Dr. Abdussalam. P.K vs Ishitha Roy Ias
2023 Latest Caselaw 9848 Ker

Citation : 2023 Latest Caselaw 9848 Ker
Judgement Date : 13 September, 2023

Kerala High Court

Dr. Abdussalam. P.K vs Ishitha Roy Ias on 13 September, 2023

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                CON.CASE(C) NO. 1876 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 13581/2022 OF HIGH COURT OF
                           KERALA
PETITIONERS:
    1     DR. ABDUSSALAM. P.K
          AGED 42 YEARS, S/O MUHAMMED. P.K
          ASSISTANT PROFESSOR, DEPARTMENT OF COMMERCE,
          FAROOK COLLEGE, KOZHIKODE, RESIDING AT
          PILAKKAL KANDI, MELE MARADI HOUSE VAVOOR,
          CHEEKODE P.O, KOZHIKODE, PIN - 673645
    2     DR. UBAID V.P.C
          AGED 38 YEARS, S/O MUHAMMED V.P,
          ASSISTANT PROFESSOR, DEPARTMENT OF ENGLISH,
          FAROOK COLLEGE, KOZHIKODE, RESIDING AT
          'VADAKKE PERIYATH CHALIL', MUTTANCHERY P.O,
          KOZHIKODE, PIN - 673585
    3     DR. YOOSUF AMEEN M
          AGED 36 YEARS, S/O MOHAMMAD ALI M,
          ASSISTANT PROFESSOR, DEPARTMENT OF PHYSICS,
          FAROOK COLLEGE, KOZHIKODE RESIDING AT
          'MUSLIYARAKATH' VALLUVAMBRAM,
          MALAPPURAM, PIN - 673642
    4     DR. ADNAAN FAROOK V
          AGED 38 YEARS, S/O KUNHI MOHAMMED VALASSERI
          ASSISTANT PROFESSOR, DEPARTMENT OF BOTANY,
          FAROOK COLLEGE, KOZHIKODE, RESIDING AT
          VALASSSERI HOUSE, PUNNAPPALA P.O., ERIYAD,
          THIRUVALI, MALAPPURAM, PIN - 679328
    5     DR.DIVYA.S. RAJAN
          AGED 39 YEARS, D/O RAJAN.K
          ASSISTANT PROFESSOR, DEPARTMENT OF ZOOLOGY,
          SREE NARAYANA COLLEGE, KANNUR, RESIDING AT
          'VIKAS', VETTUVENI, HARIPAD P.O,
          ALAPPUZHA, PIN - 690514
    6     DR.VINISHA VALSARAJ P
          AGED 35 YEARS, W/O JIDARSH C,
          ASSISTANT PROFESSOR, DEPARTMENT OF CHEMISTRY,
          SREE NARAYANA COLLEGE, KANNUR, RESIDING AT
          'SREEVALSAM', PANOOR P.O, KANNUR, PIN - 670692
    7     DR. RAMYA BALAN. K
          AGED 35 YEARS, W/O BHANESH N,
          ASSISTANT PROFESSOR, DEPARTMENT OF HINDI,
          SREE NARAYANA COLLEGE, KANNUR, RESIDING AT
          'THEERAM', EDAKKEPURAM SOUTH, CHERUKUNNU P.O,
          KANNUR, PIN - 670301
 Con.Case (C) No.1876 of 2023
                               :2:




      8       DR. RATHIKA PANCHARAPOYIL KOTTAYI
              AGED 46 YEARS, W/O SUDHEER N,
              ASSISTANT PROFESSOR, DEPARTMENT OF HINDI,
              SREE NARAYANA COLLEGE, KANNUR, RESIDING AT
              'SUNISHALAYAM', PINARAYI P.O, THALASSERY,
              KANNUR, PIN - 670741
      9       DR. PRABHEENA P
              AGED 42 YEARS, D/O PRABHAKARAN NAIR,
              ASSISTANT PROFESSOR, DEPARTMENT OF ZOOLOGY,
              THE ZAMORIN'S GURUVAYURAPPAN COLLEGE,
              KOZHIKODE, RESIDING AT EDAKKOTH (H),
              PANTHEERANKAVU P.O, KOZHIKODE, PIN - 673019
     10       DR. SREEJITH P.E
              AGED 36 YEARS, S/O P.E VASUDHEVAN NAMBOODIRI,
              ASSISTANT PROFESSOR, DEPARTMENT OF BOTANY,
              THE ZAMORIN'S GURUVAYURAPPAN COLLEGE, KOZHIKODE,
              RESIDING AT 'PURAVANOOR EDAKKATTU ILLAM',
              POOVATTUPARAMBU P.O, KOZHIKODE, PIN - 673008
     11       DR. SHABEEBA. P
              AGED 36 YEARS, D/O HASSAINAR P
              ASSISTANT PROFESSOR, DEPARTMENT OF
              ELECTRONICS, MALABAR COLLEGE OF ADVANCED
              STUDIES, VENGARA RESIDING AT 'CHARISMA',
              CHELARI, MALAPPURAM, PIN - 676317
              BY ADVS.
              S.MUHAMMED HANEEFF
              M.H.ASIF ALI

RESPONDENTS:

      1       ISHITHA ROY IAS
              (NAME AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS) SECRETARY TO THE GOVERNMENT,
              HIGHER EDUCATION DEPARTMENT, GOVERNMENT
              SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
      2       SUDHIR K IAS
              (NAME AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS) DIRECTOR OF COLLEGIATE EDUCATION,
              THIRUVANANTHAPURAM OFFICE OF THE DIRECTOR OF
              COLLEGIATE EDUCATION, VIKAS BHAVAN, PALAYAM,
              THIRUVANANTHAPURAM, PIN - 695033
      3       DR.C.V.SHAJI
              (NAME AND FATHER'S NAME NOT KNOWN TO THE
              PETITIONERS) DEPUTY DIRECTOR OF COLLEGIATE
              EDUCATION, KOZHIKODE, OFFICE OF THE
              DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
              HEAD POST OFFICE, ARAVIND GHOSH ROAD,
              MANANCHIRA, KOZHIKODE, PIN - 691001
 Con.Case (C) No.1876 of 2023
                               :3:




              BY ADV.
              SRI. SUNIL K KURIAKOSE - GP



       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case (C) No.1876 of 2023
                                :4:




                      DEVAN RAMACHANDRAN, J.
                 =========================
                     Con.Case (C) No.1876 of 2023
                ==========================
              Dated this the 13th day of September, 2023

                               JUDGMENT

Sri.Sunil Kumar Kuriakose - learned Government Pleader,

submitted that appeals against certain connected matters have been

entertained by the learned Division Bench of this Court and orders of

stay granted.

In the afore circumstances, I close the Contempt of Court Case;

however, leaving liberty to the petitioners to seek a rehearing

depending upon the decision to be taken by the learned Division

Bench in the aforesaid appeals.

Sd/-

DEVAN RAMACHANDRAN JUDGE anm Con.Case (C) No.1876 of 2023

APPENDIX OF CON.CASE(C) 1876/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGEMENT DT.