Kerala High Court
Harshitha Gopal vs Union Of India on 5 April, 2024
Author: T.R.Ravi
Bench: T.R.Ravi
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
WP(C) NO. 3546 OF 2024
PETITIONER:
HARSHITHA GOPAL,
AGED 67 YEARS
W/O. GOPALAKRISHNAN IPS (RETIRED), KEEZHOOR P.O.,
VIA-THALAYOIA PARAMBA , KOTTAYAM DISTRICT, PIN -
686605.
BY ADVS.
R.RANJANIE
R.LAKSHMI NARAYAN
P.MOHAMMED ANZARI
RESPONDENTS:
1 UNION OF INDIA
REP. BY ITS SECRETARY, MINISTRY OF DEFENCE, SOUTH
BLOCK, MINISTRY OF DEFENCE, NEW DELHI, PIN - 110011.
2 REGIONAL DIRECTOR
REGIONAL CENTRE, ECHS NAVAL BASE, OLD NPOL BUILDING,
NAVAL BASE, WILLINGDON ISLAND, KOCHI, PIN - 682004.
3 CARITAS HOSPITAL & INSTITUTE OF HEALTH SCIENCES,
CARITAS HOSPITAL ROAD, NEAR CANCER INSTITUTE,
THELLAKOM P.O., KOTTAYAM , REP. BY ITS MEDICAL
DIRECTOR, PIN - 686630.
BY ADVS.
K.SHIBILI NAHA
A.LOWSY(K/000914/2002)
SRINATH C.V.(K/003014/2022)
GAYATHRI RAJAGOPAL(K/002596/2023)
SRI.SUVIN R MENON, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 3546 OF 2024
2
T.R. RAVI, J.
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WP(C) No.3546 of 2024
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Dated this the 05th day of April, 2024
JUDGMENT
When the case is taken up today, it is submitted by
the Counsel for the petitioner that they have already
received the amounts.
No further orders are required in this writ petition.
The writ petition is closed.
Sd/-
T.R.RAVI
JUDGE
mpm
WP(C) NO. 3546 OF 2024
APPENDIX OF WP(C) 3546/2024
PETITIONER'S EXHIBITS
Exhibit P1 THE TRUE COPY OF THE PATIENT'S CARE
RECORD, WITH SMART CARD NO. KO 0000 0691
9742 OF MR. MATHEW SEBASTIAN, ISSUED BY
ECHS POLYCLINIC, KOCHI.
Exhibit P2 THE TRUE COPY OF THE DEATH CERTIFICATE
DATED 7.8.2023 ISSUED BY THE GOVERNMENT
OF KERALA, DEPARTMENT OF PANCHAYAT,
THROUGH MULAKULAM GRAMA PANCHAYAT.
Exhibit P3 TRUE COPY OF THE MAIL DATED 13.09.2023,
ISSUED BY SRI. GOPALAKRISHNAN.
Exhibit P4 TRUE COPY OF THE LETTER DATED 6.12.2023
ISSUED BY THE JOINT DIRECTOR (EST) OFFICE
OF THE REGIONAL DIRECTOR OF THE SECOND
RESPONDENT TO THE MEDICAL DIRECTOR OF THE
3 RD RESPONDENT.
Exhibit P5 TRUE COPY OF THE LETTER DATED 26.03.2023,
ISSUED BY THE PETITIONER TO THE OFFICER
IN CHARGE OF THE REGIONAL CENTRE OF THE
SECOND RESPONDENT.
Exhibit P6 TRUE COPY OF THE E-MAIL DATED 4.1.2024
ISSUED BY THE PETITIONER TO THE 3 RD
RESPONDENT.
Exhibit P7 THE TRUE COPY OF THE AADAR CARD OF LATE
MATHEW SEBASTIAN.
Exhibit P8 TRUE COPY OF THE EX-SERVICEMAN IDENTITY
CARD BEARING NO. KER - 03/12724 ISSUED BY
THE SAINIK WELFARE OFFICER.
Exhibit P9 TRUE COPY OF THE EX-SERVICE MAN
CONTRIBUTORY HEALTH SCHEME CARD ISSUED BY
THE SECOND RESPONDENT TO MATHEW
SEBASTIAN.
Exhibit P10 TRUE COPY OF THE PATIENT CARD ISSUED BY
THE 3RD RESPONDENT TO MATHEW SEBASTIAN,
BEARING NO. 343205.
Exhibit P11 TRUE COPY OF DISCHARGE SUMMARY DATED NIL,
ISSUED BY DR.JOHN JOSEPH M.D., OF THE 3RD
RESPONDENT HOSPITAL.
WP(C) NO. 3546 OF 2024
Exhibit P12 THE TRUE COPY OF THE LETTER DATED
12.1.2024, ISSUED BY THE JOINT DIRECTOR
(EST), FOR AND ON BEHALF OF THE 2ND
RESPONDENT, TO THE 3RD RESPONDENT.
RESPONDENT'S EXHIBITS
EXHIBIT R3(A) A TRUE COPY OF THE MOA DATED 07/11/2022
ENTERED INTO BETWEEN THE RESPONDENTS 2
AND 3 HEREIN.
EXHIBIT R3(B) A TRUE COPY OF THE SOP FORMULATED BY THE
2ND RESPONDENT.
EXHIBIT R3(C) THE DETAILS OF AS MANY AS 138 CASES
INCLUDING THAT OF THE PETITIONER'S
RELATIVE.
