Webinar on ‘Reel, Reality & Law’ by Canis Lupus Society of Skill-Based Education (CLSSBE) [May 2; Free]: Register by May 1!

15 Apr 2026

About the Organizer

The Canis Lupus Society of Skill-Based Education (CLSSBE), registered under the Madhya Pradesh Society Registrikaran Adhiniyam, 1973, is committed to promoting skill-based education and holistic development among students.

With a reach of over 1 lakh students, CLSSBE has organised 30+ events and continues to empower youth through legal awareness, research initiatives, and skill development programs.

About the Event

CLSSBE brings an engaging and highly relevant webinar titled “Reel, Reality & Law: How Today’s Youth Are Unknowingly Breaking Rules”.

With the rise of platforms like Instagram, YouTube, and Snapchat, digital content creation has become an integral part of youth culture. However, many individuals unknowingly violate laws while engaging in online activities such as creating reels, sharing memes, or posting content.

This webinar aims to bridge the gap between digital creativity and legal awareness by highlighting key legal concerns including copyright infringement, privacy violations, defamation, and the spread of misinformation. Through practical examples and discussions, participants will learn how to use social media responsibly while staying within legal boundaries.

Speaker

Shri Ashok Kumar Sharma (Retd. Judicial Officer): He is a seasoned legal professional with an LL.M. degree and vast experience as an Advocate, Assistant Public Prosecutor, Labour Court Judge, and Member Judge of the Industrial Tribunal, Raipur. He continues to promote legal awareness through his educational initiatives.

Who can Attend?

Students (School & College)
Law, Criminology & Media students
Young professionals
Anyone interested in cyber laws and digital awareness

Certification

E-certificates will be awarded to participants who attend the webinar, submit the feedback form, and complete the short assignment provided during the session.