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Geetha.N vs Hindustan Petroleum Corporation Ltd
2024 Latest Caselaw 10575 Ker

Citation : 2024 Latest Caselaw 10575 Ker
Judgement Date : 11 April, 2024

Kerala High Court

Geetha.N vs Hindustan Petroleum Corporation Ltd on 11 April, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR. JUSTICE S.MANU
 THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
                        WP(C) NO. 12616 OF 2017
PETITIONER:

            GEETHA.N
            AGED 40 YEARS, W/O GOPALAKRISHNAN NAIR,
            SOORYATHEJUS, V.P.8/165(1) CONTINENTAL GARDENS,
            VATTIYOORKAVU P.O., THIRUVANANTHAPURAM- 695 013.
            BY ADV SRI.A.CHANDRA BABU


RESPONDENTS:

    1       HINDUSTAN PETROLEUM CORPORATION LTD
            REP. BY ITS CHAIRMAN, 17 JAMSHEDJI TATA ROAD,
            MUMBAI, PIN- 400 020
    2       THE CHIEF MANAGER
            HINDUSTAN PERTOLEUM CORPORATION LTD.,
            KOCHI LPG REGIONAL OFFICE, SEAPORT AIRPORT ROAD,
            IRUMPANAM P.O., KOCHI- 682 309.
            BY ADVS.
            SRI.M.GOPIKRISHNAN NAMBIAR
            SRI.K.JOHN MATHAI
            SRI.JOSON MANAVALAN
            SRI.PAULOSE C. ABRAHAM



     THIS     WRIT     PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON     11.04.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.12616 of 2017

                                  2




                            JUDGMENT

Dated this the 11th day of April, 2024

In view of the submission made by the learned counsel

for the petitioner and the learned counsel for the

respondents, it seems that nothing survives in this writ

petition.

The writ petition is closed.

Sd/-

S.MANU, JUDGE

skj

APPENDIX OF WP(C) 12616/2017

PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE ADVERTISEMENT FOR APPOINTMENT OF NON DOMESTIC LPG DISTRIBUTORSHIP DATED 06-01-2016. EXHIBIT P2 TRUE COPIES OF THE RELEVANT PAGES FROM 45 TO 58 CONTAINING GENERAL INSTRUCTIONS TO THE CANDIDATES APPLYING FOR LPG DISTRIBUTORSHIP, USUALLY FOLLOWED BY THE OIL MARKETING COMPANIES EXHIBITP3 TRUE COPY OF THE GUIDELINES FOR SELECION OF NON DOMESTIC LPG DISTRIBUTORS ISSUED BY THE 1ST RESPONDENT COMPANY EXHIBITP4 TRUE COPY OF THE APPLICATION DATED 02-02-2016 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT COMPANY EXHIBIT P5 TRUE COPY OF THE LETTER DATED 23-08-2016 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXIBIT P6 TRUE COPY OF THE LETTER DATED 13-03-2017 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER REJECTING THE CANDIDATURE OF THE PETITIONER EXHIBIT P7 TRUE COPY OF THE BANK STATEMENT EXHIBIT P8 TRUE COPY OF THE BANK STATEMENT

 
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