Saneev T R vs Mospet Service Co-Operative Bank
2023 Latest Caselaw 9560 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 5TH DAY OF SEPTEMBER 2023 / 14TH BHADRA, 1945
                     WP(C) NO. 8925 OF 2023
PETITIONER:
          SANEEV T R, AGED 44 YEARS, S/O. RAVI,
          THATTAMPARAMBIL (H), MOORKANIKKARA, KOZHUKULLY
          P.O., THRISSUR, PIN - 680751
          BY ADVS.
          ANUPAMA SUBRAMANIAN
          K.R.SRIPATHI
RESPONDENTS:
    1     MOSPET SERVICE CO-OPERATIVE BANK, REPRESENTED BY
          ITS SECRETARY, NEHRU NAGAR, KURIACHIRA,
          THRISSUR, PIN - 680006
    2     SPECIAL SALE OFFICER, OFFICER OF THE ASSISTANT
          REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES,
          NADATHARA MOSPET GROUP, AYYANTHOLE, THRISSUR,
          PIN - 680001
OTHER PRESENT:
          SMT. MABLE .C. KURIAN- SR.GP.
     THIS     WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION    ON   05.09.2023,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.8925 of 2023

                              -:    2     :-




                      Sathish Ninan, J.
              ==============================
                  W.P.(C).No.8925 of 2023
                ==========================
         Dated this the 5th day of September, 2023


                              JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition without

prejudice to the rights.

Permission granted. The writ petition is

dismissed as withdrawn without prejudice.

Sd/-

Sathish Ninan, Judge rsr