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Appukkuttan vs State Of Kerala
2024 Latest Caselaw 10617 Ker

Citation : 2024 Latest Caselaw 10617 Ker
Judgement Date : 11 April, 2024

Kerala High Court

Appukkuttan vs State Of Kerala on 11 April, 2024

WP(C) No.15013/2024                       1/3                        Order Date : 11-04-2024

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
            Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
                              WP(C) NO. 15013 OF 2024
   PETITIONER(S)

      1. APPUKKUTTAN, AGED 73 YEARS S/O. RAMANKUTTY, PUTHENCHIRAYIL HOUSE,
         KANNADY EAST, VYASAPURAM, PULINKUNNU P.O., KUTTANADU, ALAPPUZHA ,
         PIN - 688504
      2. SANTHOSH KUMAR V.T, AGED 54 YEARS, S/O. V.V. THANKAPPAN,
         CHANDRODHAYAM, PULINKUNNU P.O., ALAPPUZHA , PIN - 688504
      3. D. MANOHARAN, AGED 55 YEARS, S/O. DAMODARAN, KANJIRATHINKAL,
         PUNNASHERRY HOUSE, PULINKUNNU P.O., ALAPPUZHA , PIN - 688504
      4. MOHANAN P.R, AGED 74 YEARS, S/O. RAMANKUTTY, PUTHENCHIRAYIL HOUSE,
         KANNADY EAST, VYASAPURAM,PULINKUNNU P.O., KUTTANADU, ALAPPUZHA , PIN
         - 688504

   RESPONDENT(S)

      1. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY, LOCAL SELF
         GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM ,
         PIN - 605001
      2. THE SUB COLLECTOR, OFFICE OF THE SUB COLLECTOR,OPPOSITE DISTRICT
         COURT COMPLEX, ALAPPUZHA , PIN - 688004
      3. THE VILLAGE OFFICER, VILLAGE OFFICE KUNNUMMA VILLAGE, KUTTANADU
         TALUK, ALAPPUZHA , PIN - 688504
      4. PULINKUNNU GRAMA PANCHAYATH, GRAMA PANCHAYATH OFFICE, PULINKUNNU
         P.O., KUTTANADU, ALAPPUZHA, REPRESENTED BY ITS SECRETARY, PIN -
         688504
      5. THE SECRETARY, PULINKUNNU GRAMA PANCHAYATH, GRAMA PANCHAYATH OFFICE,
         PULINKUNNU P.O., KUTTANADU TALUK, ALAPPUZHA DISTRICT , PIN - 688504
      6. MATHEW ANDREWS, AGED 60 YEARS, S/O CHANDAPILLAI, MULLACKAL, KANNADY
         KIZHAKKE MURI, KUNNUMMA VILLAGE, KUTTANADU TALUK, ALAPPUZHA DISTRICT
         , PIN - 688562
      7. BETTY MATHEW @ BRIJITHAMA, AGED 55 YEARS, W/O. MATHEW ANDREWS,
         MULLACKAL, KANNADY KIZHAKKE MURI, KUNNUMMA VILLAGE, KUTTANADU TALUK,
         ALAPPUZHA DISTRICT, PIN - 688562

        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to pass an order directing 5th respondent to implement Ext.P13
   forthwith, pending disposal of this W.P. (C) in the interest of justice.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.GEORGE MATHEW, SUNIL KUMAR A.G, MATHEW K.T., GEORGE K.V., STEPHY K
   REGI, MEDHA B.S. & BIJILY JOSEPH, Advocates for the petitioners, the court
   passed the following:
 WP(C) No.15013/2024                           2/3                        Order Date : 11-04-2024




                              MOHAMMED NIAS C.P., J.
                              -----------------------------------
                               W.P.(C) No.15013 of 2024
                      ---------------------------------------------------
                       Dated this the 11th day of April, 2024

                                        ORDER

Learned Government Pleader takes notice for

respondents 1 to 3. Issue notice by speed post to

respondents 4 to 7.

Post after completion of service.

In view of Ext.P13, there will be a direction to

respondents 4 and 5 to ensure that respondents 6 and 7

do not carry out any construction activities without the

requisite permission/sanction from them.

Sd/-

MOHAMMED NIAS C.P. JUDGE Jvt/11.4.2024 WP(C) No.15013/2024 3/3 Order Date : 11-04-2024

APPENDIX OF WP(C) 15013/2024 Exhibit P1 TRUE COPY OF APPRAISAL AND APPROVAL DTD. 28.05.2010 OF 4TH RESPONDENT Exhibit P2 TRUE COPY OF JUDGMENT DTD. 30.09.2019 IN O.S. NO. 452 OF 2011 OF THE MUNSIFF COURT, ALAPPUZHA Exhibit P3 TRUE COPY OF PETITION DTD. 07.09.2021 IN I.A. NO. 05 OF 2021 IN A.S. NO.79 OF 2019 OF DISTRICT COURT, ALAPPUZHA Exhibit P4 TRUE COPY OF OBJECTION DTD. 27.10.2021 IN EXT.P3 Exhibit P5 TRUE COPY OF I.A.NO.6 OF 2022 DTD.28.12.2021 IN A.S. NO.79 OF 2019 OF THE DISTRICT COURT, ALAPPUZHA Exhibit P6 TRUE COPY OF MEMO DTD. NIL ALONG WITH SKETCH SUBMITTED BY RESPONDENTS 2 TO 9 IN A.S.NO.79 OF 2019 OF THE LEARNED DISTRICT COURT, ALAPPUZHA Exhibit P7 TRUE COPY OF ORDER DTD. 22.06.2023 IN I.A. NO.6 OF 2021 IN A.S. NO. 2 OF 2022 OF SUBORDINATE JUDGE'S COURT, ALAPPUZHA Exhibit P8 TRUE COPY OF ORDER DTD. 22. 06.2023 IN I.A. NO.5 OF 2021 IN A.S.NO.2 OF 2022 OF THE SUBORDINATE JUDGE'S COURT, ALAPPUZHA Exhibit P9 TRUE COPY OF ORDER DTD. 13. 07.2023 IN I.A. NO.7 OF 2021 IN A.S. NO.2 OF 2022 OF THE SUBORDINATE JUDGE'S COURT, ALAPPUZHA Exhibit P10 TRUE COPY OF JUDGMENT DTD. 13.07.2023 IN I.A.NO.2 OF 2022 OF SUB JUDGE, ALAPPUZHA Exhibit P11 TRUE COPY OF COMPLAINT DTD. 30.03. 2024 SUBMITTED BY 1ST PETITIONER BEFORE 2ND RESPONDENT Exhibit P12 TRUE COPY OF MASS PETITION SUBMITTED WITH 5TH RESPONDENT DTD.03.04.2024 Exhibit P13 TRUE COPY OF LETTER NO.JC2-1400/24 DTD. 03.04.2024 ISSUED BY 5TH RESPONDENT TO 6TH RESPONDENT Exhibit P14 TRUE COPY OF MASS PETITION DTD.07.09.2021 SUBMITTED WITH REVENUE DIVISION OFFICER (2ND RESPONDENT)

 
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