Susheela S. Murali vs Lic Housing Finance Ltd
2024 Latest Caselaw 10628 Ker

Kerala High Court

Susheela S. Murali vs Lic Housing Finance Ltd on 11 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

WP(C) No.42412/2023                     1/3                        Order Date : 11-04-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
            Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
                     IA.NO.1/2024 IN WP(C) NO. 42412 OF 2023
   APPLICANT/PETITIONER:

          SUSHEELA S. MURALI, AGED 54 YEARS, W/O MURALEEDHARAN, ERUPATHIL
          CHIRA, PULLANGADI P.O., CHAMPAKKULAM, ALAPPUZHA, PIN - 688505

   RESPONDENT/RESPONDENT:

          LIC HOUSING FINANCE LTD. 9TH FLOOR, JEEVAN PRAKSH, LIC BUILDING,
          M.G.ROAD, ERNAKULAM. REPRESENTED BY ITS AUTHORISED OFFICER, PIN -
          682011

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to enlarge the time by
   permitting the petitioner to remit three months' installments together and
   continue with the payments as prescribed in the judgment dated 18-12-2023
   enabling the petitioner herein to pay off the amount as directed by this
   Hon'ble Court, for the ends of justice.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's final order
   dated 18.12.2023 and upon hearing the arguments of M/S. J.G.SYAMNATH &
   P.ANUROOP, Advocates for the petitioner and of M/S. ASP.KURUP,
   SADCHITH.P.KURUP, C.P.ANIL RAJ, SIVA SURESH & RESHMA RAJ, Advocates for
   the respondent, the court passed the following:
 WP(C) No.42412/2023                          2/3                               Order Date : 11-04-2024




                                      N.NAGARESH, J.
                            ------------------------------------------------
                                       I.A.No.1 of 2024
                                                 in
                                 W.P.(C) No.42412 of 2023
                          -------------------------------------------------
                          Dated this the 11th day of April, 2024

                                             ORDER

Going through the affidavit filed in support of the I.A., I am

not inclined to grant enlargement of time.

I.A. is therefore dismissed.

Sd/-

N.NAGARESH JUDGE hmh WP(C) No.42412/2023 3/3 Order Date : 11-04-2024

APPENDIX OF WP(C) 42412/2023 Exhibit-P1 A TRUE COPY OF THE NOTICE UNDER SECTION 13(2) OF THE SARFAESI ACT, 2002 DATED 16-10-2023