Sunny Varghese vs T.J. Abraham
2023 Latest Caselaw 9991 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                 THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
         Monday, the 18th day of September 2023 / 27th Bhadra, 1945
                           OP (RC) NO. 153 OF 2023

      EP 209/2018 IN RCP 49/2017 OF PRINCIPAL MUNSIFF COURT, KOTTAYAM

PETITIONER/JUDGMENT DEBTOR/COUNTER PETITIONER:

     SUNNY VARGHESE, AGED 82 YEARS, S/O. LATE VARGHESE, RESIDING AT
     PUTHUPRAMBIL HOUSE, PARK LANE, KOTTAYAM P.O., KOTTAYAM VILLAGE. ,
     PIN - 686001

RESPONDENT/DECREE HOLDERS/ORIGINAL PETITIONERS:

  1. T.J. ABRAHAM, AGED 69 YEARS, S/O. MANI JOSHUA, THANNICKAL HOUSE,
     COLLEGE ROAD, KOTTAYAM, MUTTAMBALAM, VILLAGE, KOTTAYAM TALUK. , PIN
     - 686004

      AND 2 OTHERS


     Op (Rent Control) praying inter alia that in the circumstances
stated in the affidavit filed along with the OP (RC) the High Court be
pleased to stay all further proceedings in EP No.209/2018 in RCP
No.49/2017 pending before the Principal Munsiff Court, Kottayam, during
the pendency of this OP(RC).


     This petition again coming on for admission upon perusing the
petition and the affidavit filed in support of OP (RC) and this court's
order dated 13.9.2023 and upon hearing the arguments of M/S.P.HARIDAS,
BIJU HARIHARAN, SHIJIMOL M.MATHEW, P.C.SHIJIN, RAJASREE T.R. & ROSHIN
MARIAM JACOB, Advocates for the petitioner and of M/S C.S.MANILAL &
S.NIDHEESH, Advocates for the respondents, the court passed the following:




                                                                      (P.T.O)
                            P.B.SURESH KUMAR & P.G.AJITHKUMAR, JJ.
                               -----------------------------------------------
                                      O.P.(RC) No.153 of 2023
                               -----------------------------------------------
                          Dated this the 18th day of September, 2023.


                                                ORDER

Interim order dated 13.09.2023 will stand extended by

two weeks.

List the matter on 25.09.2023.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

P.G.AJITHKUMAR, JUDGE. pv

18-09-2023 /True Copy/ Assistant Registrar