1. Theyyamma Jose vs 1. Manappuram Home Finance Ltd
2023 Latest Caselaw 9588 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
     FRIDAY, THE 8TH DAY OF SEPTEMBER 2023 / 17TH BHADRA, 1945
                       WP(C) NO. 25024 OF 2023
PETITIONERS:

    1     THEYYAMMA JOSE,
          AGED 54 YEARS, W/O. JOSE JOSEPH,
          EETTIKKAL (H), MALLIKASSERI P.O.,
          ELIKULAM, KOTTAYAM, PIN - 686577.

    2     JOSE JOSEPH,
          AGED 59 YEARS, S/O. JOSEPH,
          EETTIKKAL (H), MALLIKASSERI P.O.,
          ELIKULAM, KOTTAYAM, PIN - 686577.

    3     JOSNA JOSEPH,
          AGED 30 YEARS, D/O. JOSEPH,
          EETTIKKAL (H), MALLIKASSERI P.O.,
          ELIKULAM, KOTTAYAM, PIN - 686577.

          BY ADVS.
              SRI. S.PRASANTH
              SMT. HELEN P.A.
              SRI. ATHUL ROY
              SMT. STEPHANIE SHARON



RESPONDENTS:

    1     MANAPPURAM HOME FINANCE LTD.,
          REGD. OFFICE, 5TH FLOOR, W-4/638 A (NEW),
          'MANAPPURAM HOUSE', VALAPAD P.O.,
          THRISSUR (REP. BY ITS GENERAL MANAGER), PIN - 680567.

    2     AUTHORIZED OFFICER,
          MANAPPURAM HOME FINANCE LTD., FIRST FLOOR,
          LOGOS CENTRE, LOGOS JUNCTION,
          KOTTAYAM, PIN - 686001.

    3     THE BRANCH MANAGER,
          MANAPPURAM HOME FINANCE LTD., FIRST FLOOR,
          LOGOS CENTRE, LOGOS JUNCTION,
          KOTTAYAM, PIN - 686001.
      WP(C) NO. 25024 OF 2023

                                 2

            BY ADVS.
                SRI. C.HARIKUMAR
                SMT. SANDRA SUNNY
                SRI. ARUN KUMAR M.A.
                SMT. FARAH JYOTHI PRADEEP



     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   08.09.2023,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
       WP(C) NO. 25024 OF 2023

                                   3


                    DINESH KUMAR SINGH, J.
                        --------------------------
                    W.P.(C) No.25024 of 2023
                          -------------------------
             Dated this the 8th day of September, 2023

                            JUDGMENT

Learned Counsel for the respondents submits that the

petitioner had discharged the liability in pursuance to the OTS

scheme and the loan account has been closed. Considering the

submission of the Learned Counsel for the respondents, nothing

survives in this writ petition and dismissed for having been

rendered infructuous.

Sd/-

DINESH KUMAR SINGH JUDGE Svn WP(C) NO. 25024 OF 2023

APPENDIX OF WP(C) 25024/2023

PETITIONERS' EXHIBITS

EXHIBIT P1 TRUE COPY OF THE FORECLOSURE STATEMENT DATED 26/07/2023 OF THE 1ST RESPONDENT FOR THE 1ST LOAN

EXHIBIT P2 TRUE COPY OF THE FORECLOSURE STATEMENT DATED 26/07/2023 OF THE 1ST RESPONDENT FOR THE 2ND LOAN

EXHIBIT P3 TRUE COPY OF THE LETTER DATED 28.03.2017 OF THE LOURDES HOSPITAL

EXHIBIT P4 TRUE COPY OF THE LETTER DATED 20.04.2017 (REFERRAL FORM PERMISSION LETTER)

EXHIBIT P5 TRUE COPY OF THE THE DISCHARGE SUMMARY FROM MARY QUEEN'S MISSION HOSPITAL DATED 03.07.2021

EXHIBIT P6 TRUE COPY OF THE NOTICE ISSUED TO THE PETITIONER BY THE RESPONDENT NO.1 DATED 06/05/2023 UNDER THE LOAN ACCOUNT NO. MA90COLONS000005006414

EXHIBIT P7 TRUE COPY OF THE NOTICE ISSUED TO THE PETITIONER BY THE RESPONDENT NO.1 DATED 06/05/2023 UNDER THE LOAN ACCOUNT NO.MO90HLLONS000005012683

EXHIBIT P8 TRUE COPY OF THE NOTICE DATED 07/07/2023 ISSUED BY THE ADVOCATE COMMISSIONER