Citation : 2023 Latest Caselaw 10465 Ker
Judgement Date : 30 September, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
SATURDAY, THE 30TH DAY OF SEPTEMBER 2023 / 8TH ASWINA, 1945
WP(C) NO. 32185 OF 2023
PETITIONER:
APPUKUTTAN
AGED 79 YEARS
S/O.KUNJUVELLA, VADAKKEPURA, VARODE, KOTTAYI-II
VILLAGE, ALATHUR, PALAKKAD, PIN - 678572
BY ADV V.A.JOHNSON (VARIKKAPPALLIL)
RESPONDENT:
SPECIAL TAHSILDAR (L.R)
OFFICE OF THE SPECIAL TAHSILDAR (L.R), MINI CIVIL
STATION, OTTAPALAM, PATTAMBI, PALAKKAD,
PIN - 679104
SRI. SREEJITH - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.09.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 32185 OF 2023
2
JUDGMENT
The petitioner is a senior citizen, who seeks an early disposal
of S.M.No.1383 of 2023 pending before the respondent.
2. This Court had already issued directions regarding
disposal of such matters in WP(C) Nos.28398 of 2017 and 17012
of 2022. I do not find any reason to take a different view.
In such circumstances, the writ petition is disposed of
directing the respondent to take up S.M.No.1383 of 2023 and
dispose of the same within 12 months from the date of receipt of a
certified copy of this judgment.
Sd/-
MURALI PURUSHOTHAMAN JUDGE sah WP(C) NO. 32185 OF 2023
APPENDIX OF WP(C) 32185/2023
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.1383/2023 ISSUED BY THE RESPONDENT DATED 22.07.2023 Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.6854 0901 7484 OF THE PETITIONER
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