Arun V V vs The State Of Kerala
2023 Latest Caselaw 9758 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
   WEDNESDAY, THE 13TH DAY OF SEPTEMBER 2023 / 22ND BHADRA, 1945
                      WP(C) NO.29889 OF 2023
PETITIONER:
           ARUN V V, AGED 40 YEARS, SON OF D.VALSALAKUMARI AMMA,
           FULL-TIME JUNIOR LANGUAGE TEACHER, EX-SERVICE MAN'S U P
           SCHOOL, ATTUPURAM, PULLUPANA, KADAKKAL,
           CHADAYAMANGALAM, KOLLAM DISTRICT, PIN - 691536

          BY ADV V.A.MUHAMMED


RESPONDENTS:


    1     THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO
          GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT
          ANNEXE II, THIRUVANANTHAPURAM, PIN - 695001

    2     THE DIRECTOR OF GENERAL EDUCATION, JAGATHY,
          THIRUVANANTHAPURAM, PIN - 695014

    3     THE DEPUTY DIRECTOR OF EDUCATION, KOLLAM @ THEVALLY,
          PIN - 691009

    4     THE DISTRICT EDUCATIONAL OFFICER, KOTTARAKKARA, KOLLAM
          DISTRICT, PIN - 691506

    5     THE ASSISTANT EDUCATIONAL OFFICER, CHADAYAMANGALAM,
          KOLLAM DISTRICT, PIN - 691536

    6     THE MANAGER, EX-SERVICE MAN'S U P SCHOOL, ATTUPURAM,
          PULLUPANA, KADAKKAL, CHADAYAMANGALAM, KOLLAM DISTRICT,
          PIN - 691536

    7     THE HEADMISTRESS, EX-SERVICE MAN'S U P SCHOOL,
          ATTUPURAM, PULLUPANA, KADAKKAL, CHADAYAMANGALAM, KOLLAM
          DISTRICT, PIN - 691536



          SMT.NISHA BOSE, SR.GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.09.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.29889 of 2023
                               2



                          T.R.RAVI, J.
      ===========================
           W.P(C) No.29889 of 2023
      ===========================
          Dated this the 13th day of September, 2023

                          JUDGMENT

Admit. The learned Government Pleader takes notice

for respondents 1 to 5. In view of the order that is

proposed to be issued, notice to respondents 6 & 7 is

dispensed with.

2. The petitioner is aggrieved by direction to refund

the increments drawn on 01.06.2016, 01.06.2017 and

01.06.2018. The petitioner has preferred Ext.P-13 revision

before the 1st respondent and the same is said to be

pending. In view of the above, the petitioner seeks early

disposal of the same, keeping the further steps for

recovery in abeyance.

In view of the limited prayer made in this writ

petition, the writ petition is disposed of, directing the

1st respondent to consider and pass orders on Ext.P-13,

after hearing the petitioner, and such other interested W.P(C) No.29889 of 2023

persons, at the earliest, at any rate, within four months

from the date of receipt of a copy of this judgment. The

further steps pursuant to Ext.P-4 in respect of the

petitioner, shall be kept in abeyance till the disposal of

Ext.P-13.

Sd/-

T.R.RAVI JUDGE vgd W.P(C) No.29889 of 2023

APPENDIX OF WP(C) 29889/2023

PETITIONER'S EXHIBITS

EXHIBIT P-1 TRUE COPY OF THE APPOINTMENT ORDER DATED 05-06-2015 ISSUED BY THE MANAGER

EXHIBIT P-2 TRUE COPY OF THE ENDORSEMENT NO.

B/1621/15/K.DIS DATED 06/05/2016 OF THE AEO, CHADAYAMANGALAM

EXHIBIT P-3 TRUE COPY OF THE RELEVANT PAGE OF THE SERVICE BOOK OF THE PETITIONER

EXHIBIT P-4 TRUE COPY OF THE RELEVANT PAGE OF THE AUDIT OBJECTION ALONG WITH THE REPLY OF THE HEADMASTER

EXHIBIT P-5 TRUE COPY OF DECLARATION OF THE PETITIONER DATED 21.03.2023

EXHIBIT P-6 TRUE COPY OF G.O. (RT.) NO.

15/2023/G.EDN DATED 17-02-2023

EXHIBIT P-7 TRUE COPY OF THE CERTIFICATE ISSUED BY THE BOARD OF HIGHER SECONDARY EXAMINATION DATED 29.05.2001

EXHIBIT P-8 TRUE COPY OF THE CERTIFICATE OF HINDI BHOOSHAN AWARDED BY THE KERALA HINDI PRACHAR SABHA DATED 17.05.2006

EXHIBIT P-9 TRUE COPY OF THE CERTIFICATE OF DIPLOMA IN LANGUAGE EDUCATION DATED NIL

EXHIBIT P-10 TRUE COPY OF G.O. (MS.) NO.

110/2022/G.EDN DATED 24/06/2022

EXHIBIT P-11 TRUE COPY OF THE INTERIM ORDER IN W.P.

(C) NO. 24296/2022 DATED 02/08/2022

EXHIBIT P-12 TRUE COPY OF THE INTERIM ORDER DATED 31/01/2023 IN W.P. (C) NO. 2227 OF 2023 W.P(C) No.29889 of 2023

EXHIBIT P-13 TRUE COPY OF THE REVISION PETITION DATED 03.08.2023 SUBMITTED BEFORE THE GOVERNMENT (WITHOUT EXHIBITS)