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Kerala State Beverages (Manufacturing ... vs State Of Kerala
2024 Latest Caselaw 11120 Ker

Citation : 2024 Latest Caselaw 11120 Ker
Judgement Date : 16 April, 2024

Kerala High Court

Kerala State Beverages (Manufacturing ... vs State Of Kerala on 16 April, 2024

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15916 OF 2024
PETITIONER/S:

           SURESH KUMAR K.R.,
           AGED 56 YEARS
           S/O RAMAKRISHNAN, MANAGING PARTNER & LICENCEE OF
           M/S SANGEETHA HOTELS, RESIDING AT KALLADA HOUSE,
           HILL ROAD, IRINJALAKUDA, THRISSUR DISTRICT, PIN
           - 680125

           BY ADVS.
           G.HARIHARAN
           PRAVEEN.H.
           K.S.SMITHA
           B.R.SINDU
           V.R.SANJEEV KUMAR
           V.ROHITH
           AFNA V.P.



RESPONDENT/S:

    1      DISTRICT MAGISTRATE [DISTRICT COLLECTOR] ,
           COLLECTORATE, CIVIL STATION, AYYANTHOLE,
           THRISSUR DISTRICT, PIN - 680003

    2      THE EXCISE COMMISSIONER,
           COMMISSIONERATE OF EXCISE, EXCISE HEAD QUARTERS,
           NANDAVANAM, THIRUVANANTHAPURAM, PIN - 695033

    3      THE DEPUTY COMMISSIONER OF EXCISE,
           EXCISE DIVISION OFFICE, ROOM NO.64, 2ND FLOOR,
           CIVIL STATION, AYYANTHOLE, THRISSUR DISTRICT,
           PIN - 680003

    4      THE CITY POLICE CHIEF (CITY),
           AYYANTHOLE, THRISSUR DISTRICT, PIN - 680003
 WP(C) No.15916/2024 & con. cases

                                   ..2..

    5          THE STATION HOUSE OFFICER,
               OLLUR POLICE STATION, OLLUR, THRISSUR DISTRICT,
               PIN - 680307

    6          STATE OF KERALA,
               REPRESENTED BY THE PRINCIPAL SECRETARY TO
               GOVERNMENT, TAXES DEPARTMENT,GOVERNMENT OF
               KERALA, SECRETARIAT, THIRUVANANTHAPURAM-
               695001., PIN - 695001


OTHER PRESENT:

               SR GP SRI PREMCHAND R NAIR




        THIS     WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15339/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                                    ..3..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                        WP(C) NO. 15339 OF 2024
PETITIONER/S:

           K.B MUKESH,
           AGED 48 YEARS
           S/O. BALAKRISHNAN,KURUVANGATTIL HOUSE,
           PALAZHI,MANALUR POST, THRISSUR DISTRICT, PIN -
           680617

               BY ADVS.
               DAISY A.PHILIPOSE
               JAI GEORGE



RESPONDENT/S:

    1          THE DISTRICT COLLECTOR,
               CIVIL STATION, AYYANTHOLE P.O., THRISSUR, PIN -
               680003

    2          THE DEPUTY EXCISE COMMISSIONER
               OFFICE OF THE DEPUTY EXCISE COMMISSIONER, CIVIL
               STATION, AYYANTHOLE, THRISSUR, PIN - 680003


OTHER PRESENT:

               GP SRI V VENUGOPAL


        THIS     WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                                   ..4..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15595 OF 2024
PETITIONER/S:
`
         HELENA T.R.,
         AGED 43 YEARS
         W/O. PRAMOD KUMAR, NIYA REGENCY, 198/1-2,
         KANJANI ROAD, PULLAZHI, CHETTUPUZHA P.O.,
         THRISSUR DISTRICT, KERALA, PIN - 680012

           BY ADVS.
           M.R.DHANIL
           SENITTA P. JOJO



RESPONDENT/S:

    1      STATE OF KERALA,
           REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT,
           GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN
           - 695001

    2      THE EXCISE COMMISSIONER,
           COMMISSIONERATE OF EXCISE, EXCISE HEAD QUARTERS,
           NANDAVANAM, THIRUVANANTHAPURAM, PIN - 695033

    3      THE DEPUTY COMMISSIONER OF EXCISE,
           EXCISE DIVISION OFFICE, ROOM NO. 64, 2ND FLOOR,
           CIVIL STATION, AYYANTHOLE, THRISSUR, PIN -
           680003

    4      THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE,
           CIVIL STATION, AYYANTHOLE, THRISSUR, PIN -
           680003
 WP(C) No.15916/2024 & con. cases

                                   ..5..

    5          THE DISTRICT POLICE CHIEF,
               THRISSUR RURAL, KALYAN NAGAR, AYYANTHOLE,
               THRISSUR, PIN - 680003

    6          THE DISTRICT POLICE CHIEF,
               THRISSUR CITY, AYYANTHOLE THRISSUR, PIN - 680003

    7          THE STATION HOUSE OFFICER,
               TOWN WEST POLICE STATION, THRISSUR DISTRICT,
               KERALA, PIN - 680003

    8          THE CHIEF SECRETARY,
               GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
               PIN - 695001


OTHER PRESENT:

               SR GP SRI PREMCHAND R NAIR




        THIS     WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                                   ..6..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15770 OF 2024
PETITIONER/S:

    1      M/S.THE KRISHNA HOLIDAY VILLAGE
           AMALA NAGAR P.O, THRISSUR, REPRESENTED BY ITS
           MANAGING PARTNER, K.B.JITHU, AGED 53 YEARS,
           S/O.BALAKRISHNAN, RESIDING KALAPURAYIL HOUSE,
           ETTUMANA, KARUVANNUR, THRISSUR DISTRICT., PIN -
           680555

    2      M/S.KELI HOTELS PVT. LTD
           REGD. OFF: II/498-A, GRAMALA, MULAMKUNNATHUKAVU
           P.O, THRISSUR, REPRESENTED BY ITS MANAGING
           DIRECTOR, SAI RAJESH, AGED 51 YEARS,S/O.RAJAN,
           RESIDING AT CHITTANIPARA HOUSE, KODALUR, MELE
           PATTAMBI, PALAKKAD., PIN - 680581

    3      M/S.HOTEL WAYLORD
           (A UNIT OF THE HOTEL WAYLORD PVT. LTD),
           MULAMKUNNATHUKAVU P.O, THIROOR, THRISSUR
           DISTRICT, REPRESENTED BY ITS MANAGING DIRECTOR,
           STANLY A.ANTONY, AGED 60 YEARS, S/O.A.P.ANTONY,
           RESIDING AT AYNIKKAL HOUSE, KUNDOOR, MALA,
           THRISSUR DISTRICT., PIN - 680581

    4      M/S.HOTEL HIGHWAY PALACE
           NH-47, PEECHI ROAD JUNCTION, PATTIKKAD,
           THRISSUR, REPRESENTED BY ITS MANAGING PARTNER,
           JOHN JOSEPH, AGED 71 YEARS, S/O.JOSEPH, RESIDING
           AT KOTTUPALLIL PARACKAL HOUSE, ALLIANCES STREET,
           MANNUTHY P.O, THRISSUR., PIN - 680652
 WP(C) No.15916/2024 & con. cases

                                   ..7..

    5      HALENA T.R
           AGED 43 YEARS
           D/O.RADHAKRISHNAN, PROPRIETRESS, HOTEL SILVER
           RESIDENCY, KANJANY P.O, THRISSUR, RESIDING AT
           THOZHUTHUNGAL HOUSE, THANISSERY, IRINJALAKUDA
           P.O, THRISSUR., PIN - 680612

    6      HOTEL SIMLA
           KANJANY, THRISSUR, REPRESENTED BY ITS MANAGING
           PARTNER, B.R.JACOB, AGED 65 YEARS, S/O.RAPPAI,
           RESIDING AT BRAHMAKULAM HOUSE, KANJANY, THRISSUR
           DISTRICT., PIN - 680612

    7      M/S.HOTEL HILL TOP
           KUNNATHANGADI P.O, VELUTHUR, THRISSUR,
           REPRESENTED BY ITS MANAGING PARTNER, OMANA
           ASOKAN, AGED 73 YEARS, W/O.ASHOKAN V.K, RESIDING
           AT 'SREELAKSHMI',BENNET ROAD, CHEMBUKKAVU,
           THRISSUR., PIN - 680616

    8      M/S.HAMARA HOTELS (P) LTD
           NADATHARA P.O, NH-47 BY PASS, THRISSUR,
           REPRESENTED BY ITS MANAGING DIRECTOR, SYJU JOSE,
           AGED 51 YEARS, S/O.PERINCHERY VAREED JOSE,
           PERINCHERY HOUSE, MARATHAKARA P.O, THRISSUR.,
           PIN - 680571

    9      M/S. POORAM RESIDENY HOTEL INDIA PVT. LTD
           POUND STOP, KODANNUR P.O, THRISSUR, REPRESENTED
           BY ITS MANAGING DIRECTOR, KRISHNAN SURENDRAN,
           AGED 72 YEARS, S/O.KRISHNAN, RESIDING AT
           ATHIKKAVIL HOUSE, KARUVANNUR P.O, THRISSUR
           DISTRICT., PIN - 680574

    10     M/S.KOVILAKAM INN
           (A UNIT OF KOVILAKAM INN INDIA PRIVATE LIMITED),
           REGD. OFF. 1/8A, KAIPARAMBU P.O, THRISSUR,
           REPRESENTED BY ITS MANAGING PARTNER, V.S.LALAN,
           AGED 65 YEARS, S/O.SANKUNNY, SRUDHINIDHILAYAM,
           PALARIVATTOM P.O, ERNAKULAM., PIN - 680546
 WP(C) No.15916/2024 & con. cases

                                   ..8..

    11     HOTEL PERINGOTTUKARA PALACE PVT. LTD
           KIZHAKKUMURY, PERINGOTTUKARA, THRISSUR DISTRICT,
           REPRESENTED BY ITS MANAGING DIRECTOR, VINAYAN
           P.S, AGED 63 YEARS, S/O.SANKARA NARAYANAN,
           RESIDING AT PALLATH HOUSE, ANTHIKADU P.O,
           THRISSUR., PIN - 680571

    12     DASS REGENCY PVT. LTD
           TC-32/1284/1, KANIMANGALAM P.O, THRISSUR
           DISTRICT, REPRESENTED BY ITS MANAGING DIRECTOR,
           K.B.JAYADAS, AGED 56 YEARS, S/O.
           KOOLIYATTUVALAPPIL BALAKRISHNAN, RESIDING T
           KOOLIYATTUVALAPPIL HOUSE, MULLURKARA P.O,
           THRISSUR DISTRICT., PIN - 680027

    13     M/S.DAYA REGENCY
           MANNUTHY ROAD, PARAVATTANI, THRISSUR,
           REPRESENTED BY ITS MANAGING PARTNER,
           P.N.KRISHNADAS, AGED 51 YEAR, S/O. NARAYANAN,
           RESIDING AT POLAKULATH HOUSE, PALARIVATTOM,
           ERNAKULAM., PIN - 680001

    14     M/S.PUTHUR RESIDENCY HOTELS PVT. LTD
           VETTUKADU P.O, THRISSUR, REPRESENTED BY ITS
           DIRECTOR, RAJESH T.N, AGED 46 YEARS,
           S/O.NARAYANAN, S/O.THACHUPARAMBIL HOUSE,
           MADAVAKKARA, CHITTISSERY, THRISSUR DISTRICT.,
           PIN - 680014

    15     M/S. KALLADA HOTELS & RESORTS
           BY PASS JUNCTION, NH-47, MANNUTHY, THRISSUR,
           REPRESENTED BY ITS MANAGING PARTNER,
           K.R.SUNILKUMAR, AGED 62 YEARS, S/O.RAMAKRISHNAN,
           RESIDING AT KALLADA HOUSE, AKP JUNCTION,
           IRINJALAKKUDA NORTH P.O, THRISSUR DISTRICT., PIN
           - 680651

    16     M/S.KALLADA HOTELS
           MANNUTHY, THRISSUR, REPRESENTED BY ITS MANAGING
           PARTNER, K.R.SUNILKUMAR, AGED 62 YEARS,
           S/O.RAMAKRISHNAN, RESIDING AT KALLADA HOUSE, AKP
           JUNCTION, IRINJALAKKUDA NORTH P.O, THRISSUR
           DISTRICT., PIN - 680651
 WP(C) No.15916/2024 & con. cases

                                   ..9..

    17     HOTEL SAVERA PARK
           OOORAKOM P.O, KARUVANNUR, THRISSUR DISTRICT,
           REPRESENTED BYITS MANAGING PARTNER, A.K.DINESAN,
           AGED 53 YEARS, S/O.ARACKAL KESAVAN, ARACKAL
           HOUSE, PALISSERY P.O, THRISSUR., PIN - 680711

    18     SHIBU PRABHAKARAN
           AGED 58 YEARS
           S/O.M.PRABHAKARAN, PROPRIETOR, LUMBINI SUPREME,
           R.S.ROAD, OLLUR, THISSUR, RESIDING T TC-39/1726-
           2, GNRA 3H, DEVIKA GARDESN, GANGA NAGAR,
           MANACAUD, THIRUVANANTHAPURAM., PIN - 680306

    19     M/S. HOTEL ARPITHA
           PERUMBILLISSERY, CHERPU P.O, THRISSUR,
           REPRESENTED BY ITS DR.SELVIN J.PUTHIYIDOM, AGED
           71 YEARS, S/O.P.C.JOHN, RESIDING AT PUTHIYIDOM
           GARDENS, POTTA P.O, CHALAKUDY., PIN - 680561

    20     M/S. HIGHWAY PALACE INN
           NH-47, PEECHI ROAD, PATTIKKAD, THRISSUR,
           REPRESENTED BY ITS MANAGING PARTNER, JOHN
           JOSEPH, AGED 71 YEARS, S/O.JOSEPH, RESIDING AT
           KOTTUPALLIL PARACKAL HOUSE, ALLIANCE STREET,
           MANNUTHY P.O, THRISSUR., PIN - 680652

           BY ADV NIREESH MATHEW



RESPONDENT/S:

    1      STATE OF KERALA
           REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT,
           GOVT. SECRETARIAT, THIRUVANANTHAPURAM., PIN -
           695001

    2      THE EXCISE COMMISSIONER
           COMMISSIONERATE OF EXCISE, EXCISE HEAD QUARTERS,
           NANDAVANAM, THIRUVANANTHAPURAM., PIN - 695033
 WP(C) No.15916/2024 & con. cases

                                   ..10..

    3          THE DEPUTY COMMISSIONER OF EXCISE
               EXCISE DIVISION OFFICE, ROOM NO. 64, 2ND FOOR,
               CIVIL STATION, AYYANTHOLE, THRISSUR., PIN -
               680003

    4          THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE
               CIVIL STATION, AYYANTHOLE, THRISSUR., PIN -
               680003

    5          THE DISTRICT POLICE CHIEF
               THRISSUR CITY, KALYAN NAGAR, AYYANTHOLE,
               THRISSUR., PIN - 680003

    6          THE CHIEF SECRETARY
               GOVT. OF KERALA, GOVT. SECRETARIAT,
               THIRUVANANTHAPURAM., PIN - 695001


OTHER PRESENT:

               GP SRI V VENUGOPAL




        THIS     WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                                ..11..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15775 OF 2024
PETITIONER/S:

           SUBASH CHANDRABOSS
           AGED 55 YEARS
           S/O SURESH, KIZHAKOODAN HOUSE,
           ETTUMANA,KARUVANNOOR PO, THRISSUR, PIN - 680711

            BY ADVS.
            KEERTHI DEVI K.V.
            JOSE PAUL
            SUNIL BABU K.
            ASHLY MATHEW



RESPONDENT/S:

    1      STATE OF KERALA
           REPRESENTED BY ITS SECRETARY, EXCISE
           DEPARTMENTS, GOVERNMENT OF KERALA, SECRETARIATE,
           THIRUVANANTHAPURAM, PIN - 695001

    2      COMMISSIONER OF EXCISE
           EXCISE COMMISSIONERATE, VIKAS BHAVAN
           P.O,NANDHAVANAM, THIRUVANANTHAPURAM, PIN -
           695033

    3      DEPUTY EXCISE COMMISSIONER
           OFFICE OF THE DEPUTY COMMISSIONER OF EXCISE,
           CIVIL STATION, AYYANTHOLE, THRISSUR, PIN -
           680003

    4      DISTRICT COLLECTOR
           CIVIL STATION, AYYANTHOLE, THRISSUR, PIN -
           680003
 WP(C) No.15916/2024 & con. cases

                                  ..12..

    5      DISTRICT POLICE CHIEF (THRISSUR CITY)
           RAMAVARMAPURAM ROAD, PALLIMOOLA, MANNUMKA,
           THRISSUR, PIN - 680631


OTHER PRESENT:

               SR GP SRI PREMCHAND R NAIR




        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                               ..13..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15822 OF 2024
PETITIONER/S:

           KERALA STATE BEVERAGES (MANUFACTURING &
           MARKETING) CORPORATION LTD.,
           BEVCO TOWER, VIKAS BHAVAN P.O.,
           THIRUVANANTHAPURAM, REPRESENTED BY ITS CHAIRMAN
           AND MANAGING DIRECTOR, PIN - 695033

           BY ADV NAVEEN.T



RESPONDENT/S:

    1      STATE OF KERALA,
           REPRESENTED BY THE SECRETARY TO GOVERNMENT,
           TAXES DEPARTMENT, GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001

    2      THE COMMISSIONER OF EXCISE,
           EXCISE COMMISSIONERATE, VIKAS BHAVAN P.O.,
           NANDHAVANAM,THIRUVANANTHAPURAM, PIN - 695033

    3      THE DEPUTY EXCISE COMMISSIONER,
           OFFICE OF THE DEPUTY EXCISE,COMMISSIONER,
           THRISSUR, PIN - 680003

    4      THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR,
           OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE,
           THRISSUR, PIN - 680003

    5      THE DISTRICT POLICE CHIEF,
           OFFICE OF THE DISTRICT POLICE CHIEF, THRISSUR,
           PIN - 680009
 WP(C) No.15916/2024 & con. cases

                                  ..14..

    6      THE EXCISE CIRCLE INSPECTOR,
           THRISSUR,THRISSUR EXCISE CIRCLE, THRISSUR
           DISTRICT, PIN - 670003


OTHER PRESENT:

               GP SMT. M.M JASMINE




        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                               ..15..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15828 OF 2024
PETITIONER/S:

    1      HOTEL PARK RESIDENCY
           AGED 43 YEARS
           KOORKENCHERY, THRISSUR 680007 REPRESENTED BY ITS
           MANAGING PARTNER SUNOJ KURIAN, S/O V J KURIAN,
           AGED 43 YEARS, RESIDING AT PALAKUNNEL HOUSE,
           ATHIRAMPUZHA P.O., KOTTAYAM, PIN - 686562

    2      SMART RESIDENCY
           AGED 42 YEARS
           BMJ HOTELS LLP, MARATHAKKARA P.O., OLLUR,
           THRISSUR 680306 REPRESENTED BY ITS DESIGNATED
           PARTNER ANSON GEORGE, AGED 42 YEARS, S/O GEORGE,
           NANGELIMALIL HOUSE, PULLUVAZHI P.O.,
           RAYAMANGALAM, ERNAKULAM, PIN - 683541

    3      HOTEL SALKARA RESIDENCY
           AGED 49 YEARS
           AVINISSERY., OLLUR, THRISSUR 680306 REPRESENTED
           BY ITS MANAGING PARTNER SHAJI K SATHYAN, AGED 49
           YEARS, S/O SATHYAN, KARIYEZATH HOUSE,
           PERINJANAM, THRISSUR, PIN - 680686

           BY ADVS.
           THOMAS ABRAHAM
           MERCIAMMA MATHEW
           ASWIN.P.JOHN
           R.ANANTHAPADMANABAN
           PAUL BABY
           SWATHY A.P.
           THARA ELIZABETH THOMAS
 WP(C) No.15916/2024 & con. cases

                                  ..16..


RESPONDENT/S:

    1          STATE OF KERALA
               REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
               GOVERNMENT OF KERALA, SECRETARIAT,
               THIRUVANANTHAPURAM, PIN - 695001

    2          COMMISSIONER OF EXCISE
               OFFICE OF THE EXCISE COMMISSIONER, BAKERY
               JUNCTION ROAD, UNIVERSITY OF KERALA SENATE HOUSE
               CAMPUS, PALAYAM, THIRUVANANTHAPURAM 695033, PIN
               - 695033

    3          DEPUTY COMMISSIONER OF EXCISE
               OFFICE OF THE DEPUTY COMMISSIONER OF EXCISE,
               CIVIL STATION, AYYANTHOLE, THRISSUR, PIN -
               680003

    4          DISTRICT COLLECTOR
               THRISSUR, CIVIL STATION, AYYANTHOLE, THRISSUR,
               PIN - 680003

    5          DISTRICT POLICE CHIEF
               (THRISSUR CITY), OFFICE OF THE DISTRICT POLICE
               CHIEF, RAMAVARMAPURAM ROAD, PALLIMOOLA,
               MANNUMKAD, THRISSUR 680631, PIN - 680631


OTHER PRESENT:

               GP SRI V VENUGOPAL




        THIS    WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                                    ..17..


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                        WP(C) NO. 15850 OF 2024
PETITIONER/S:
         ASHOKA INN, T.B ROAD, SAKTHAN THAMPURAN
         NAGAR,THRISSUR, REPRESENTED BY ITS MANAGING
         PARTNER,OMANA ASHOKAN, D/O. SANKARA
         PANICKER,RESIDING AT "SREELAKSHMI NIVAS",BENNET
         ROAD, CHEMBUKKAVU, THRISSUR, PIN - 680020

               BY ADVS.
               VIVEK MENON
               SAYUJYA
               RANCE R.
               N.RAGHURAJ (SR.)


RESPONDENT/S:
    1    THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE,
         THRISSUR, PIN - 680020

    2          THE DISTRICT POLICE CHIEF,
               THRISSUR CITY, PIN - 680020

    3          THE DEPUTY COMMISSIONER OF EXCISE,
               THRISSUR, PIN - 680020

    4          THE STATE OF KERALA,
               REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

               GP - SRI.VENUGOPAL V.


        THIS     WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                                    ..18..


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

              THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN

         TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946

                          WP(C) NO. 15887 OF 2024

PETITIONER/S:

             ARAMANA BAR & RESTAURANT,
             RAILWAY STATION ROAD, THRISSUR, REPRESENTED BY ITS
             MANAGING PARTNER,OMANA ASHOKAN, D/O. SANKARA
             PANICKER,RESIDING AT "SREELAKSHMI NIVAS",BENNET ROAD,
             CHEMBUKKAVU, THRISSUR, PIN - 680020

              BY ADVS.
              VIVEK MENON
              SAYUJYA
              N.RAGHURAJ (SR.)
              RANCE R.



RESPONDENT/S:

     1        THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE,
              THRISSUR, PIN - 680020

     2        THE DISTRICT POLICE CHIEF,
              THRISSUR CITY, PIN - 680020

     3        THE DEPUTY COMMISSIONER OF EXCISE,
              THRISSUR, PIN - 680020

     4        THE STATE OF KERALA,
              REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001


OTHER PRESENT:

              GP SRI V VENUGOPAL


         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON

16.04.2024,    ALONG   WITH   WP(C).15916/2024   AND   CONNECTED   CASES,   THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                               ..19..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15938 OF 2024
PETITIONER/S:

    1       M/S WHITE PALACE HOTEL, (A UNIT OF KALLATE
            REALTORS AND DEVELOPERS PVT. LTD) ROUND SOUTH,
            CHEMBOTTIL LANE, THRISSUR, PIN - 680001,
            REPRESENTED BY ITS DIRECTOR, SMT.SONA MOHAN,
            AGED 62 YEARS, W/O MOHANAN, RESIDING AT KALLATE
            HOUSE, NEAR KAITHALAKAVU AMBALAM, KUTTUR,
            THRISSUR DISTRICT

    2       M/S TRICHUR TOURIST COMPLEX PVT.LTD., (HOTEL
            PENINSULA), XXV/411, KOTTILVALAPPIL, M.G.ROAD,
            THRISSUR, PIN-686001, REPRESENTED BY ITS
            AUTHORIZED SIGNATORY, SIVASANKARAN P.K., AGED 64
            YEARS, S/O KRISHNAN, PALLTHEN HOUSE,
            MOOLAMKUNDAM, NEAR SCHOOL, MATTATHURKKUNNU,
            THRISSUR

           BY ADVS.
           NIREESH MATHEW
           M.G.KARTHIKEYAN



RESPONDENT/S:

    1       STATE OF KERALA, REPRESENTED BY SECRETARY, TAXES
            (A) DEPARTMENT, GOVT. SECRETARIAT,
            THIRUVANANTHAPURAM-695001

    2       THE EXCISE COMMISSIONER, COMMISSIONERATE OF
            EXCISE, EXCISE HEAD QUARTERS, NANDAVANAM,
            THIRUVANANTHAPURAM-695033
 WP(C) No.15916/2024 & con. cases

                                   ..20..

    3          THE DEPUTY COMMISSIONER OF EXCISE, EXCISE
               DIVISION OFFICE, ROOM NO.64, 2ND FLOOR, CIVIL
               STATION, AYYANTHOLE, THRISSUR, PIN 680003

    4          THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE,
               CIVIL STATION, AYYANTHOLE, THRISSUR, PIN 680003

    5          THE DISTRICT POLICE CHIEF, THRISSUR CITY, KALYAN
               NAGAR, AYYANTHOLE, THRISSUR, PIN 680003

    6          THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
               695001

               BY GOVERNMENT PLEADER SRI V VENUGOPAL



        THIS     WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                               ..21..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15941 OF 2024
PETITIONER/S:

           K.P.KURIAN, AGED 62 YEARS, S/O K.M.PORINCHU,
           PROPRIETOR, KANGAPPADAN RESIDENCY, R.V.PURAM
           P.O., ANAPPARA, THRISSUR, PIN-680631, RESIDING
           AT KANGAPPADAN HOUSE, RAMAVARMAPURAM P.O.,
           ANAPPARA, THRISSUR

            BY ADV NIREESH MATHEW



RESPONDENT/S:

    1       STATE OF KERALA, REPRESENTED BY SECRETARY, TAXES
            (A) DEPARTMENT, GOVT. SECRETARIAT,
            THIRUVANANTHAPURAM-695001

    2       THE EXCISE COMMISSIONER, COMMISSIONERATE OF
            EXCISE, EXCISE HEAD QUARTERS, NANDAVANAM,
            THIRUVANANTHAPURAM-695033

    3       THE DEPUTY COMMISSIONER OF EXCISE, EXCISE
            DIVISION OFFICE, ROOM NO.64, 2ND FLOOR, CIVIL
            STATION, AYYANTHOLE, THRISSUR, PIN 680003

    4       THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE,
            CIVIL STATION, AYYANTHOLE, THRISSUR, PIN 680003

    5       THE DISTRICT POLICE CHIEF, THRISSUR CITY, KALYAN
            NAGAR, AYYANTHOLE, THRISSUR, PIN 680003
 WP(C) No.15916/2024 & con. cases

                                  ..22..

    6          THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
               695001


OTHER PRESENT:

               GP SMT JASMINE M M




        THIS    WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                                ..23..



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15958 OF 2024
PETITIONER/S:

           BIJU P.G.,
           AGED 46 YEARS
           S/O. GOPALAN, LICENSEE OF ERABRAYOOR RANGE,
           RESIDING AT PULLATTUKUNNEL HOUSE, KATTILAPOOVAM,
           MADAKKATHARA, THRISSUR, PIN - 680028.

            BY ADVS.
            JOSE PAUL
            SUNIL BABU K.
            KEERTHI DEVI K.V.
            ASHLY MATHEW



RESPONDENT/S:

    1      STATE OF KERALA,
           REPRESENTED BY ITS SECRETARY, EXCISE
           DEPARTMENTS, GOVERNMENT OF KERALA, SECRETARIAT,
           THIRUVANANTHAPURAM - 695 001.

    2      COMMISSIONER OF EXCISE,
           EXCISE COMMIONERATE, VIKAS BHAVAN P.O.,
           NANDHAVANAM, THIRUVANANTHAPURAM - 695 033

    3      DEPUTY EXCISE COMMIONER,
           OFFICE OF THE DEPUTY COMMISSIONER OF EXCISE,
           CIVIL STATION, AYYANTHOLE, THRISSUR - 680003

    4      DISTRICT COLLECTOR,
           THRISSUR, CIVIL STATION, AYYANTHOLE, THRISSUR
           680003.
 WP(C) No.15916/2024 & con. cases

                                  ..24..

    5          DISTRICT POLICE CHIEF, ( THRISSUR CITY),
               RAMAVARMAPURAM ROAD, PALLIMOOLA, MANNUMKAD,
               THRISSUR - 680 631.


OTHER PRESENT:

               GP SRI V VENUGOPAL




        THIS    WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024, ALONG WITH WP(C).15916/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                               ..25..


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 16TH DAY OF APRIL 2024 / 27TH CHAITHRA, 1946
                    WP(C) NO. 15985 OF 2024
PETITIONER/S:

    1       HOTEL DASS CONTINENTAL
            THRISSUR REPRESENTED BY ITS MANAGING PARTNER K B
            PADMADAS, S/O K BALAKRISHNAN, RESIDING AT
            'THEERTDHAM', KOOLIYATTUVALAPPIL HOUSE,
            PADUKKAD, VIYYUR P.O., THRISSUR, PIN - 680010

    2       THRISSUR TOWERS HOTEL PVT. LTD.
            T B ROAD, THRISSUR REPRESENTED BY ITS MANAGING
            DIRECTOR P S SUNILKUMAR RESIDING AT PANIKKASSERY
            HOUSE, KOORKENCHERY P.O., THRISSUR, PIN - 680007

    3       KOVILAKAM RESIDENCY
            KOVILAKATHUMPADAM, THIRUVAMBADY P.O., THRISSUR
            680022 REPRESENTED BY ITS MANAGING DIRECTOR K T
            VASUDEVAN RESIDING AT KUNNATHULLY HOUSE,
            SIDHARTHA AVENUE ROAD, CHIYYARAM P.O., THRISSUR,
            PIN - 680026

    4       CENTRAL HOTEL AGENCIES
            MUSEUM ROAD, THRISSUR REPRESENTED BY ITS
            MANAGING PARTNER, T S JILSU, RESIDING AT
            TASHNATH HOUSE, CHENTRAPINNI P.O., THRISSUR, PIN
            - 680687

    5       PEEVES PLAZA
            PALAKKAL ANGADI, THRISSUR REPRESENTED BY ITS
            MANAGING PARTNER K B PADMADAS, S/O K
            BALAKRISHNAN RESIDING AT 'THEERTDHAM',
            KOOLIYATTU VALAPPIL HOUSE, PADUKKAD, VIYYUR
            P.O., THRISSUR, PIN - 680010
 WP(C) No.15916/2024 & con. cases

                               ..26..

    6      VOLGA RESTAURANT
           MANNADIAR LANE, THRISSUR REPRESENTED BY ITS
           MANAGING PARTNER SHAJU A. ANTONY RESIDING AT
           AYNICKKAL HOUSE, KUNDOOR P.O., MALA, PIN -
           680734

           BY ADVS.
           THOMAS ABRAHAM
           MERCIAMMA MATHEW
           ASWIN.P.JOHN
           R.ANANTHAPADMANABAN
           PAUL BABY
           SWATHY A.P.
           THARA ELIZABETH THOMAS



RESPONDENT/S:

    1      STATE OF KERALA
           REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
           GOVERNMENT OF KERALA, SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695001

    2      COMMISSIONER OF EXCISE
           OFFICE OF THE EXCISE COMMISSIONER, BAKERY
           JUNCTION ROAD, UNIVERSITY OF KERALA SENATE HOUSE
           CAMPUS, PALAYAM, THIRUVANANTHAPURAM, PIN -
           695033

    3      DEPUTY COMMISSIONER OF EXCISE
           OFFICE OF THE DEPUTY COMMISSIONER OF EXCISE,
           CIVIL STATION, AYYANTHOLE, THRISSUR, PIN -
           680003

    4      DISTRICT COLLECTOR
           THRISSUR, CIVIL STATION, AYYANTHOLE, THRISSUR,
           PIN - 680003

    5      DISTRICT POLICE CHIEF (THRISSUR CITY)
           OFFICE OF THE DISTRICT POLICE CHIEF,
           RAMAVARMAPURAM ROAD, PALLIMOOLA, MANNUMKAD,
           THRISSUR, PIN - 680631
 WP(C) No.15916/2024 & con. cases

                                ..27..


OTHER PRESENT:

             SRI PREMCHAND R NAIR, SENIOR GP


      THIS    WRIT   PETITION      (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 16.04.2024 ALONG WITH WP(C) 15339/2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.15916/2024 & con. cases

                                             ..28..




    --------------------------------------------------------------------------------------------
  WP(C) Nos.15916/2024, 15339/2024, 15595/2024, 15770/2024,
  15775/2024, 15822/2024, 15828/2024, 15850/2024, 15887/2024,
           15938/2024, 15941/2024, 15958/2024 & 15985/2024
    --------------------------------------------------------------------------------------------



                                        JUDGMENT

All these writ petitions have been filed challenging an

order dated 09.04.2024 passed by the District Collector,

Thrissur, directing closure of all Toddy Shops, Beer & Wine

Parlours and Bars and prohibiting sale of liquor and other

intoxicants within the limits of Thrissur Taluk from 2 am on

19.04.2024 to 2 pm on 20.04.2024.

2. Since the matter in issue arose from a very same

cause of action, all these writ petitions are heard together and

being disposed of by this common judgment.

3. I have heard the learned counsel appearing for the

petitioners in all these writ petitions and the learned

Government Pleader.

4. Sri.Thomas Abraham, the learned counsel

appearing for the petitioners in WP(C) Nos. 15828 and 15985 WP(C) No.15916/2024 & con. cases

..29..

of 2024, submits that the impugned order has been issued

contrary to Circular No.7497/A2/09/TD dated 23.04.2009

issued by the Government and the directions issued by this

Court on earlier occasions. It is further submitted that there

was no necessity for the District Collector to prohibit sale of

liquor by the FL-3 licensees and the licensed toddy shops

since no untoward incident happened in previous years other

than one occurred in 2013. According to the learned counsel

for the petitioners, Section 54 of the Abkari Act can be

involved only if there is a law and order situation or there is a

reasonable apprehension of breach of peace and public

tranquility and only if circumstances warrant so. It is further

submitted that no such situation warranting issuance of an

order exists and it is totally contrary to the judgment

rendered by the Division Bench of this Court that the

impugned order has been passed by the District Collector.

5. Smt.Daisy A. Philipose, the learned counsel

appearing for the petitioner in WP(C) No.15339 of 2024,

submits that the petitioner is running a toddy shop and any

order prohibiting sale of toddy will adversely affect the

business of the petitioner since toddy cannot be stored for the WP(C) No.15916/2024 & con. cases

..30..

next day as it will become stale once it is tapped, which will

cause huge loss to the petitioner.

6. It is an admitted fact that "Thrissur Pooram" is one

of the biggest festivals in Kerala, in which thousands of people

including women and children participate. The District

Collector passed the impugned order so as to protect the law

and order situation and also for taking care of any untoward

incident that may happen during the festival time, disturbing

the conduct of the festival. It is a fact that the licensees have

made huge investments in carrying on the business of foreign

liquor and toddy. A prohibitory order against sale of liquor for

one or two days, especially with the object of maintaining

peace for public good and preservation of public order, may

cause loss to the petitioners. However, when there is a huge

gathering of devotees and non-devotees to watch the visual

and rhythmic delight offered, it is only common that many

untoward incidents may happen, which are not reported.

7. The District Administration has very clearly stated

that the impugned order prohibiting sale of liquor from 2 am

on 19.04.2024 to 2 pm on 20.04.2024 has been passed in

order to avoid any untoward incident and to maintain law and WP(C) No.15916/2024 & con. cases

..31..

order situation. According to the learned counsel for the

petitioners, there was no untoward incident in the past few

years. However, it cannot be forgotten that the crowd that

gathers for the festival is unlimited. The District Collector,

while passing the impugned order, referred to certain

incidents reported by the Excise and Police Departments and

it is only apprehending such breach of peace, the impugned

prohibitory order has been passed.

8. Today, when the matter is taken up, both sides

submit that the main pooram festival is on 19.04.2024. The

impugned order prohibits sale of liquor from 2 am on

19.04.2024 to 2 pm on 20.04.2024. It should not be forgotten

that by the closure of toddy shops as well as liquor shops, the

petitioners will have to suffer a huge loss. However, as already

stated, the impugned order has been passed for the public

good and for maintaining peace and for preservation of public

order. I do not find any reason to interfere with the impugned

order passed by the District Collector. Nevertheless, on a

consideration of the entire facts of the case and also

considering the fact that since the main pooram is on

19.04.2024 and there may not be much crowd thereafter, I am WP(C) No.15916/2024 & con. cases

..32..

of the opinion that a slight modification of the time period

prescribed in the impugned order can be granted.

9. At this juncture, learned counsel appearing for the

petitioners in all these writ petitions submit that huge

amounts are being paid as licence fee for an year and seek for

a direction to the government for remission of licence fee for

19.04.2024.

Therefore, the writ petitions are disposed of, as follows;

a) The prohibited time period stipulated in the impugned

order passed by the District Collector as "from 2 am on

19.04.2024 to 2 pm on 20.04.2024" shall stand modified

as "from 2 am on 19.04.2024 to 10 am on 20.04.2024".

b) Petitioners are at liberty to file representations before

the government for remission of licence fee for

19.04.2024. On receipt of such representations, the

government shall consider the same favourably in

accordance with law.

SD/-

SHOBA ANNAMMA EAPEN

JUDGE bka/-

WP(C) No.15916/2024 & con. cases

..33..

APPENDIX OF WP(C) 15339/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE INTERIM STAY ORDER DATED 10/5/2022 IN W.P. [C] NO.15307 OF 2022

Exhibit P2 A TRUE COPY OF THE NOTICE NO.DCTSR/4141/2022-H4 DATED 6.4.2024 ISSUED BY THE 1ST RESPONDENT

Exhibit P3 A TRUE COPY OF THE INTERIM STAY ORDER IN W.P.[C]NO.14681/2024 DATED 9/4/2024 WP(C) No.15916/2024 & con. cases

..34..

APPENDIX OF WP(C) 15595/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LICENSE ISSUED BY THE THRISSUR CORPORATION DATED 01/07/2023

Exhibit P2 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT COLLECTOR/ DISTRICT MAGISTRATE THRISSUR, DATED 27/04/2023

Exhibit P3 TRUE COPY OF THE ORDER PASSED BY THE DISTRICT COLLECTOR/ DISTRICT MAGISTRATE THRISSUR, DATED 27/04/2022

Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 10/05/2022 IN WP(C) NO. 15645/2022

Exhibit P5 TRUE COPY OF THE CIRCULAR NO.

7497/A2/09/TD DATED 29/04/2009

Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 06/03/2024 IN WP(C) NO. 9256/2024

Exhibit P7 TRUE COPY OF THE PRINTOUT OF THE SCREEN IMAGE SHOWING THE DISTANCE BETWEEN SREE VADAKUMNATHAN TEMPLE TO HOTEL NIYA REGENCY DATED NIL

Exhibit P8 TRUE COPY OF THE PRINTOUT OF THE SCREEN IMAGE SHOWING THE DISTANCE BETWEEN AYYANTHOLE SREE KARTHIYANI TEMPLE TO HOTEL NIYA REGENCY DATED NIL

Exhibit P9 TRUE COPY OF THE PRINTOUT OF THE SCREEN IMAGE SHOWING THE DISTANCE BETWEEN LALOOR BHAGAVATHY TEMPLE TO HOTEL NIYA REGENCY DATED NIL

Exhibit P10 TRUE COPY OF THE ORDER DATED 09/04/2024 OF DISTRICT MAGISTRATE THRISSUR WP(C) No.15916/2024 & con. cases

..35..

APPENDIX OF WP(C) 15770/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE ORDER NO.DCTSR/4141/2024-H4 DATED 09.04.2024 PASSED BY THE 4TH RESPONDENT.

Exhibit P2 TRUE PHOTOCOPY OF THE CIRCULAR NO.7497/A2/09/TD DATED 29.04.2009 ISSUED BY THE 1ST RESPONDENT.


Exhibit P3            TRUE PHOTOCOPY OF THE     INTERIM   ORDER
                      DATED      15.01.2024      IN       WP(C)
                      NO.1679/2024.

Exhibit P4            TRUE PHOTOCOPY OF THE     INTERIM   ORDER
                      DATED      06.03.2024      IN       WP(C)
                      NO.9256/2024.

Exhibit P5            TRUE PHOTOCOPY OF THE     INTERIM   ORDER
                      DATED      09.04.2024      IN       WP(C)
                      NO.14681/2024.

WP(C) No.15916/2024 & con. cases

..36..

APPENDIX OF WP(C) 15775/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE LICENSE CERTIFICATE ISSUED TO THE PETITIONER DATED 04/04/2024

Exhibit P2 THE TRUE COPY OF THE NOTICE DATED 6/04/2024 ISSUED BY THE 4TH RESPONDENT

Exhibit P 3 THE TRUE COPY OF THE ORDER NO.

DCTSR/4141/2024-H4 DATED 09/04/2024 ISSUED BY THE 4TH RESPONDENT

Exhibit P4 THE TRUE COPY OF THE JUDGEMENT DATED 05/03/2009 IN W.P.(C) 5748/2009

Exhibit P5 THE TRUE COPY OF THE CIRCULAR DATED 29/04/2009 ISSUED BY THE CHIEF SECRETARY TO GOVERNMENT OF KERALA ALONG WITH THE TYPED LEGIBLE COPY.

Exhibit P 6 THE TRUE COPY OF THE PREVIOUS YEAR ORDER (ORDER NO: DCTSR/4141/2C22-H4) DATED 27/04/2023

Exhibit P7 THE TRUE COPY OF GOOGLE MAP IMAGE SHOWING THE DISTANCE BETWEEN THE RANGE UNDER WHICH PETITIONER ESTABLISHMENTS ARE LOCATED AND THE PLACE OF FESTIVAL IS PRODUCED HEREWITH WP(C) No.15916/2024 & con. cases

..37..

APPENDIX OF WP(C) 15822/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE ORDER NO.DCTSR/4141/2024-H4 DATED 9-4-2024 ISSUED BY THE 4TH RESPONDENT

Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 27-2- 2024 IN W.P.(C) NO. 7613/2024 OF THIS HON'BLE COURT

Exhibit P3 TRUE COPY OF THE ORDER DATED 28-2-2024 IN W.P.(C) NO. 7870/2024 OF THIS HON'BLE COURT

Exhibit P4 A TRUE COPY OF THE SAID INTERIM ORDER DATED 1-3-2024 IN WPC NO. 8502/2024

Exhibit P5 A TRUE COPY OF THE INTERIM ORDER DATED 6-3-2024 IN W.P.(C) NO. 8922/2024 OF THIS HON'BOLE COURT WP(C) No.15916/2024 & con. cases

..38..

APPENDIX OF WP(C) 15828/2024

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE ORDER NO.DCTSR/4141/2022-H4 DATED 09/04/2024 ISSUED BY THE 4TH RESPONDENT SERVED ON THE PETITIONERS ON 11/04/2024

EXHIBIT P2 THE TRUE COPY OF THE INTERIM ORDER DATED 10/5/2022 IN W.P.(C) NO.15645 OF

EXHIBIT P3 THE TRUE COPY OF THE SAID JUDGMENT DATED 16/2/2005 IN W.P.(C) 5187/2005

EXHIBIT P4 THE TRUE COPY OF THE JUDGMENT DATED 5/3/2009 IN W.P.(C)NO.5748 OF 2009

EXHIBIT P5 THE TRUE COPY OF THE CIRCULAR NO.7497/A2/09/TD DATED 29.4.2009 ISSUED BY THE CHIEF SECRETARY TO GOVERNMENT OF KERALA ALONG WITH A TYPED LEGIBLE COPY

EXHIBIT P6 THE TRUE COPY OF THE JUDGMENT DATED 12/02/2018 OF THIS HON'BLE COURT IN W.A. NO. 391 OF 2018

EXHIBIT P7 THE TRUE COPY OF THE JUDGMENT DATED 30/03/2023 IN W.A.NO.698 OF 2023

EXHIBIT P8 THE TRUE COPY OF THE REPRESENTATION DATED 11/4/2024 SUBMITTED BY THE PETITIONERS WP(C) No.15916/2024 & con. cases

..39..

APPENDIX OF WP(C) 15850/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE DATED 22.03.2024.

Exhibit P2 A TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 10.05.2022 IN W.P(C) NO. 15645 OF 2022

Exhibit P3 A TRUE PHOTOCOPY OF THE SAID ORDER BEARING NO. DCTSR/4141/2024-H4. DATED 09.04.2024

Exhibit P4 TRUE PHOTOCOPY OF THE JUDGMENT DATED 16.02.2005 IN WP(C) NO.5187 OF 2005 WITH TYPED COPY

Exhibit P5 TRUE PHOTOCOPY OF THE JUDGMENT DATED 06.03.2009 IN WP(C) NO.5748 OF 2009.

Exhibit P6 TRUE PHOTOCOPY OF THE CIRCULAR NO.

7497/A2/09/TD DATED 29.04.2009 ISSUED BY THE 4TH RESPONDENT

Exhibit P7 TRUE PHOTOCOPY OF THE CIRCULAR BEARING NO. 1698/A2/2013/TD DATED 12.02.2013 ISSUED BY THE 4TH RESPONDENT.

Exhibit.P8 A TRUE PHOTOCOPY OF THE SCREENSHOT OF THE GOOGLE MAP SHOWING THE LOCATION OF THE PETITIONER HOTEL AND SREE VADAKKUNNATHAN TEMPLE.

WP(C) No.15916/2024 & con. cases

..40..

APPENDIX OF WP(C) 15887/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE DATED 29.03.2024.

Exhibit P2 A TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 10.05.2022 IN W.P(C) NO. 15645 OF 2022

Exhibit P3 A TRUE PHOTOCOPY OF THE SAID ORDER BEARING NO. DCTSR/4141/2024-H4. DATED 09.04.2024

Exhibit P4 TRUE PHOTOCOPY OF THE JUDGMENT DATED 16.02.2005 IN WP(C) NO.5187 OF 2005 WITH TYPED COPY

Exhibit P5 TRUE PHOTOCOPY OF THE JUDGMENT DATED 06.03.2009 IN WP(C) NO.5748 OF 2009

Exhibit P6 TRUE PHOTOCOPY OF THE CIRCULAR NO.

7497/A2/09/TD DATED 29.04.2009 ISSUED BY THE 4TH RESPONDENT

Exhibit P7 TRUE PHOTOCOPY OF THE CIRCULAR BEARING NO. 1698/A2/2013/TD DATED 12.02.2013 ISSUED BY THE 4TH RESPONDENT

Exhibit.P8 A TRUE PHOTOCOPY OF THE SCREENSHOT OF THE GOOGLE MAP SHOWING THE LOCATION OF THE PETITIONER HOTEL AND SREE VADAKKUNNATHAN TEMPLE.

WP(C) No.15916/2024 & con. cases

..41..

APPENDIX OF WP(C) 15958/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE LICENSE CERTIFICATE ISSUED TO THE PETITIONER DATED 30/03/2024

Exhibit P2 THE TRUE COPY OF THE NOTICE DATED 6/04/2024 ISSUED BY THE 4TH RESPONDENT

Exhibit P3 THE TRUE COPY OF THE ORDER NO.

DCTSR/4141/2024 H4 DATED 09/04/2024 ISSUED BY THE 4TH RESPONDENT.

Exhibit P4 THE TRUE COPY OF THE SAID JUDGEMENT DATED 05/03/2009 IN W.P(C) 5748/2009 (K)

Exhibit P5 THE TRUE COPY OF THE CIRCULAR DATED 29/04/2009 ISSUED BY THE CHIEF SECRETARY TO GOVERNMENT OF KERALA

Exhibit P6 THE TRUE COPY OF THE PREVIOUS YEAR ORDER ( ORDER NO. DCTSR/4141/2C22-H4) DATED 27/04/2023

Exhibit P7 THE TRUE COPY OF GOOGLE MAP IMAGE SHOWING THE DISTANCE BETWEEN THE RANGE UNDER WHICH PETITIONER ESTABLISHMENTS ARE LOCATED AND THE PLACE OF FESTIVAL IS PRODUCED HEREWITH WP(C) No.15916/2024 & con. cases

..42..

APPENDIX OF WP(C) 15916/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE FL3 TSR NO.65 LICENCE RENEWAL CERTIFICATE 24 ISSUED BY THE 2ND RESPONDENT ON 31.03.2024 IN THE NAME OF THE PETITIONER

Exhibit P2 A TRUE COPY OF THE ORDER DATED 09.04.2024 ISSUED BY THE 1ST RESPONDENT BANNING ALL LIQUOR SHOPS, TODDY SHOPS, BEER & WINE PARLORS BARS WITHIN THRISSUR TALUK TO BE COMPLETELY CLOSED AND SALE OF LIQUOR AND OTHER INTOXICANTS HAS BEING PROHIBITED

Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 08.04.2024 MADE BEFORE THE 1ST RESPONDENT

Exhibit P4 A TRUE COPY OF THE ORDER DATED 08.04.2024 ISSUED BY THIS HON'BLE COURT IN CONNECTION WITH W.P.(C) NO.14676 OF 2024 ON 08.04.2024 WP(C) No.15916/2024 & con. cases

..43..

APPENDIX OF WP(C) 15887/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE PHOTOCOPY OF THE FL-3 LICENSE RENEWAL CERTIFICATE DATED 29.03.2024.

Exhibit P2 A TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 10.05.2022 IN W.P(C) NO. 15645 OF 2022

Exhibit P3 A TRUE PHOTOCOPY OF THE SAID ORDER BEARING NO. DCTSR/4141/2024-H4. DATED 09.04.2024

Exhibit P4 TRUE PHOTOCOPY OF THE JUDGMENT DATED 16.02.2005 IN WP(C) NO.5187 OF 2005 WITH TYPED COPY

Exhibit P5 TRUE PHOTOCOPY OF THE JUDGMENT DATED 06.03.2009 IN WP(C) NO.5748 OF 2009

Exhibit P6 TRUE PHOTOCOPY OF THE CIRCULAR NO.

7497/A2/09/TD DATED 29.04.2009 ISSUED BY THE 4TH RESPONDENT

Exhibit P7 TRUE PHOTOCOPY OF THE CIRCULAR BEARING NO. 1698/A2/2013/TD DATED 12.02.2013 ISSUED BY THE 4TH RESPONDENT

Exhibit.P8 A TRUE PHOTOCOPY OF THE SCREENSHOT OF THE GOOGLE MAP SHOWING THE LOCATION OF THE PETITIONER HOTEL AND SREE VADAKKUNNATHAN TEMPLE.

WP(C) No.15916/2024 & con. cases

..44..

APPENDIX OF WP(C) 15958/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE LICENSE CERTIFICATE ISSUED TO THE PETITIONER DATED 30/03/2024

Exhibit P2 THE TRUE COPY OF THE NOTICE DATED 6/04/2024 ISSUED BY THE 4TH RESPONDENT

Exhibit P3 THE TRUE COPY OF THE ORDER NO.

DCTSR/4141/2024 H4 DATED 09/04/2024 ISSUED BY THE 4TH RESPONDENT.

Exhibit P4 THE TRUE COPY OF THE SAID JUDGEMENT DATED 05/03/2009 IN W.P(C) 5748/2009 (K)

Exhibit P5 THE TRUE COPY OF THE CIRCULAR DATED 29/04/2009 ISSUED BY THE CHIEF SECRETARY TO GOVERNMENT OF KERALA

Exhibit P6 THE TRUE COPY OF THE PREVIOUS YEAR ORDER ( ORDER NO. DCTSR/4141/2C22-H4) DATED 27/04/2023

Exhibit P7 THE TRUE COPY OF GOOGLE MAP IMAGE SHOWING THE DISTANCE BETWEEN THE RANGE UNDER WHICH PETITIONER ESTABLISHMENTS ARE LOCATED AND THE PLACE OF FESTIVAL IS PRODUCED HEREWITH WP(C) No.15916/2024 & con. cases

..45..

APPENDIX OF WP(C) 15938/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE ORDER NO.DCTSR/4141/2024-H DATED 09.04.2024 PASSED BY THE 4TH RESPONDENT

Exhibit P2 A TRUE COPY OF THE CIRCULAR NO.7497/A2/09/TD DATED 29.04.2009 ISSUED BY THE 1ST RESPONDENT

Exhibit P3 A TRUE COPY OF THE ORDER DATED

WP(C) No.15916/2024 & con. cases

..46..

APPENDIX OF WP(C) 15941/2024

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE ORDER NO.DCTSR/4141/2024-H DATED 09.04.2024 PASSED BY THE 4TH RESPONDENT

Exhibit P2 A TRUE COPY OF THE CIRCULAR NO.7497/A2/09/TD DATED 29.04.2009 ISSUED BY THE 1ST RESPONDENT

Exhibit P3 A TRUE COPY OF THE ORDER DATED

Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED

Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED

WP(C) No.15916/2024 & con. cases

..47..

APPENDIX OF WP(C) 15985/2024

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE ORDER NO.DCTSR/4141/2022-H4 DATED 09/04/2024 ISSUED BY THE 4TH RESPONDENT SERVED ON THE PETITIONERS ON 11/04/2024

EXHIBIT P2 THE TRUE COPY OF THE INTERIM ORDER DATED 10/5/2022 IN W.P.(C) NO.15645 OF

EXHIBIT P3 THE TRUE COPY OF THE JUDGMENT DATED 16/2/2005 IN W.P.(C) 5187/2005

EXHIBIT P4 THE TRUE COPY OF THE JUDGMENT DATED 5/3/2009 IN W.P.(C)NO.5748 OF 2009

EXHIBIT P5 THE TRUE COPY OF THE CIRCULAR NO.7497/A2/09/TD DATED 29.4.2009 ISSUED BY THE CHIEF SECRETARY TO GOVERNMENT OF KERALA ALONG WITH A TYPED LEGIBLE COPY

EXHIBIT P6 THE TRUE COPY OF THE JUDGMENT DATED 12/02/2018 OF THIS HON'BLE COURT IN W.A. NO. 391 OF 2018

EXHIBIT P7 THE TRUE COPY OF THE JUDGMENT DATED 30/03/2023 IN W.A.NO.698 OF 2023

EXHIBIT P8 THE TRUE COPY OF THE REPRESENTATION DATED 12/4/2024 SUBMITTED BY THE PETITIONERS

 
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