Kerala High Court
Najimi N.A vs State Of Kerala on 18 September, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
MONDAY, THE 18TH DAY OF SEPTEMBER 2023 / 27TH BHADRA, 1945
WP(C) NO. 40727 OF 2022
PETITIONERS:
1 NAJIMI N.A.,AGED 43 YEARS,D/O ABDUL VAHAB, FATHIMAM, TC
4/635 (5) SVLRA, KOWDIAR, THIRUVANTHAPURAM-695003.
2 POORNIMA.V.N, AGED-40 YEARS, RESIDING @ FOREST OFFICE
LANE, D-80, 14/1659, VAZHUTHACAUDU, THYCADU.P.O,
THIRUVANTHAPURAM-695014.
3 GOWRIKUTTY.G.S, AGED-43 YEARS, D/O A.R.GOPALAKRISHNA
PANIKKAR, HOUSE NO.440, PRASANTH NAGAR, ULLOOR, MEDICAL
COLLEGE.P.O, THIRUVANTHAPURAM-695011.
4 SHEENA.S.A. ,AGED-43 D/O M. SREEDHARAN, SABU NIVAS,
MEKKOLLA, MANCHAVILAKAM. P.O, THIRUVANTHAPURAM-695503.
5 RAGIBALA.S., AGED-43 YEARS, D/O SREEKUMAR, PRAKKYLAM
COTTAGE, THAMPURAMMUKKU, KUNNUKUZHI, HOUSE NO THARA 67,
THIRUVANTHAPURAM-695034.
6 REMYA.S.L,AGED-40 YEARS, D/O SATHASIVAN.B, SINI NIVAS
(KRISHNAKRIPA) TC 10/673 (TC23/603) ERA 48,
EDAYILAKONAM, MANNAMTHALA.P.0, PIN 695015.
7 SREEJA.L,AGED-38 YEARS, D/O THANKAPPAN NAIR.B.,
RESIDING @ TC 76/2379, KATTIL VEEDU, THOPPIN LINE,
ANAYARA.P.O, THIRUVANTHAPURAM-695029.
8 SHYMA.V, AGED-40YEARS, D/O VAMADEVAN, KARAMANCHERRY,
NETHAJI NAGAR-84, KILIKOLLOOR.P.O, KOLLAM-691004.
9 JAYASREE.V,AGED- 36 YEARS, D/O G. APPUKUTTAN NAIR,
SARAYU, KOLLODE, MOONGODE. P.O, THIRUVANTHAPURAM-
695573.
10 SHERIN.S, AGED-39 YEARS, W/O MOHAMMAD ALI MANU, MENETHU
PUTHENPURAYIL, VARAVILA. P.O, VAVVAKAVU,, KOLLAM-
690528.
11 SOUMYA.K.S, AGED- 40 YEARS, D/O G.KRSIHNANKUTTY, SOUMYA
NIVAS, PUNNAVILA, ANAD. P.O, NEDUMANGAD-695541.
WP(C) NO. 40727 OF 2022 2
12 SREERESMI.L.R. ,AGED-36YEARS, D/O K. RAJENDRAN
NAIR, SREEHARAM, KANCHAMPAZHINJI.P.O,
THIRUVANTHAPURAM-695525.
13 GEETHU.B G,AGED- 35 YEARS, D/O BHASURENDRA BABU
KURUP, SREEVIS KHAM, KALLAMBALAM.P.O,
THIRUVANTHAPURAM-695605.
14 MANOJ.S.KRISHNAN, AGED-43 YEARS S/O KRISHNAN KUTTY,
SREELAKSHMI, PUNNAVILA, ANAD. P.O, NEDUMANGAD, PIN-
695541.
15 ARCHANA.S.S, AGED-36 YEARS, D/O SREEKANDAN NAIR.S
VISHAKOM TC 50/957, THALIYAL, KARAMANA.P.O,
THIRUVANTHAPURAM-695002.
16 MANJULA.S, AGED-45 YEARS, D/O APPUKUTTAN NAIR,
ANJITHAM, CHERUVILA ROAD, VIZHAVOOR, MALAYAM.P.O
THIRUVANTHAPURAM-695571.
BY ADVS.
R.KISHORE (KALLUMTHAZHAM)
AMAR S.R.
RESPONDENTS:
1 STATE OF KERALA,TO BE REPRESENTED BY CHIEF
SECRETARY, SECRETARIAT, TRIVANDRUM -695001.
2 PRINCIPAL SECRETARY,DEPARTMENT OF GENERAL
EDUCATION, SECRETARIAT, TRIVANDRUM-695001.
3 KERALA UNIVERSITY SYNDICATE TO BE REPRESENTED BY
ITS CHAIRMAN, UNIVERSITY OF KERALA, KERALA SENATE
CAMPUS, PALAYAM, TRIVANDRUM-695001.
4 PRINCIPAL SECRETARY,HIGHER EDUCATION DEPARTMENT,
SECRETARIAT, TRIVANDRUM-695001.
5 SECRETARY, KERALA PUBLIC SERVICE COMMISSION,
PATTOM, TRIVANDRUM-695001.
WP(C) NO. 40727 OF 2022 3
6 REGISTRAR,UNIVERSITY OF KERALA, KERALA SENATE HOUSE
CAMPUS, PALAYAM, TRIVANDRUM 695034.
7 DISTRICT OFFICER,KERALA PUBLIC SERVICE
COMMISSION,K.P.S.C. DISTRICT
OFFICE,PATTOM,THIRUVANANANTHAPURAM- 695004.
8 * CORRECTED.RAJESH S.P,UNDER SECRETARY,HIGHER
EDUCATION DEPARTMENT,SECRETARIAT,TRIVANDRUM-695001.
THE ADDRESS OF THE 8TH RESPONDENT IS CORRECTED AS
'UNDER SECRETARY,HIGHER EDUCATION
DEPARTMENT,SECRETARIAT,TRIVANDRUM-695001'. AS PER
THE ORDER DATED 09.02.2023 IN IA 1/2023.
ADDL.R9 ANANDHU MOHANAN,AGED 25 YEARS, S/O. MOHANAN V.K.,
VADAKKEKARA HOUSE, AYAVANA P.O.,ENANALLOOR,
MUVATTUPUZHA, ERNAKULAM - 686 668.
ADDL.R10 AGNES JOSEPH, AGED 28 YEARS,D/O.M.A.JOSEPH, MALAYIL
HOUSE, CHENNALODE P.O., KALPETTA, WAYANAD -673 122.
ADDL. R11 AMRITHA I.K.,AGED 41 YEARS,D/O.NANDANAN PUTHALATH,
DWARAKA, KOTTAYAMPOIL P.O., PATHAYAKUNNU, KANNUR -
670 691.
ADDL. R12 NAZEEM NIZAR,AGED 40 YEARS,W/O.SHAM M.E.,
THAZHATHUPARAMBIL HOUSE, ETTUMANOOR P.O., KOTTAYAM
- 686 631
*ADDL. RESPONDENTS R9 TO R12 ARE IMPLEADED AS PER
ORDER DATED 24.08.2023 IN I.A. NO.5/2023 IN WP(C)
40727/2022.
BY ADVS.
Thomas Abraham
M.ISHA
T.B.HOOD
AMAL KASHA
SMT. NISHA BOSE, SR.GP
WP(C) NO. 40727 OF 2022 4
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 18.09.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 40727 OF 2022 5
T.R. RAVI, J.
--------------------------------------------
W.P.(C)No.40727 of 2022
--------------------------------------------
Dated this the 18th day of September, 2023
JUDGMENT
It is submitted by the Counsel on either side that the matter
has become infructuous.
The writ petition is hence closed as infructuous.
Sd/-
T.R.RAVI
JUDGE
LEK
APPENDIX OF WP(C) 40727/2022
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE MINUTES OF THE 47TH
MEETING OF THE SYNDICATE HELD ON
14.10.2022.
Exhibit P2 THE TRUE COPY OF THE NOTIFICATION ISSUED
BY THE KERALA PUBLIC SERVICE COMMISSION
IN CATEGORY NUMBERED AS 207/2021 DATED
21.07.2021
Exhibit P3 THE TRUE COPY OF THE STATEMENT FILED BY
THE SPECIAL GOVERNMENT PLEADER FILED ON
BEHALF OF THE 4TH RESPONDENT DATED
I9.07.2022.
Exhibit P4 THE TRUE COPY OF THE RTI QUESTIONNAIRE
SEND TO THE 6TH RESPONDENT DATED
05.03.2021
Exhibit P4 (a) THE TRUE COPY OF THE ANSWER THE RTI DATED
12.04.2021 NUMBERED AS 0918/RTI-1/2020-
Exhibit P5 THE TRUE COPY OF THE JUDGMENT OF THIS
HON'BLE COURT IN WP (C) 33963/2022 DATED
23RD NOVEMBER 2022.
Exhibit P6 THE TRUE COPY OF THE REPRESENTATION ALONG
WITH THE DOCUMENTS PROVING THAT THE
PETITIONERS ARE APPOINTED THROUGH A
PROCESS KNOWN TO LAW SUBMITTED BY THE
PETITIONERS DATED 02.12.2022 BEFORE THE
4TH RESPONDENT.
Exhibit P7 THE TRUE COPY OF THE NEWS PAPER
PUBLICATION DATED 11TH AUGUST 2010
REGARDING THE NOTIFICATION FOR
RECRUITMENT.
Exhibit P7 (a) THE TRUE COPY OF THE NEWS PAPER
PUBLICATION DATED 3RD JUNE 2011 REGARDING
THE NOTIFICATION FOR RECRUITMENT.
Exhibit P8 THE TRUE COPY OF THE REDESIGNATION OF
"LIBRARY ASSISTANT" AS "PROFESSIONAL
ASSISTANT GRADE-II N (LIBRARY)"-
AMENDMENT TO SL.NO.90 OF SCHEDULE TO
CHAPTER XVII OF THE KERALA UNIVERSITY
FIRST ORDINANCES, 1978 IN TUNE WITH
SL.NO.3 GO(P) NO.37/2020/HEDN DATED
06.11.2020.
Exhibit P8 (a) THE TRUE COPY OF THE CIRCULAR NUMBERED AS
B5/297/2021 DATED 20.11.2022.
Exhibit P9 THE TRUE COPY OF THE JUDGMENT OF THIS
HON'BLE COURT IN WP (C) 19052/22 DATED.
19TH JULY 2022.
Exhibit P10 THE TRUE COPY OF THE CIRCULAR NUMBERED AS
55/2022/FIN DATED 08.07.2022.
RESPONDENT EXHIBITS
EXHIBIT R3(a) THE TRUE COPY OF THE MINUTES OF THE
SYNDICATE HELD ON 14.10.2022
EXHIBIT R3(b) THE TRUE COPY OF THE G.O (RT)
NO.1547/2022/HEDN DATED 20.10.2022
EXHIBIT R3(c) THE TRUE COPY OF THE G.O (RT)
NO.1568/2022/HEDN DATED 21.10.2022
EXHIBIT R3(d) THE TRUE COPY OF THE GO (M.S)399/10/H.EDN
DATED 18.12.2010
EXHIBIT R3(e) THE TRUE COPY OF THE MINUTES OF THE
MEETING OF THE SYNDICATE HELD ON
07.11.2022
EXHIBIT R3(f) THE TRUE COPY OF THE G.O.(MS)
NO.11/2011/H.EDN DATED 04.02.2011
PETITIONER EXHIBITS
EXHIBIT :P11 THE TRUE COPY OF THE MEMO DATED
31.01.2023 ISSUED TO THE 2ND PETITIONER
Exhibit: P12 THE TRUE COPY OF THE FORMAT OF THE NEW
AGREEMENT WHICH IS TO BE FILLED AND
SIGNED BY THE PETITIONERS
Exhibit P13 THE TRUE COPY OF THE RTI DATED 04.01.2023
ISSUED BY THE HIGHER EDUCATION DEPARTMENT
Exhibit P14 THE TRUE COPY OF THE ORDER DATED
17.02.2021 NUMBERED AS 48/2021/INDUSTRIES
REGULARIZING 6 EMPLOYEES WHO WERE WORKING
POST THE ORDER OF THE UMA DEVI CASE
Exhibit P15 THE TRUE COPY OF THE ORDER DATED
24.12.2020 NUMBERED AS 201/2020/LOCAL
SELF GOVERNMENT ALONG WITH ITS ANNEXURES
Exhibit P16 THE TRUE COPY OF THE ORDER DATED
01.01.2021 NUMBERED AS
GO(RT).NO.1/2021/AHD
Exhibit P17 THE TRUE COPY OF THE ORDER DATED
17.02.2021 NUMBERED AS 113/2021 ALONG
WITH ANNEXURE PERTAINING TO THE
REGULARIZATION
RESPONDENT EXHIBITS
EXHIBIT.R9(A) TRUE COPY OF GO(RT)NO.1547/2022/HEDN
DATED 20.10.2022
EXHIBIT.R9(B) TRUE COPY OF GO(RT)NO.792/2023/HEDN DATED
02.06.2023
EXHIBIT.R9(C) TRUE COPY OF THE JUDGMENT DATED
25.08.2023 OF THIS HONOURABLE COURT IN
WRIT PETITION (C) NO.19991 OF 2023
