Thankamma V.K vs The South Indian Bank Rep. By Its ...
2023 Latest Caselaw 9564 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH

     TUESDAY, THE 5TH DAY OF SEPTEMBER 2023 / 14TH BHADRA, 1945

                        WP(C) NO. 29083 OF 2023

PETITIONER/S:

           THANKAMMA V.K.
           AGED 71 YEARS
           W/O. PADMANABHAN M., SREEKAILAS HOUSE, MOONJELY
           JUNCTION, WEST CHALAKUDY, THRISSUR, PIN - 680 307.
           BY ADV E.V.MOLY


RESPONDENT:

           THE SOUTH INDIAN BANK LTD., REP. BY ITS AUTHORIZED OFFICER
           REGIONAL OFFICE, VI/950-C & D, AKP CENTRE, CHRIST COLLEGE
           ROAD, CHRIST NAGAR, IRINJALAKKUDA., PIN - 680 125.
           BY ADVS.
           SUNIL SHANKAR A
           VIDYA GANGADHARAN(K/000424/2020)
           JERIN GEORGE(K/863/2023)
           SANDHRA.S(K/001610/2021)



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 05.09.2023,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No. 29083/2023         :2:



                      DINESH KUMAR SINGH, J.
          ---------------------------------------------------------
                       W.P.(C). No. 29083 of 2023
          ---------------------------------------------------------
                Dated this the 5th day of September, 2023.

                           JUDGMENT

After arguing the matter for quite some time, the learned

counsel for the petitioner submits that she would like to withdraw the

writ petition. Permission is granted and the writ petition is dismissed

as withdrawn.

sd/-

DINESH KUMAR SINGH, JUDGE.

Rv