Binu Paul vs The District Collector
2023 Latest Caselaw 9997 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
             THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945
                        WP(C) NO. 26985 OF 2023
PETITIONER:

               BINU PAUL
               AGED 48 YEARS, S/O. PAULOSE, VENGASSERIL,
               PUNNEKKAD, KOTHAMANGALAM, KEERAMPARA, ERNAKULAM,
               PIN - 686681
               BY ADVS.
               PRAVEEN K. JOY
               E.S.SANEEJ
               M.P.UNNIKRISHNAN
               N.ABHILASH
               DEEPU RAJAGOPAL
               ABISHA.E.R
               ARDRA ANIL
               FATHIMA SHALU S.
               ANUPAMA NAIR
               ALBIN VARGHESE


RESPONDENTS:

       1       THE DISTRICT COLLECTOR
               CIVIL STATION, KAKKANAD ERNAKULAM, PIN - 682030
       2       THE REVENUE DIVISIONAL OFFICER
               MUVATTUPUZHA REVENUE DIVISIONAL OFFICE, MINI CIVIL
               STATION, MUDAVOOR P.O, MUVATTUPUZHA, PIN - 686669
       3       THE TAHSILDAR
               KUNNATHUNAD TALUK OFFICE, POOPPANI ROAD,
               PERUMBAVOOR, ERNAKULAM, PIN - 683543
       4       THE VILLAGE OFFICER
               KUNNATHUNAD VILLAGE OFFICE, PALLIKKARA,
               KUMARAPURAM ERNAKULAM, PIN - 683565
       5       THE AGRICULTURAL OFFICER
               KUNNATHUNAD KRISHI BHAVAN, PALLIKKARA,
               KUMARAPURAM ERNAKULAM, PIN - 683565

OTHER PRESENT:

               GP SMT.DEVISHRI R



           THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    18.09.2023,    THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 26985 OF 2023               2




                   BECHU KURIAN THOMAS, J.
                 ====================
                    WP(C) NO. 26985 OF 2023
                 ====================
             Dated this the 18th day of September, 2023



                             JUDGMENT

Learned Government Pleader submitted that the writ petition

has become infructuous since Ext.P2 application was disposed of as

early as on 21.03.2023. A physical copy of the said order was

handed over to the counsel for the petitioner. Hence no further

reliefs are required.

Therefore, this writ petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE Skk//19.09.2023

APPENDIX OF WP(C) NO.26985/2023

PETITIONER'S EXHIBITS:-

EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED 09.05.2023

EXHIBIT P2 TRUE COPY OF THE FORM 5 APPLICATION DATED 23.01.2023 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT

EXHIBIT P3 TRUE COPY OF THE ONLINE APPLICATION STATUS OF FORM 5 APPLICATION DATED NIL