S. Vijayan vs Commissioner Of State Goods And Service ...
2024 Latest Caselaw 10497 Ker

Kerala High Court

S. Vijayan vs Commissioner Of State Goods And Service ... on 11 April, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                 THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
         Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
                             WA NO. 477 OF 2024
 (ARISING FROM JUDGMENT DATED 26.02.2024 IN WP(C) 3661/2022 OF THIS COURT)
APPELLANT(S)/PETITIONER:

     S. VIJAYAN, AGED 61 YEARS, PROPRIETOR, POOJA CASHEW FACTORY,
     ANTHICHIRA, THUVAYOOR NORTH, MANAKKALA P.O, ADOOR,
     PIN - 691551.

BY.ADV.SRI.SERGI JOSEPH THOMAS.

RESPONDENT(S)/RESPONDENTS:

  1. COMMISSIONER OF STATE GOODS AND SERVICE TAXES, DEPARTMENT TAX
     TOWERS, KARAMANA, THIRUVANANTHAPURAM, PIN - 695002.
  2. THE ASSISTANT COMMISSIONER(ASSESSMENT) SPECIAL CIRCLE, SATTE GOODS
     AND SERVICE TAXES DEPARTMENT, KOLLAM, PIN - 691002, NOW RE-
     DESIGNATED AS DEPUTY COMMISSIONER OF STATE TAX, SPECIAL CIRCLE,
     STATE GOODS AND SERVICE TAXES DEPARTMENT, KOLLAM, PIN - 691002
  3. THE DEPUTY TAHSILDAR(RR) TALUK OFFICE, ADOOR, PIN - 601623.
  4. THE VILLAGE OFFICER, ERATHU VILLAGE, ADOOR, PIN - 691551.


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay all further proceedings pursuant to Exts.P6 to P6 (H)RR notices,
pending disposal of the writ appeal, in the interest of justice.


     This Writ Appeal again coming on for orders on 11.04.2024, upon
perusing the appeal memorandum and this court's order dated 05.04.2024,
the court passed the following:
                  DR. A.K.JAYASANKARAN NAMBIAR
                                 &
                       SYAM KUMAR V.M., JJ.
               ------------------------------
                        WA No.477 of 2024
              -------------------------------
                Dated this the 11th day of April, 2024

                               ORDER

Dr. A.K.Jayasankaran Nambiar, J.

Post on 24.05.2024. In the meanwhile, there will be an interim

stay of further proceedings pursuant to Ext.P6 to P6(h) revenue recovery

notices pending disposal of the Writ Appeal.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE Sd/-

SYAM KUMAR V.M. JUDGE

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