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Reena Kumari.M.K vs Baladevi.T.P
2023 Latest Caselaw 9861 Ker

Citation : 2023 Latest Caselaw 9861 Ker
Judgement Date : 13 September, 2023

Kerala High Court
Reena Kumari.M.K vs Baladevi.T.P on 13 September, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                   CON.CASE(C) NO. 1667 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 4693/2022 OF HIGH COURT OF KERALA
PETITIONER/S:

          REENA KUMARI.M.K
          AGED 43 YEARS
          PHYSICAL EDUCATION TEACHER, HIGH SCHOOL SECTION AIDED
          DURGA HIGHER SECONDARY SCHOOL, KANHANGAD, KASARAGOD,
          PIN - 671123
          BY ADVS.
          BEJOY JOSEPH P.J.
          M.RAMESH CHANDER (SR.)
          M.VIJAYAKUMAR
          BALU TOM
          BONNY BENNY
          GOVIND G. NAIR

RESPONDENT/S:

          BALADEVI.T.P
          AGED 44 YEARS
          DISTRICT EDUCATIONAL OFFICER, OFFICE OF THE DISTRICT
          EDUCATIONAL OFFICER, KANHANGAD, PIN - 671315
          BY ADV ADVOCATE GENERAL OFFICE KERALA

OTHER PRESENT:

          SMT. MARY BEENA JOSEPH, SR. GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1667 OF 2023
                                       2


                                   JUDGMENT

When the matter is taken up for consideration, the learned counsel appearing

for the petitioner submits that the direction in the judgment has been complied

with, and he has no further grievance.

This contempt case is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE SJ CON.CASE(C) NO. 1667 OF 2023

APPENDIX OF CON.CASE(C) 1667/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN WPC NO.4693/2022 DATED 27.09.2022

 
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