M/S. P. P. John Constructions vs Federal Bank
2024 Latest Caselaw 11045 Ker

Kerala High Court

M/S. P. P. John Constructions vs Federal Bank on 12 April, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
                       WP(C) NO. 10932 OF 2024


PETITIONERS:

    1     M/S. P. P. JOHN CONSTRUCTIONS
          THROUGH ITS MANAGING PARTNER
          MR. P. P. JOHN, PANACKAL HOUSE,
          POWER HOUSE WARD, ALAPPUZHA, PIN - 688001

    2     JOHN P. P.
          AGED 69 YEARS
          PANACKAL HOUSE, POWER HOUSE WARD,
          ALAPPUZHA, PIN - 688001

          BY ADVS.
          SOHAIL MOHAMMED ANSARY
          V.RAJENDRAN (SR.)
          E.RAFEEK
          AMEENA.R



RESPONDENTS:

    1     FEDERAL BANK
          THROUGH ITS CHIEF MANAGER,
          ZONAL OFFICE, FEDERAL TOWERS,
          MARINE DRIVE, ERNAKULAM,
          PIN - 682031

    2     THE BRANCH MANAGER
          FEDERAL BANK LTD., ALAPPUZHA BRANCH,
          1S T FLOOR, SREE RAJESWARI BUILDING,
          CHURCH ROAD, MULLACKAL,
          ALAPPUZHA, PIN - 688011

    3     THE REGIONAL MANAGER
          FEDERAL BANK LTD,
          ALAPPUZHA REGIONAL OFFICE,
          CONVENT SQUARE, CCNB ROAD,
          ALAPPUZHA, PIN - 688001
 WP(C) NO. 10932 OF 2024
                               2



    4     SYRIL JOHN
          S/O P. P. JOHN, FLAT NO. 5B,
          WEST GATE TERRACE,
          THEVARA, PIN - 682013

    5     RESERVE BANK OF INDIA
          REPRESENTED BY THE REGIONAL DIRECTOR FOR KERALA AND
          LAKSHADWEEP, RESERVE BANK OF INDIA
          POST BAG NO.6507 BAKERY JUNCTION
          THIRUVANANTHAPURAM KERALA, PIN - 695033

          BY ADVS.
          K.MADHUSOODANAN
          NAVEEN THOMAS
          MATHEW JACOB (KUNNATHU)(K/398/2013)
          SYRIAC JOSEPH(K/304/1980)
          P.JIMMY JOHN(K/2594/1999)
          MOHAN JACOB GEORGE, SC
          V.GIRISH KUMAR, CGS




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10932 OF 2024
                                    3




                              T.R. RAVI, J.
               --------------------------------------------
                       W.P.(C). No.10932 of 2024
                --------------------------------------------
                  Dated this the 12th day of April, 2024

                              JUDGMENT

The petitioner has produced Ext.P8 settlement agreement

entered into between the parties. In view of the settlement arrived

at, no further orders are required in this writ petition and the writ

petition is closed.

                                               -       Sd/-/-


                                                   T.R. RAVI
                                                    JUDGE

Pn
 WP(C) NO. 10932 OF 2024

APPENDIX OF WP(C) 10932/2024

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE PARTNERSHIP DEED DATED 12/04/2016

Exhibit P2 TRUE COPY OF THE COMPLAINTS DATED 05/03/2024 MADE BY THE 2ND PETITIONER TO THE POLICE

Exhibit P3 TRUE COPY OF THE NOTICE DATED 16/02/2024

Exhibit P4 TRUE COPY OF THE REPLY NOTICE DATED 12/03/2024

Exhibit P5 TRUE COPY OF THE E-MAIL DATED 14/03/2024 SENT BY THE SECOND RESPONDENT

Exhibit P6 TRUE COPY OF THE REQUEST DATED 13/03/2024 SENT BY THE 4TH RESPONDENT TO FREEZE THE ACCOUNT OF THE 1ST PETITIONER

Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED 15/03/2024 SENT TO THE 5TH RESPONDENT.

Exhibit P8 TRUE COPY OF THE SETTLEMENT DEED DATED 27/03/2024