Biju Antony vs Chelsasini V, Ias
2024 Latest Caselaw 10593 Ker

Kerala High Court

Biju Antony vs Chelsasini V, Ias on 11 April, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
 THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
                 CON.CASE(C) NO. 833 OF 2024
AGAINST THE ORDER DATED 21.12.2023 IN WP(C) NO.33009 OF 2023
                   OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

         BIJU ANTONY
         AGED 48 YEARS
         S/O K V ANTONY,
         KAKKERIYIL HOUSE, P.O.
         KOCHI, MUNDAMVELIDESAM,
         PALLURUTHY VILLAGE, KOCHI TALUK,
         ERNAKULAM DISTRICT, PIN - 682507

         BY ADVS.
         P.G.SURESH
         ASWATHY KRISHNAN


RESPONDENT/2ND RESPONDENT:

         CHELSASINI V, IAS
         THE SECRETARY COCHIN CORPORATION,
         PARK AVENUE ERNAKULAM DISTRICT, PIN - 682011

         BY ADV.
         M.C. ASHI
         GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                       -:2:-




                      BECHU KURIAN THOMAS, J.
                    -----------------------------------------
                     Con. Case(C). No.833 of 2024
                   -------------------------------------------
                  Dated this the 11th day of April, 2024


                                 JUDGMENT

The learned counsel for the petitioner as well as the respondent

submitted that the order dated 21.12.2023 in W.P.(C).No. 33009 of 2023

has been complied with.

The aforesaid submission is recorded. Since nothing further

survives for consideration, this contempt case is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE

Jka/11.04.24.

APPENDIX OF CON.CASE(C) 833/2024

PETITIONER'S ANNEXURES

Annexure A1 THE CERTIFIED COPY OF THE ORDER PASSED BY THIS HONOURABLE COURT IN THE WRIT PETITION NO. 33009/2023 DATED 21.12 2023

Annexure A2 THE TRUE COPY OF THE CONTEMPT NOTICE SENT BY THE PETITIONER TO THE RESPONDENT DATED 25.01.2024

Annexure A3 THE TRUE COPY OF THE ACKNOWLEDGMENT CARD DATED 27.01.2024

Annexure A4 THE TRUE COPY OF THE REPLY NOTICE ISSUED BY THE RESPONDENT DATED 29.01.2024