Huvais C P vs State Of Kerala
2024 Latest Caselaw 11191 Ker

Kerala High Court

Huvais C P vs State Of Kerala on 16 April, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                 BAIL APPL. NO. 3075 OF 2024
 CRIME NO.338/2024 OF PALARIVATTOM POLICE STATION, ERNAKULAM
AGAINST THE ORDER/JUDGMENT DATED 05.04.2024 IN CRMC NO.997 OF
      2024 OF DISTRICT COURT & SESSIONS COURT, ERNAKULAM
PETITIONERS/ACCUSED NOS.5,6 & 7:

   1    HUVAIS C.P, AGED 25 YEARS,
        S/O.MUSTAFFA C P, THERATTUMMAL, URANGOLI,    AREECODE,
        MALAPPURAM, PIN - 673639
   2    MUHAMMED NISHAD, AGED 25 YEARS
        S/O.ABDULLA, PULIKKALATH HOUSE, KAVANAR P O,
        MALAPPURAM, PIN - 673639
   3    SHIBIN T T, AGED 25 YEARS, THEKKUM THOTTATHIL HOUSE,
        KUZHIMOOTIYIL, KAVANAR,MALAPPURAM, PIN- 673639
        BY ADVS.T.S.SARATH
        MANU RAMACHANDRAN
        M.KIRANLAL
        R.RAJESH (VARKALA)
        SAMEER M NAIR
        JOTHISHA K.A.
        SAILAKSHMI MENON
        AASHI K. SHAJAN
        SMT.AKHILA B.

RESPONDENTS:

   1    STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH
        COURT OF KERALA, PIN - 682031
   2    THE STATION HOUSE OFFICER PALARIVATTOM POLICE
        STATION, ERNAKULAM, PIN - 682030
        BY SMT.C.SEENA, PUBLIC PROSECUTOR
     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
16.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                 P.V.KUNHIKRISHNAN, J.
    -------------------------------------------
                B.A.No.3075 of 2024
    -------------------------------------------
     Dated this the 16th day of of April, 2024

                      O R D E R

The learned counsel for the petitioner seeks

permission to withdraw this bail application.

Permission granted and the bail application is

dismissed as withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

sp/16/04/2024