Prajitha.P vs State Of Kerala
2023 Latest Caselaw 9827 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
   WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                       WP(C) NO. 27200 OF 2023
PETITIONERS:

    1     PRAJITHA.P
          AGED 34 YEARS, W/O VIJAYAN.M,
          LOWER GRADE HINDI TEACHER,
          SREE SANKARA ORIENTAL HIGHER SECONDARY SCHOOL,
          LAKKIDI P.O., PALAKKAD DISTRICT, PIN - 679 301

    2     P.M. RAJAN
          AGED 62 YEARS, MANAGER,
          SREE SANKARA ORIENTAL HIGHER SECONDARY SCHOOL,
          LAKKIDI P.O., PALAKKAD DISTRICT, PIN - 679 301

          BY ADVS.
          GEORGE ABRAHAM
          JOBY D JOSEPH
          MARY CATHERINE PRIYANKA P.S.


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695 001

    2     THE DIRECTOR OF GENERAL EDUCATION
          JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014

    3     THE DISTRICT EDUCATIONAL OFFICER
          OTTAPPALAM, PALAKKAD DISTRICT, PIN - 679 101



          SRI. PREMCHAND R. NAIR, SR. GP.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27200 OF 2023
                                      2

                             T.R.RAVI, J.
                      ----------------------------------------
                     WP(C) No.27200 of 2023
                     -------------------------------------------
             Dated this the 13th day of September, 2023

                             JUDGMENT

The petitioners have approached this Court aggrieved

by the rejection of approval of their appointments. The

petitioners have preferred Ext.P9 revision before the 1 st

respondent and the same is pending. Ext.P10 is a judgment

issued in case of similarly situated persons.

In the above circumstances, this writ petition is

disposed of directing the 1st respondent to consider and pass

orders on Ext.P9 revision, after hearing the petitioners and

such other interested parties and with due regard to

Ext.P10 judgment at the earliest, at any rate within four

months from the date of receipt of a copy of this judgment.

The petitioners shall produce a copy of this judgment along

with a copy of the writ petition before the 1 st respondent for

compliance.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 27200 OF 2023

APPENDIX OF WP(C) 27200/2023

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE APPOINTMENT ORDER DATED 1/6/2022 ISSUED BY THE MANAGER

Exhibit P2 TRUE COPY OF THE REJECTION ORDER, NO.B3/36285/2022 DATED 11/7/2023 ISSUED BY THE DISTRICT EDUCATIONAL OFFICER, OTTAPALAM

Exhibit P3 TRUE COPY OF THE ORDER NO.B3/31095/2021 DATED 18/7/2022 PASSED BY THE DISTRICT EDUCATIONAL OFFICER

Exhibit P4 TRUE COPY OF THE CERTIFICATE OF RASHTRABHASHA VISHARAD ISSUED BY THE DAKSHINA BHARAT HINDI PRACHAR SABHA, MADRAS DATED 25/4/2011

Exhibit P5 TRUE COPY OF THE CERTIFICATE OF RASHTRABHASHA PRAVEEN ISSUED BY THE DAKSHINA BHARAT HINDI PRACHARA SABHA, MADRAS DATED 28/11/2011

Exhibit P6 TRUE COPY OF THE CERTIFICATE ISSUED BY THE DEPARTMENT OF EDUCATION, GOVERNMENT OF KERALA DATED 28/5/2013

Exhibit P7 TRUE COPY OF THE K-TET ELIGIBILITY CERTIFICATE ISSUED BY THE GOVT. OF KERALA, DEPARTMENT OF GENERAL EDUCATION DATED 19/3/2020

Exhibit P8 TRUE COPY OF THE GOVERNMENT ORDER G.O(MS)NO.

30/2019/G.EDN. DATED 7/3/2019

Exhibit P9 TRUE COPY OF THE REVISION SUBMITTED BY THE MANAGER DATED 24/7/2023

Exhibit P10 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.

                          11451/2023 DATED 30/3/2023


RESPONDENT'S EXHIBITS      :    NIL

                  //TRUE COPY//             PA TO JUDGE