL.) 447/2024

PETITIONER'S EXHIBITS

Exhibit P1 A TRUE COPY OF THE APPLICATION FOR EMERGENCY PAROLE DATED 9/4/2024 SUBMITTED BY CONVICT NO. 705/17 (RAJEESH T.K.). Exhibit P2 A TRUE COPY OF THE DEATH CERTIFICATE DATED 2/4/2024 ISSUED BY PATTIAM GRAMA PANCHAYAT.