Medha Nandan vs Managing Director And Ceo
2023 Latest Caselaw 9437 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   MONDAY, THE 4TH DAY OF SEPTEMBER 2023 / 13TH BHADRA, 1945
              WP(C) NO. 29018 OF 2023(FILING NO.)
PETITIONER/S:

     1     MEDHA NANDAN
           AGED 20 YEARS
           D/O. SADANANDAN, RESIDING AT MEDHA VAISHNAVAM,
           KANNAMANGALAM P.O., VENGARA VIA,
           MALAPPURAM DISTRICT, PIN - 676304
     2     DEEPA P
           AGED 47 YEARS
           D/O. SREEDHARA PANICKER,
           RESIDING AT MEDHA VAISHNAVAM, KANNAMANGALAM P.O.,
           VENGARA VIA, MALAPPURAM DISTRICT, PIN - 676304

            BY ADV MEDHA NANDAN(Party-In-Person)
RESPONDENT/S:

     1     MANAGING DIRECTOR AND CEO
           CANARA BANK, HEAD QUARTERS, 2ND MAIN, SAMPIGE ROAD,
           MALLESWARAM, BANGALORE, PIN - 560003
     2     REGIONAL MANAGER
           CANARA BANK, CIRCLE OFFICE, MG ROAD,
           TRIVANDRUM, PIN - 695039
     3     THE BRANCH MANAGER
           CANARA BANK, VENGARA, THIRURANGADI,
           MALAPPURAM DISTRICT, PIN - 676304
     4     SADANANDAN P.
           AGED 58 YEARS, S/O. ACHUTHAN NAIR,
           KANAKA VILAS, KOTTOOR, INDIANOOR POST,
           KOTTAKKAL VIA, MALAPPURAM DISTRICT, PIN - 676503
     5     DR. VINEETH HARIDAS
           AGED 42 YEARS, S/O. ADI DEV,
           ALMAS HOSPITAL, CHANKUVETTY, KOTTAKKAL,
           MALAPPURAM DISTRCT, PIN - 676503

            BY SRI.RAJEEV JYOTHIS GEORGE, GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 04.09.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Filing No.29018 of 2023                   2
Unnumbered WPC -- of 2023




                                 JUDGMENT

When this matter was taken up for consideration, the 2nd petitioner,

who had appeared in person, requested that this writ petition be dismissed as

withdrawn, reserving the right of the petitioners to approach this Court with

proper pleadings.

Reserving such right, this writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE NS/4/9/2023

Unnumbered WPC -- of 2023

APPENDIX OF WP(C) 29018/2023(Filing No.)

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF ADMISSION CARD ISSUED BY THE GEORGIA UNIVERSITY TO THE 1ST PETITIONER

Exhibit P2 A TRUE COPY OF THE WILL EXECUTED BY 2ND PETITIONER'S FATHER IN FAVOUR OF HER

Exhibit P3 A TRUE COY OF THE TAX RECEIPT NO.

KL0060415546/2022 ISSUED BY THE VILLAGE OFFICER, KANNAMANGALAM VILLAGE, MALAPPURAM DISTRICT