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Muhammed Musthafa vs Association For The Welfare Of The ...
2024 Latest Caselaw 10362 Ker

Citation : 2024 Latest Caselaw 10362 Ker
Judgement Date : 11 April, 2024

Kerala High Court

Muhammed Musthafa vs Association For The Welfare Of The ... on 11 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
                   OP(C) NO. 752 OF 2024
   OS NO.667 OF 2010 OF PRINCIPAL MUNSIFF COURT KOZHIKODE-I
PETITIONERS/R6 AND R8/DEFENDANTS 15 AND 17 IN O.S.:

    1    MUHAMMED MUSTHAFA
         AGED 64 YEARS
         S/O. KUNHALAN, RESIDING AT N.P. HOUSE,
         PO. PUTHUKODE, PUTHUKODE AMSOM DESOM,
         MALAPPURAM, PIN - 673633
    2    P.V. MOHAMMED BASHEER
         AGED 69 YEARS
         S/O. P.V. MOHAMMED, RESIDING AT 33/6206B,
         CHEVAYUR, KOZHIKODE, PIN - 673017
         BY ADVS.
         V.V.SURENDRAN
         P.A.HARISH
         DONA PAUL


RESPONDENTS/PETITIONERS 1,3 TO 9, 11 AND 12 AND R1 TO 14
AND R16 AND R18 TO R26/PLAINTIFFS 1 TO 3 AND DEFENDANTS 1
TO 14 AND 18 TO 34 IN O.S:

    1    ASSOCIATION FOR THE WELFARE OF THE HANDICAPPED,
         AGED 76 YEARS
         A SOCIETY REGISTERED UNDER SOCIETIES REGISTRATION
         ACT 17/194A, A.M. SQUARE COMPLEX, PAVAMANI ROAD,
         CALICUT-673001, REPRESENTED BY ITS SECRETARY
         DR. T. MUHAMMED, AGED 76 YEARS, S/O. AHAMMED,
         11/49A, MYSHA, PANTHALAYANI AMSOM DESOM,
         KOYILANDY TALUK, POST KOYILANDI, KOZHIKODE.
         UNDER CUSTODIA LEGIS OF COURT RECEIVER,
         PIN - 673305
 OP(C) NO.752 OF 2024

                           - : 2 :-

    2    DR. T. MUHAMMED
         AGED 76 YEARS
         S/O. AHAMMED, RESIDING AT 11/49A, MYSHA,
         PATHALAYANI AMSOM & DESOM OF KOYILANDI TALUK,
         POST KOYILANDI, KOZHIKODE, PIN - 673305
    3    DR. KUNHAHAMMED KUTTY
         AGED 81 YEARS
         S/O. KUNHI MOIDEENKUTTY HAJI, RESIDING AT
         THIRIKKOTT VEEDU, V.K.K. MENON ROAD,
         PANNIYANKARA AMSOM DESOM OF KOZHIKODE TALUK,
         POST KALLAYI, KOZHIKODE, PIN - 673303
    4    * K.P. MUHAMMED
         AGED 67 YEARS
         S/O. MOIDEEN KOYA, RESIDING AT DHANIYA, CHEVAYUR
         AMSOM AND DESOM, POST CHEVAYUR, KOZHIKODE, PIN -
         673017
    5    P. AHAMMED KOYA
         AGED 76 YEARS
         S/O. ABDURAHIMAN KUTTY, RESIDING AT17/1057 "AMAN",
         KASABA AMSOM AND DESOM, P.O. PUTHIYARA, CALICUT,
         PIN - 673004
    6    DR. C.P. ABOOBACKER
         AGED 72 YEARS
         S/O. AYAMMEDKUTTY, RESIDING AT SHAMSUL KHAIR
         HOUSE, POONGOTTUKULAM, POST TIRUR, MALAPPURAM -,
         PIN - 676101
    7    K.M FARIYA
         AGED 52 YEARS
         D/O. ALI KOYA, RESIDING AT PUTHENVEEDU, POST
         CHALIYAM, KOZHIKODE, PIN - 673301
    8    V. THAHIRA
         AGED 57 YEARS
         D/O. V.S.A. THANGAL, RESIDING AT VARAYALIL HOUSE,
         AYANCHERI, VADAKARA TALUK, POST AYANCHERI,
         KOZHIKODE-, PIN - 673544
 OP(C) NO.752 OF 2024

                           - : 3 :-

    9    V.K. BAVA
         AGED 68 YEARS
         S/O. ABDULLA KOYA HAJI, RESIDING AT KULANGARA
         HOUSE, FEROKE AMSOM AND DESOM OF KOZHIKODE TALUK,
         POST FEROKE, KOZHIKODE, PIN - 673631
   10    K. ZEENATH
         AGED 56 YEARS
         D/O. ABDUL KHADER, RESIDING AT 22/1202, POST
         THIRUVANNUR, KOZHIKODE, PIN - 673029
   11    K.M. MOHAMMED ZAHIR
         AGED 57 YEARS
         S/O. AHAMMED KUTTY, RESIDING AT 22/382, WOOD ROSE,
         POST THIRUVANNUR, KOZHIKODE, PIN - 673029
   12    ABDUL SALEEM C.C
         AGED 59 YEARS
         S/O. KOYAN KUTTY, RESIDING AT S. BUNGLOW, CHALIYAM
         POST, KOZHIKODE, PIN - 673201
   13    ABDUL SHUKKUR THALATHIL
         AGED 67 YEARS
         S/O. T. HUSSAIN, THALATHIL NANJILATH, KODIYATHUR
         PO, MUKKOM, KOZHIKODE-, PIN - 673602
   14    N.T. MUHAMMED SHAREEF
         AGED 61 YEARS
         S/O. N.T. MUHAMMED ALI, RESIDING AT DAYA MANSIL,
         VENGARA AMSOM AND DESOM OF THIRURANGADI TALUK,
         VENGARA POSE, MALAPPURAM, PIN - 676304
   15    SHABEEL ABOOBACKER
         AGED 49 YEARS
         /O. C.P. ABOOBACKER, RESIDING AT SHAMSUL KHAIR,
         THRIKKANDIYOOR AMSOM, ANNARA DESOM, TIRUR TALUK,
         PO. POONGOTTUKULAM, MALAPPURAM, PIN - 676101
   16    ABDUL GHAFOOR N.P
         AGED 61 YEARS
         S/O. MUHAMMED KOYA, RESIDING AT VALAPIL HOUSE,
         NELLIKODE AMSOM AND DESOM OF KOZHIKODETALUK, POST
         CHEVAYUR, KOZHIKODE, PIN - 673017
 OP(C) NO.752 OF 2024

                           - : 4 :-

   17    M. MUHAMMED
         AGED 80 YEARS
         S/O. ABDURAHIMAN HAJEE, RESIDING AT MUNDATTUKANDY
         HOUSE, KEDAVOOR AMSOM POONOOR DESOM, THAMARASSERI
         TALUK, POONOOR PO, KOZHIKODE, PIN - 673574
   18    K. MUHAMMED KOYA
         AGED 81 YEARS
         S/O. K.C. BEERAN, RESIDING AT HIBA, RAGHAVA MENON
         ROAD, THIRUVANNOOR NADA PO, PANNIYANKARA AMSOM
         DESOM, KOZHIKODE TALUK, KOZHIKODE, PIN - 673003
   19    KAITHAYIL IMBICHIKOYA
         AGED 78 YEARS
         S/O. KUNHALIKOYA, RESIDING AT KAITHAYIL HOUSE,
         CHAKKUMKADAVU, PANNIANKARA AMSOM DESOM, POST
         KALLAYI, KOZHIKODE, PIN - 673303
   20    P. ABDUL RAZAKH
         AGED 59 YEARS
         BUSINESS MAN, S/O. K. MUHAMMED, RESIDING AT
         POOLAKKAL HOUSE, KARUVAMPOYIL, KODUVALLI AMSOM
         DESOM, POST KARUVAMPOYIL, KODUVALLY, KOZHIKODE-,
         PIN - 673029
   21    P.K. MUHAMMED SHEREEF
         AGED 62 YEARS
         S/O. P.K. MAMOO, RESIDING AT PUKUNHIYIL, ELANHODE,
         POST PANOOR, KANNUR-, PIN - 670692
   22    P.K. HABEEB RAHMAN
         AGED 50 YEARS
         S/O. ABDU SAMAD P.K., EMPLOYED IN CALICUT
         UNIVERSITY, RESIDING AT DARUL KAUZER, KURIYEDAM,
         CHERUKAVU AMSOM & DESOM OF KONDOTTI TALUK, POST
         AYIKKARAPADI, MALAPPURAM, PIN - 673637
   23    K.P. SAINABA
         AGED 70 YEARS
         D/O. P.V. MUHAMMED BASHEER, RESIDING AT 33/62068,
         CHEVAYUR AMSOM DESOM, POST CHEVAYUR, KOZHIKODE,
         PIN - 673017
 OP(C) NO.752 OF 2024

                           - : 5 :-

   24    V.V. ABDUL RASAKH
         AGED 66 YEARS
         S/O. V.V. MUHAMMED KOYA, RESIDING AT 22/1302,
         VAYALAKKARA PARAMBA IN PANNIYANKARA AMSOM AND
         DESOM, POST THIRUVANNUR NADA, KOZHIKODE, PIN -
         673029
   25    ARSHAD VAKAYIL
         AGED 58 YEARS
         S/O. HAMSA, RESIDING AT HILAL MANZIL, PUTHALAM,
         AREEKODE PO, THIRUVANNUR NADA, AREEKODE AMSOM AND
         PUTHALAM DESOM, ERNAD TALUK, MALAPPURAM-, PIN -
         673639
   26    A.P. ABDUSAMAD
         AGED 76 YEARS
         S/O. MOIDEEN KUTTY, RESIDING AT ANAPPADIKKAL
         HOUSE, POST KALPAKANCHERRY,MALAPPURAM, PIN -
         676551
   27    K.P. IMBICHALI
         AGED 67 YEARS
         S/O. M. MUHAMMED, RESIDING AT 3/113, A KOVIL
         MOOLAM PARAMBA, PULLIKKAL LANE, NADAKAVU PO,
         KACHERI AMSOM AND DESOM OF KOZHIKODE-, PIN -
         673011
   28    SHABIL AHAMMED
         AGED 43 YEARS
         S/O. AHAMMED KOYA, RESIDING AT 20/1347 J, AMAAN,
         THIRUVANNUR NADA PO, PANNIYANKARA AMSOM & DESOM OF
         KOZHIKODETALUK KOZHIKODE, PIN - 673003
   29    ABDUSSALAM P.P
         AGED 63 YEARS
         S/O. MUHAMMED KUTTY, RESIDING AT P.P. HOUSE,
         PEZHUNGAL PARAMBIL, MORAYOOR AMSOM AND MONGAM
         DESOM OF KONDOTTI TALUK PO. MONGAM, MALAPPURAM,
         PIN - 673642
   30    SULEMAN ABOOBACKER
         AGED 70 YEARS
         S/O. P.K. ABOOBACKER, RESIDING AT BADAR MANZIL,
         AYITTY THRIKKARIPPOOR PO, THRIKKARPOOR AMSOM,
         AYITTY DESOM OF HOSDURG TALUK, KASARGODE, PIN -
         671310
 OP(C) NO.752 OF 2024

                                    - : 6 :-

   31       DR. IBRAHIMKUTTY
            AGED 82 YEARS
            S/O. A. ABDULLA HAJI, RESIDING AT PATHODY HOUSE,
            PONNANI AMSOM & DESOM, PONNANI PO, MALAPPURAM-,
            PIN - 676573
   32       FAISAL,
            AGED 48 YEARS
            S/O. MUHAMMED, A.M. MANZIL, ATHIKKAVIL, OZHUKKUR
            PO, MALAPPURAM-, PIN - 673042
   33       BABITH N
            AGED 44 YEARS
            LECTURER, TOOL & DYE DEPARTMENT, AWH POLYTECHNIC
            COLLEGE, KUTTIKKATTOR, KOZHIKODE, PIN - 673008
   34       SAJITH K.K.,
            AGED 48 YEARS
            S/O. KRISHNAN KUTTY, RESIDING AT
            KUZHIKKATTAKUZHIYULLATHIL HOUSE, POST
            PANTHEERANKAVU, ARAPPUZHA, KOZHIKODE, PIN - 673019
            *NAME OF THE RESPONDENTS 4 TO 34 ARE STRIKED OFF
            FROM THE ARRAY OF THE PARTIES IN THE ORIGINAL
            PETITION AT THE RISK OF THE PETITIONER VIDE ORDER
            DATED 21.03.2024 IN I.A.NO.1/2024.
            BY ADVS.
            M.I.JOHNSON
            MUDASSER AHMED
            MUNEER AHMED - K/717/2003.
            JAYKAR.K.S. - K/738/2003



     THIS     OP   (CIVIL)    HAVING           COME   UP    FOR    ADMISSION   ON
11.04.2024,    THE    COURT    ON      THE       SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO.752 OF 2024

                              - : 7 :-




                        JUDGMENT

The learned counsel for the petitioners submits that the

petitioners confine their prayer to give a direction to the

Principal Munsiff Court-I, Kozhikode to consider I.A.Nos.5 of

2023 and 17 of 2024 in O.S.No.667 of 2010 at the earliest.

2. Both of the above interlocutory applications were filed

for appointment of the Commissioner for conducting the General

Body meeting in a disposed suit. It is submitted by both counsel

that both applications are posted on 20.05.2024.

Having heard both sides, the learned Munsiff is directed to

hear I.A.Nos.5 of 2023 and 17 of 2024 in O.S.No.667 of 2010 on

20.05.2024, in accordance with law.

O.P.(C) is disposed of as above.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE AS OP(C) NO.752 OF 2024

- : 8 :-

APPENDIX OF OP(C) 752/2024

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE JUDGMENT IN O.S. 667/2010 DATED 31.07.2017 ON THE FILE OF THE PRINCIPAL MUNSIFF-I, KOZHIKODE EXHIBIT P2 A TRUE COPY OF THE COMMON JUDGMENT OF THIS HONOURABLE COURT IN RSA 149/2018 AND CONNECTED CASES DATED 17.08.2023 EXHIBIT P3 A TRUE COPY OF THE ORDER OF THE HONOURABLE SUPREME COURT IN SLP (CIVIL) NO. 53444/2023 DATED 19.02.2024 EXHIBIT P4 A TRUE COPY OF THE AFFIDAVIT FILED IN SUPPORT OF I.A. 05/2023 DATED 07.12.2022 ON THE FILE OF THE PRINCIPAL MUNSIFF-I, KOZHIKODE EXHIBIT P5 A TRUE COPY OF THE AFFIDAVIT AND PETITION FILED IN SUPPORT OF I.A.

EXHIBIT P6 A TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT IN O.P.(C) 400/2024 DATED 19.02.2024

 
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