Alex G. Muricken vs Murickens Marketing System Llp
2023 Latest Caselaw 9555 Ker

OP(C) No.1977/2022                             1/1




                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MR.JUSTICE P.SOMARAJAN
               Tuesday, the 5th day of September 2023 / 14th Bhadra, 1945
                                 OP(C) NO. 1977 OF 2022

            CS 1/2021 OF PRINCIPAL SUB COURT / COMMERCIAL COURT, KOTTAYAM.

   PETITIONER/ DEFENDANT:

          ALEX G. MURICKEN, AGED 49 YEARS, S/O. LATE C.V. GEORGE G.
          MURICKEN, MURICKEN TRADING COMPANY, HEAD OFFICE,
          KURUPPANTHARA, KOTTAYAM, PIN - 686604

          BY ADVS.C.HARIKUMAR, VIZZY GEORGE KOKKAT, SREEMUKUND R, SANDRA
          SUNNY & ARUN KUMAR M.A
   RESPONDENTS/ PLAINTIFFS:

      1. MURICKENS MARKETING SYSTEM LLP, REPRESENTED BY DESIGNATED PARTNER,
         GEORGE G. MURICKEN MURICKENS BUILDINGS, HEAD OFFICE,
         KADUTHURUTHY, KOTTAYAM, PIN - 686604
      2. GEORGE G. MURICKEN, AGED 54 YEARS, S/O. LATE C.V.GEORGE G.
         MURICKEN, MURICKENS HOUSE, KADUTHURUTHY, KOTTAYAM, PIN - 686604

            BY ADVS. M/S Lakshmi Narayan R, N.V.SANDHYA, DHANUJA M.S &
            R.RANJANIE




        This OP (Civil)    having   come up for orders on 05-09-2023 upon
   perusing the letter dated 18-08-2023 of Principal Sub Judge, Kottayam and
   this courts Judgment dated 27-06-2023 the court on the same day passed the
   following.

                                        O R D E R

Time granted as requested by the learned Principal Sub Judge, Kottayam, vide letter dated 18-08-2023.

Intimate.

Sd/- P.SOMARAJAN, JUDGE

05-09-2023 /True Copy/ Assistant Registrar