Ayisha.M vs University Of Kerala
2023 Latest Caselaw 9869 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
   WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                       WP(C) NO. 22146 OF 2023
PETITIONER:

          AYISHA.M
          AGED 19 YEARS
          D/O MOHAMMED RAFI, SUBAI HOUSE,
          MAYYANADU VILLAGE, UMAYANELLOOR P.O,
          KOLLAM, PIN CODE- 691 589.

          BY ADVS.
          AJITH VISWANATHAN
          SHIBU JOSEPH



RESPONDENTS:

    1     UNIVERSITY OF KERALA
          REPRESENTED BY ITS REGISTRAR,
          UNIVERSITY OF KERALA SENATE HOUSE, PALAYAM,
          THIRUVANANTHAPURAM, PIN - 695 034

    2     CONTROLLER OF EXAMINATION
          KERALA UNIVERSITY,
          UNIVERSITY OF KERALA SENATE HOUSE, PALAYAM,
          THIRUVANANTHAPURAM, PIN - 695 034

    3     THE PRINCIPAL
          FATHIMAMATHA NATIONAL COLLEGE (AUTONOMOUS),
          KOLLAM, PIN - 691 001


          BY ADV.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22146 OF 2023
                                     2




                              T.R.RAVI, J.
                     ----------------------------------------
                       WP(C) No.22146 of 2023
                    -------------------------------------------
            Dated this the 13th day of September, 2023

                           JUDGMENT

The counsel for the petitioner submits that the writ

petition is not pressed. Hence, the writ petition is

dismissed as not pressed.

Sd/-

T.R.RAVI

sn JUDGE