Satheedevi vs Special Tahsildar (L.R)
2023 Latest Caselaw 10466 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
SATURDAY, THE 30TH DAY OF SEPTEMBER 2023 / 8TH ASWINA, 1945
                     WP(C) NO. 32134 OF 2023
PETITIONER:

            SATHEEDEVI
            AGED 46 YEARS
            D/O.LEELAMANI, MINIRESIDENCE, PARODE, KOTTAYI-II
            VILLAGE, ALATHUR, PALAKKAD, PIN - 678623
            BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT:

            SPECIAL TAHSILDAR (L.R)
            OFFICE OF THE SPECIAL TAHSILDAR (L.R), MINI CIVIL
            STATION, OTTAPALAM, PATTAMBI, PALAKKAD, PIN -
            679104
            SRI. SREEJITH - GP



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   30.09.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 32134 OF 2023

                                 2

                            JUDGMENT

The petitioner seeks an early disposal of S.M.No.1384 of

2023 pending before the respondent.

2. This Court had already issued directions regarding

disposal of such matters in WP(C) Nos.28398 of 2017 and 17012

of 2022. I do not find any reason to take a different view.

In such circumstances, the writ petition is disposed of

directing the respondent to take up S.M.No.1384 of 2023 and

dispose of the same within 18 months from the date of receipt of

a certified copy of this judgment.

Sd/-

MURALI PURUSHOTHAMAN JUDGE sah WP(C) NO. 32134 OF 2023

APPENDIX OF WP(C) 32134/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.1384/2023 ISSUED BY THE RESPONDENT DATED 22.07.2023 Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.4819 9445 9433 OF THE PETITIONER