Kerala High Court
Susamma Kurian vs The Kerala State Financial Enterprises ... on 12 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 31321 OF 2023
PETITIONER/S:
SUSAMMA KURIAN
AGED 58 YEARS
W/O JACOB KUTTY T. P., THEKKEKARA, KANAM P.O.,
KOTTAYAM, PIN - 686515
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA, MUSEUM
ROAD, THRISSUR, PIN - 682020
BY ADVS.
Gopikrishnan Nambiar M
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.04.2024, ALONG WITH WP(C).176/2023, 7008/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-2-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 176 OF 2023
PETITIONER/S:
UNNIKRISHNAN P. V
AGED 58 YEARS
S/O THE LATE KRISHNA WARRIER T.V., 'KARTHIKA',
CANAL ROAD, NEAR MADHYAMAM PRESS,
VELLIMADUKUNNU EAST, MARIKKUNNU P.O.,
KOZHIKODE, PIN - 673012
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR,
BHADRATHA, MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
SRI.M.GOPIKRISHNAN NAMBIAR, SC, KSFE LTD.
Gopikrishnan Nambiar M
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
WPC 31321/2023 and con.cases
-3-
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
WPC 31321/2023 and con.cases
-4-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 7008 OF 2023
PETITIONER/S:
VENU.M.R
AGED 58 YEARS
S/O RAGHAVAN.M.N, MAMMALI PARAMBIL HOUSE,
MUPPATHADOM.P.O, ALUVA, ERNAKULAM, PIN - 683110
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA,
MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
M.GOPIKRISHNAN NAMBIAR
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-5-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 11690 OF 2023
PETITIONER/S:
MOHAMMED NOTTITHODI,
AGED 61 YEARS
S/O. KUNHIMOIDEEN, NOTTITHODI HOUSE, MULLAMPARA,
MANJERI P.O., MALAPPURAM, PIN - 676121
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA,
MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
M.GOPIKRISHNAN NAMBIAR
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
VIJAYAKUMAR K.(K/000338/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-6-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 13852 OF 2023
PETITIONER/S:
MINI T. K.
AGED 58 YEARS
W/O. UNNIKRISHNAN P., ANUGHRAHA, ELOOR SOUTH,
UDYOGAMANDAL P.O., ERNAKULAM, PIN - 683501
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED.
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA,
MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
M.GOPIKRISHNAN NAMBIAR
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-7-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 33885 OF 2023
PETITIONER/S:
SREEKUMAR K. N.,
AGED 59 YEARS
S/O. KOCHUNARAYANAN ACHARI M.K., "SREEBHAVAN",
KUZHIMATHICADU P.O., KUNDARA, KOLLAM, PIN - 691509
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA,
MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
M.GOPIKRISHNAN NAMBIAR
Gopikrishnan Nambiar M
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-8-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 5906 OF 2024
PETITIONER/S:
MUKUNDAN PRADEEP,
AGED 58 YEARS
S/O. A. K. MUKUNDAN, ARESSERIL HOUSE, ARTHUNKAL
P.O., CHERTHALA, ALAPPUZHA, PIN - 688530
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA,
MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
Gopikrishnan Nambiar M
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
LIZ JOHNY(K/3686/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-9-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 37365 OF 2023
PETITIONER/S:
LILY N. S.,
AGED 58 YEARS
W/O G. VIJAYAN, KAUMUDI, EZHAMKUTTY,
KARINGANNOOR P.O., KOLLAM, PIN - 691516
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA,
MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
Gopikrishnan Nambiar M
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-10-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 37418 OF 2023
PETITIONER/S:
NEENA J.
AGED 58 YEARS
W/O SUDHESAN K.B., PANAYAZHIKATHU VEEDU,
PATTATHANAM NAGAR - 227, PATTATHANAM P.O.,
KOLLAM, PIN - 691021
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA,
MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
Gopikrishnan Nambiar M
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-11-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 37490 OF 2023
PETITIONER/S:
SOMAN K. G.,
AGED 58 YEARS
S/O. GOPALA PILLAI K.N., KUNNEL HOUSE,
CHETTIPARAMBU, IRINJALAKUDA P.O., THRISSUR,
PIN - 680121
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA,
MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
Gopikrishnan Nambiar M
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-12-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 12TH DAY OF APRIL 2024 / 23RD CHAITHRA, 1946
WP(C) NO. 40977 OF 2023
PETITIONER/S:
G. BABU,
AGED 59 YEARS
S/O V. GANGADHARAN, KOOTTUNGAL HOSE, BEACH WARD,
BAZAR P.O., ALAPPUZHA -, PIN - 688012
BY ADVS.
S.M.PREM
G INDUCHUDAN
RESPONDENT/S:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR, BHADRATHA,
MUSEUM ROAD, THRISSUR, PIN - 680020
BY ADVS.
Gopikrishnan Nambiar M
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 12.04.2024, ALONG WITH WP(C).31321/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 31321/2023 and con.cases
-13-
JUDGMENT
(Dated this the 12th day of April 2024)
[WP(C) Nos.31321/2023, 176/2023, 7008/2023, 11690/2023,
13852/2023, 33885/2023, 5906/2024,37365/2023, 37418/2023,
37490/2023, 40977/2023]
These Writ Petitions are filed for a direction to release the
withheld amount due to the petitioners along with interest from
the due date till actual payment of the same.
2. Petitioners have retired from the Kerala State
Financial Enterprises Limited (KSFE). They are aggrieved by the
non-disbursement of the withheld amount by the respondents.
The counsel for the petitioners submits that the aforesaid
benefits are lawfully due to the petitioners and ought to have
been settled at the time of retirement. But in spite of earnest
efforts of petitioners, the amounts are not disbursed to them by
respondents.
3. This issue is already covered by the judgment of a
WPC 31321/2023 and con.cases
Division Bench of this Court in W.A No.1151 of 2022 and
connected cases, whereby the employer challenged the judgment
of a learned Single Judge of this Court directing disbursement of
terminal benefits and the Division Bench dismissed the appeals,
holding that there are no grounds to interfere with the judgment
of the learned Single Judge. The petitioners herein are also
entitled for the same order in view of the judgment in W.A.
No.1151 of 2022 and connected cases.
4. Heard the counsel for the petitioners as well as the
respondents.
5. W.A. No.1151 of 2022 was filed against the judgment
in W.P.(C) No.7203/2021 and connected cases. The learned
Single Judge had directed payment of terminal benefits. The
operative portion of the judgment in W.P.(C) No.7203/2021
reads as follows:
"6. As observed in D.S.Nakara v.Union of India [(1983)
WPC 31321/2023 and con.cases
1 SCC 305), the antiquated notion of pensionary or
retiral benefits being a bounty or a gratuitous payment,
depending upon the sweet will or grace of the employer,
and not a right enforceable through court, has to be
under the carpet. It may also be apposite to note that as
per the judgment in W.P(C). No. 33750 of 2017, filed by
another set of disgruntled pensioners, this court had
directed the respondents to pay the entire benefits within
three months. A conspectus of the above precedents
leads to the indubitable conclusion that the Company is
bound to disburse the terminal and other benefits due to
the petitioners forthwith.
In the result, the writ petitions are allowed and the
following directions are issued;
i) The Company shall disburse the DCRG and other
benefits due to the petitioners within three months of
receiving a copy of this judgment.
ii) The unpaid gratuity will carry interest at the rate of
6%, computed from the first day of the next month of
retirement of the petitioners.
iii) In case of failure to pay the amounts within the
three month period, the Company will be liable to pay
9% interest on the entire balance amount, reckoned from
the respective dates of retirement of the petitioners."
6. Taking into account the facts and circumstances of
the case and the above judgments of this Court, the writ
petitions are disposed of with the following directions:
i) There will be a direction to the respondents to disburse
WPC 31321/2023 and con.cases
the withheld amounts due to the petitioners within
three months from the date of receipt of a copy of this
judgment.
ii) In the case of failure to pay the amounts within the
stipulated time, the amounts will carry interest at the
rate of 6% per annum from the actual due date till
payment.
iii) As far as DCRG is concerned in W.P.(C) No.176/2023,
the unpaid gratuity will carry interest at the rate of
6%, computed from the first day of the next month of
retirement of the petitioner.
Sd/-
BASANT BALAJI
JUDGE
JS
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 176/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SHOW CAUSE NOTICE
TERMED AS 'CHARGE MEMO' REF. 48716 DATED
26-12-2022 SERVED TO THE PETITIONER ON 30-
12-2022
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 7008/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER BEARING REF. NO.
48886 DATED 13-10-2022 ISSUED BY THE
DEPUTY GENERAL MANAGER (P&HR) OF THE
RESPONDENT
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 11690/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER NO. 47210 DATED
16-04-2019 ISSUED BY THE DEPUTY GENERAL
MANAGER (P&HR)(I/C) OF THE RESPONDENT
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 13852/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER NO. 49230 DATED
28-10-2022 ISSUED BY THE DEPUTY GENERAL
MANAGER (P&HR) OF THE RESPONDENT
NOTIONALLY ALLEGING A LIABILITY OF RS.
28,07,241/-
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 33885/2023
PETITIONER EXHIBITS
Exhibit P1 . TRUE COPY OF THE PETITIONER'S
APPLICATION DATED 27-09-2022 MADE UNDER
THE RIGHT TO INFORMATION ACT, 2005
Exhibit P2 TRUE COPY OF LETTER BEARING REF.
NO.4155/RIA/22-23(189)49 DATED 25-10-2022
ISSUED BY THE DEPUTY GENERAL MANAGER
(P&HR) & STATE PUBLIC INFORMATION OFFICER
OF THE RESPONDENT
Exhibit P3 TRUE COPY OF THE LETTER NO. 47420 DATED
13-05-2022 ISSUED BY THE DEPUTY GENERAL
MANAGER (P&HR)(I/C) OF THE RESPONDENT
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 5906/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PAY SLIP OF THE
PETITIONER FOR THE MONTH OF JANUARY
2024 SHOWING THE DEDUCTIONS EFFECTED
AND THE NET PAY DISBURSED TO THE
PETITIONER
Exhibit P2 TRUE COPY OF MEMO NO. 48916 DATED 15-06-
2023 ISSUED BY THE RESPONDENT TO THE
PETITIONER
Exhibit P3 TRUE COPY OF THE REPLY DATED 22-06-2023
SUBMITTED BY THE PETITIONER IN RESPONSE
TO EXHIBIT P2 MEMO
Exhibit P4 TRUE COPY OF THE LIABILITY NOTICE NO.
6957/ IA&V/HO DATED 29-11-2023 ISSUED BY
THE DEPUTY GENERAL MANAGER (IA&V)
Exhibit P5 TRUE COPY OF THE LETTER DATED 11-01-2024
FORWARDING THE PETITIONER'S SUBMISSION
TO THE RESPONDENT FOR FAVOURABLE
ORDERS
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 37365/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER NO. 46917 DATED
01-04-2023 ISSUED BY THE DEPUTY GENERAL
MANAGER (P&HR) OF THE RESPONDENT
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 37418/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PETITIONER'S APPLICATION
DATED 06-10-2023 MADE UNDER THE RIGHT TO
INFORMATION ACT, 2005
Exhibit P2 TRUE COPY OF LETTER BEARING REF.
NO.4155/RIA/23-24(297)82 DATED 01-11-2023
ISSUED BY THE DEPUTY GENERAL MANAGER
(P&HR) & STATE PUBLIC INFORMATION OFFICER
OF THE RESPONDENT
Exhibit P3 TRUE COPY OF THE LETTER NO. 48425 DATED
05-05-2023 ISSUED BY THE DEPUTY GENERAL
MANAGER (P&HR) OF THE RESPONDENT
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 37490/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER NO. 46922 DATED
11-05-2023 ISSUED BY THE DEPUTY GENERAL
MANAGER (P&HR) OF THE RESPONDENT
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 40977/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER NO. 48332 DATED
08-03-2022 ISSUED BY THE DEPUTY GENERAL
MANAGER (P&HR)(I/C) OF THE RESPONDENT
WPC 31321/2023 and con.cases
APPENDIX OF WP(C) 31321/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PETITIONER'S APPLICATION
DATED 01-08-2023 MADE UNDER THE RIGHT TO
INFORMATION ACT, 2005
Exhibit P2 TRUE COPY OF LETTER BEARING REF.
NO.4155/RIA/23-24(217)55 DATED 01-09-2023
ISSUED BY THE DEPUTY GENERAL MANAGER
(P&HR) & STATE PUBLIC INFORMATION OFFICER
OF THE RESPONDENT
Exhibit P3 TRUE COPY OF THE LETTER NO. 48038 DATED
28-02-2023 ISSUED BY THE DEPUTY GENERAL
MANAGER (P&HR)(I/C) OF THE RESPONDENT
